Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(1)(b) in The Orissa Port Trust Act, 1962

(b)in payment, according to their respective priorities of the liens subject to the provisions of Section 82; and