Karnataka High Court
Sri H Mallikarjunaiah vs The State Of Karnataka on 9 July, 2012
Bench: N.Kumar, H.S.Kempanna
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 09TH DAY OF JULY, 2012
PRESENT
THE HON'BLE MR. JUSTICE N.KUMAR
AND
THE HON'BLE MR.JUSTICE H.S.KEMPANNA
W.P. NOS.48210-48253/2011& 48255-48531/2011 (S-KAT)
C/W
W.P. NOS.149-330/2012 (S-KAT)
W.P.NOS.851-894/2012 (S-KAT)
W.P. NO.1075/2012 (S-KAT)
W.P. NOS.1207 & 1208/2012 (S-KAT)
W.P. NOS.1259-1287/2012 (S-KAT)
W.P. NOS.1339-1409/2012 (S-KAT)
W.P. NOS.1707-1734/2012 (S-KAT)
W.P. NOS.2476-2517/2012 (S-KAT)
W.P. NOS.2630-2643/2012 (S-KAT)
W.P. NOS.3202-3203/2012 (S-KAT)
W.P. NOS.4347-4350/2012 (S-KAT)
W.P. NOS.9296-9301/2012 (S-KAT)
W.P. NO.3110/2012 (S-KAT)
W.P. NOS.15577-15578/2012 (S-KAT)
W.P. NOS.15368-370, 15373-375 & 15378-390/2012 (S-
KAT)
W.P. NOS.15188-15196 & 15198 /2012 (S-KAT)
W.P. NOS.11780-783/2012 (S-KAT)
W.P. NO.11779/2012 (S-KAT)
W.P. NOS.21111-21116/2012 (S-KAT)
W.P. NOS.48210-48253/2011 & 48255-48531/2011
BETWEEN:
1) SRI. H.MALLIKARJUNAIAH,
S/O. HONGAIAH,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MALAVALLI TOWN, MANDYA DISTRICT
2
2) SRI. K.N. KUMAR,
S/O. NANJEGOWDA,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MUTTEGERE, MANDYA NORTH,
MANDYA DISTRICT
3) SRI. BASAVARAJU .P,
S/O. PAVADIGOWDA,
AGED ABOUT 42 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BELIDEGULU, MANDYA NORTH,
MANDYA DISTRICT
4) SRI. BASAVAIAH,
S/O. CHANNABASAVAIAH,
AGED ABOUT 56 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
DUDDA, MANDYA NORTH,
MANDYA DISTRICT
5) SRI. G.B. SHIVARAMU,
S/O. B. BORAIAH,
AGED ABOUT 47 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
DODDAGARADANAHALLY,
MANDYA NORTH,
MANDYA DISTRICT
6) SRI. M.C. NAGENDRAPRASAD
S/O. CHINNACHARI,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHANDAGALU, MANDYA NORTH,
MANDYA DISTRICT
7) SMT. N. UMADEVI
W/O. HANUMANTHA.S.
AGED ABOUT 40 YEARS,
BLOCK RESOURCE PERSON,
3
CLUSTER RESOURCE CENTRE,
MANDYA NORTH, MANDYA DISTRICT
8) SRI. S. MANJUNATHA,
S/O. SOMASHETTY,
AGED ABOUT 39 YEARS,
BLOCK RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MANDYA NORTH, MANDYA
9) SRI. M.B. PUTTARAJAPPA,
S/O. G. BOMMEGOWDA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SHIVALLI, MANDYA NORTH,
MANDYA DISTRICT
10) SRI. B. PAPAIAH,
S/O. BOMMAIAH,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
YELIYUR POST, MANDYA TALUK,
MANDYA DISTRICT
11) SMT. K.B. ASHA RANI,
W/O. M. SINAIAH,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HALEBUDANUR, MANDYA TALUK,
MANDYA DISTRICT
12) SRI. NEELAKANTA RAO,
S/O. Y. NARAYAN RAO,
AGED ABOUT 57 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KANNALLI, MANDYA TALUK,
MANDYA DISTRICT
13) SMT. GEETHAMMA K.C.,
W/O. SHIVAKUMAR,
AGED ABOUT 40 YEARS,
BLOCK RESOURCE PERSON,
4
CLUSTER RESOURCE CENTRE,
MANDYA SOUTH, MANDYA DISTRICT
14) SRI. S. JAVARAIAH,
S/O. SANNAIAH,
AGED ABOUT 43 YEARS,
BLOCK RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
NAGAMANGALA, MANDYA DISTRICT
15) SRI. L.G. SRINIVASAGOWDA,
S/O. GOVINDE GOWDA,
AGED ABOUT 42 YEARS,
BLOCK RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
NAGAMANGALA, MANDYA DISTRICT
16) SRI. RAJEGOWDA,
S/O. SHANKAREGOWDA,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BHAGADI, NAGAMANGALA TALUK,
MANDYA DISTRICT.
