Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(2)(i) in The U.P. Coal Control Order, 1977 (i)If a licensee under this Order or his agent or servant or any other person acting on his behalf: