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State of Tamilnadu - Section

Section 61 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

61.

The applicant college shall satisfy the University regarding the following norms as prescribed by the University and the Pharmacy Council of India in this regard from time to time while making application for increase in seats in Form No. IV annexed with these statutes.
(i)proportionate increase in the staff pattern;
(ii)proportionate increase in the equipment and laboratory facilities;
(iii)proportionate increase in the accommodation; and
(iv)expansion of library.