17) SRI. NAGESHA .M.,
S/O. MAHADEVAPPA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
ARANI, NAGAMANGALA TALUK,
MANDYA DISTRICT
18) SRI. S. KRISHNA MURTHI,
S/O. SIDDEGOWDA,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
THATTEKERE, NAGAMANGALA TALUK,
MANDYA DISTRICT
19) SRI. B.N. RAMAKRISHNE GOWDA,
S/O. NARAYANA GOWDA,
AGED ABOUT 47 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
5
KADABAHALLI, NAGAMANGALA TALUK,
MANDYA DISTRICT
20) SRI. N. YOGANARASIMHAN,
S/O. T. NARASIMHAIAH,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHINYA, NAGAMANGALA TALUK,
MANDYA DISTRICT
21) SRI. KEMPEGOWDA,
S/O. SOMEGOWDA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
ANAHA CHITTARAHALLI,
NAGAMANGALA TALUK,
MANDYA DISTRICT
22) SRI. N.R. LOKESH,
S/O. RAMASHETTY,
AGED ABOUT 40 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
DEVALAPUR, NAGAMANGALA TALUK,
MANDYA DISTRICT
23) SRI. S. SHIVARAMA,
S/O. SRIKANTEGOWDA,
AGED ABOUT 49 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
NELLIGERE, NAGAMANGALA TALUK,
MANDYA DISTRICT
24) SRI. VIRUPAKSHA,
S/O. CHANNANKE GOWDA,
AGED ABOUT 40 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HOSAKKIPALYA, NAGAMANGALA TALUK,
MANDYA DISTRICT
25) SRI. H.V. SHANKAR,
S/O. VENKATE GOWDA,
6
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MYLARAPATNA, NAGAMANGALA TALUK,
MANDYA DISTRICT
26) SRI. M. NOWSHAD ALI,
S/O. MOHAMMED HANEEF,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HONNAVARA, NAGAMANGALA TALUK,
MANDYA DISTRICT
27) SRI. A.M. JAISWAMY,
S/O. MARISIDDEGOWDA,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BELLUR, NAGAMANGALA TALUK,
MANDYA DISTRICT
28) SRI. SHIVANANDA,
S/O. SIDDAGANGAPPA,
AGED ABOUT 56 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
NAGAMANGALA, NAGAMANGALA TALUK
29) SRI. MADEGOWDA, H.K.
