Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(19) in The C.G. Foreign Liquor Rules, 1996

(19)[ Omitted] [Omitted by Notification No. F-10-8(A)/2001/CTD/V/634, dated 29-3-2001.]