Section 7(2)(a) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(a)The fiscal indicator to be prescribed for the purpose of sub-section (2) of section 3 and clause (a) of sub-section(2) of section 5;

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