S/O. KUNNANJE GOWDA,
AGED ABOUT 52 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HOSAHALLI, MALAVALLI TALUK,
MANDYA DISTRICT
30) SRI. N. NAGARAJU,
S/O. LATE NANJUNDA SWAMY,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CRC - BELAKAVADI, MALAVALLI TALUK,
MANDYA DISTRICT
31) SRI. B.K. KARIYAPPA,
S/O. KEMPAIAH,
AGED ABOUT 35 YEARS,
7
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HUSKUR, MALAVALLI TALUK,
MANDYA DISTRICT
32) SRI. C. RAJU,
S/O. CHIKKANNA,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SUJJALUR, MALAVALLI TALUK,
MANDYA DISTRICT
33) SRI. D.M. NAGARAJU,
S/O. LATE MADAIAH,
AGED ABOUT 41 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
T. KAGEPURA, MALAVALLI TALUK,
MANDYA DISTRICT
34) SRI. G.E. SHIVARUDRA,
S/O. EARAIAH,
AGED ABOUT 42 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HADLY, MALAVALLI TALUK,
MANDYA DISTRICT
35) SRI. N.S. CHANDRE GOWDA,
S/O. LATE SIDDE GOWDA,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHIKKANKANAHALLY,
SRIRANGAPATTANA, TALUK,
MANDYA DISTRICT
36) SRI. S. LOKESH,
S/O. LATE S.B. SUBBACHAR,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
DARASAGUPPE, SRIRANGAPATNA TALUK,
MANDYA DISTRICT
8
37) SRI. H. RAGHAVENDRA,
S/O. K.N. HANUMANTH RAO,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SRIRANGAPATNA TALUK,
MANDYA DISTRICT
38) SRI. S.C. RAMESHA,
S/O. LATE CHIKKAHANUMAIAH,
AGED ABOUT 41 YEARS,
BLOCK RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SRIRANGAPATNA, SRIRANGAPATNA TALUK,
MANDYA DISTRICT
39) SMT. REVAKKA,
D/O. M.G. SHILPACHARYA,
AGED ABOUT 55 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
GANANGUR, SRIRANGAPATNA TALUK,
MANDYA DISTRICT
40) SRI. T. BALARAM,
S/O. LATE THAMMEGOWDA,
AGED ABOUT 41 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
ATTIGODU, ATTIGODU POST,
PERIYAPATNA, MYSORE DISTRICT
41) SRI. S. NAGARAJA,
S/O. P. SWAMY,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KITTUR, PERIYAPATNA,
MYSORE DISTRICT
42) SRI. S. RAMESHA,
S/O. R.T. SHIVAIAH,
AGED ABOUT 40 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KAMALAPURA, PERIYAPATNA TALUK,
9
MYSORE DISTRICT
43) SRI. NARASIMHA,
S/O. SANNAIAH,
AGED ABOUT 45 YEARS,
BLOCK RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
PERIYAPATNA TALUK, MYSORE DISTRICT
44) SRI. A.H. YOGESHA,
S/O. HELAVEGOWDA,
AGED ABOUT 42 YEARS,
WORKING AT CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SOMANAHALLI, KRISHNARAJ PET TALUK,
MYSORE DISTRICT PETITIONERS IN W.P.
NOS:48210-253/2011
45) SRI. VEERABHADRAIAH,
S/O. S.M. CHANNABASAVAIAH,
AGED ABOUT 39 YEARS
WORKING AT CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SINDHUGHATTA, KRISHNARAJ PET TALUK,
MYSORE DISTRICT
46) SMT. NAGEENA BANU,
W/O. AKBAL AHMED,
AGED ABOUT 41 YEARS,
WORKING AS URDU CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KRISHNARAJ PET TALUK,
MYSORE DISTRICT.
47) SRI. SRIDHAR. R.N.
S/O. NEELAKANTACHAR,
AGED ABOUT 39 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
GANDHINAGAR, KRISHNARAJ PET TALUK,
MYSORE DISTRICT
48) SRI. V.R. JOSHI,
S/O. RAGHAVENDRA,
AGED ABOUT 40 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
10
MANDAGERE, KRISHNARAJ PET TALUK,
MYSORE DISTRICT.
49) SRI. SHANKARE GOWDA,
S/O. SAGGE GOWDA,
AGED ABOUT 53 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HARIHARAPURA, KRISHNARAJ PET TALUK,
MYSORE DISTRICT
50) SRI. J.S. MAHADEVE GOWDA,
S/O. SIDDALINGE GOWDA,
AGED ABOUT 56 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KASABA, KRISHNARAJ PET TALUK,
MYSORE DISTRICT
51) SRI. CHELUVAIAH,
S/O. NARASIMHAIAH,
AGED ABOUT 58 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HARAVU, PANDAVAPURA TALUK,
MANDYA DISTRICT.
