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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(15) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(15)"medical record" means any digital record, paper, film, print out, slide, solution or medium, or any documentation of services performed at the direction of a service provider as a part of treatment plan which can be deciphered or used to indicate and diagnose condition of the human body or a part of it or any material taken out of it and the course of treatment including nursing care administered to, or undergone by, the person;