52) SRI. M. RAJEGOWDA,
S/O. MOLLEGOWDA,
AGED ABOUT 47 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHIKKABYADARAHALLI,
PANDAVAPURA TALUK,
MANDYA DISTRICT.
53) SRI. LINGARAJAPPA. L.G.
S/O. GURUVAIAH,
AGED ABOUT 44 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BABURAYANA KOPPALU,
SRIRANGAPATNA, MANDYA DISTRICT.
54) SRI. K.M. MANJUNATHA,
S/O MANJEGOWDA,
11
AGED ABOUT 43 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KANDALI,
HASSAN TALUK,
HASSAN DISTRICT - 573 201
55) SRI. KUMARSWAMY .B.M,
S/O. MURTHY
AGED ABOUT 42 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SEEGE,
HASSAN TALUK & DISTRICT - 573 220
56) SMT. L. LAKSHMAMMA
W/O M.L. ANNAPPA,
AGED ABOUT 54 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHANNARAYAPATNA,
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT - 573116
57) SRI. D.B. NAGENDRA KUMAR,
S/O. D.K. BOREGOWDA
AGED ABOUT 46 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, JINNENAHALLY,
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT - 573116
58) SRI. R. GIDDAIAH,
S/O. RAMAIAH
AGED ABOUT 51 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, PADUNVANAHALLI,
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT - 573116
59) SRI. G.B. NANDEESH,
S/O G.K. BASAVARAJU
AGED ABOUT 42 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, RAMPURA,
VIDUTH COLONY,
HASSAN DISTRICT - 573116
12
60) SRI. K. RANGIAH,
S/O BOJIAH
AGED ABOUT 56 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KUNDUR,
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT - 573116
61) SRI. CHENNAKESHAVA GOWDA.K,
S/O KODAPPA.G.
AGED ABOUT 39 YEARS
WORKING AS C.R.P.,
C.R.C., HARIYABBE, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577541
62) SRI.BASAYYA SWAMY,
S/O LATE KANTAYYA
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HALDAKARI,
BIDAR TALUK, BIDAR DISTRICT.
63) SRI.VENKAT BASAPPA,
S/O LATE BASAPPA
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, GADGI,
BIDAR TALUK, BIDAR DISTRICT.
64) SRI.SHIVPUTRA,
S/O NAGSHETTY
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KADVAD,
BIDAR TALUK, BIDAR DISTRICT.
65) SRI.MOHAMMAD IBRAHIM,
S/O ABDUL HAMID
AGED ABOUT 44 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KAMTAHNA,
BIDAR TALUK, BIDAR DISTRICT.
66) SRI. RAJKUMAR,
S/O VITTAL RAO,
AGED ABOUT 48 YEARS
13
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, RAJORKHEMI,
BIDAR TALUK, BIDAR DISTRICT.
67) SRI.MOHAMMAD RIYAZUDDIN QURESHI,
S/O MOHAMMAD MAHIODDIN QURESHI
AGED ABOUT 42 YEARS,
WORKING AS BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
BIDAR TALUK, BIDAR DISTRICT
68) SRI.NARSAPPA,
S/O RAMANNA
AGED ABOUT 47 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHIDRI,
BIDAR TALUK, BIDAR DISTRICT.
69) SRI.SHIROMANI,
S/O RAYAPPA
AGED ABOUT 52 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, JANAWADA,
BIDAR TALUK, BIDAR DISTRICT
70) SRI. ARJUN,
S/O VEERAPPA
AGED ABOUT 45 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MAILOOR,
BIDAR TALUK, BIDAR DISTRICT.
71) SRI.MOHAMMAD TAJODIN,
S/O MOHAMMAD KHAMRUDDIN
AGED ABOUT 52 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, RAOTALIM,
BIDAR TALUK, BIDAR DISTRICT.
72) SRI.BANDEPPA
S/O SIDDAPPA,
AGED ABOUT 51 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MANGALPET,
BIDAR TALUK, BIDAR DISTRICT.
14
73) SRI.VIJAYKUMAR,
S/O SHARNAPPA
AGED ABOUT 46 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, RAJGIRA,
BIDAR TALUK, BIDAR DISTRICT.
74) SRI. SYED WASIULLA QUADRI,
S/O MOHAMMAD QUADRI
AGED ABOUT 49 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MANHALLI,
BIDAR TALUK, BIDAR DISTRICT
75) SRI.SAMUEL
S/O SIDDAPPA
AGED ABOUT 55 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SAMUEL,
BIDAR TALUK, BIDAR DISTRICT.
76) SMT BEENA, W/O NARAYANN
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BIDAR TALUK, BIDAR DISTRICT.
77) SRI. SHARANAPPA,
S/O VEERAPPA
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BIDAR TALUK, BIDAR DISTRICT.
78) SRI.JAGANNATH,
S/O. SHANKARAPPA,
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KOLAR(K),
BIDAR TALUK, BIDAR DISTRICT
79) SRI. ASHOK KUMAR,
S/O BAKAPPA
AGED ABOUT 41 YEARS
WORKING AS BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, HUMNABAD,
15
HUMNABAD TALUK, BIDAR DISTRICT.
80) SMT. SHASHIKALA.S.PATIL,
W/O NAGAYYA
AGED ABOUT 53 YEARS
WORKING AS BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, HUMNABAD,
HUMNABAD TALUK, BIDAR DISTRICT.
81) SRI.MOHAMMAD ABDUL GANI,
S/O MOHAMMAD ABDUL QADAR
AGED ABOUT 57 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MANNAEKHELLI,
HUMNABAD TALUK, BIDAR DISTRICT
82) SRI. SHASHINATH PATIL
S/O BIRASHETTY PATIL
AGED ABOUT 58 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HALLIKHED,
HUMNABAD TALUK, BIDAR DISTRICT
83) SRI. PRABHAKAR SONE,
S/O. SONE
AGED ABOUT 54 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHANGLERA,
HUMNABAD TALUK, BIDAR DISTRICT.
84) SMT. VENKATAMMA TELANGA,
D/O CHANDRAIAH
AGED ABOUT 47 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SITALGERA,
HUMNABAD TALUK, BIDAR DISTRICT.
85) SRI. ABDUL REHMAN,
S/O KHALESAB MULLA
AGED ABOUT 41 YEARS
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, BHALKI,
BHALKI TALUK, BIDAR DISTRICT
86) SRI. GANAPATHI MADAPPA,
S/O MADAPPA
16
AGED ABOUT 54 YEARS
WORKING AS BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, AURAD,
AURAD TALUK, BIDAR DISTRICT
87) SRI.ABDUL JABBAR,
S/O ABDUL SATTAR
AGED ABOUT 52 YEARS
WORKING AS BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, AURAD,
AURAD TALUK, BIDAR DISTRICT.
88) SRI. MANSOOR BASHA,
S/O. LATE MOHD NOORUDDIN SAB,
AGED ABOUT 52 YEARS,
WORKING AS URDU CLUSTER
RESOURCES PERSON,
BLOCK RESOURCES CENTRE, HIRIYUR TALUK,
CHITRADURGA.
89) SRI. NAGARAJ.V,
S/O. P.K. RANGANNA GOWDA,
AGED ABOUT 37 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
CLUSTER RESOURCES CENTRE, DHARMAPUR,
HIRIYUR TALUK, CHITRADURGA.
90) SRI. V. RANGASWAMY,
S/O. LATE R. VEERAIAH,
AGED ABOUT 45 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
CLUSTER RESOURCES CENTRE, ARNAKATTE,
HIRIYUR TALUK, CHITRADURGA.
91) SRI. RAJE GOWDA,
S/O. NANJAPPA
AGED ABOUT 44 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
CLUSTER RESOURCES CENTRE,
MANDYA CITY.
92) SMT. H.R.LATHA,
W/O. NAGARAJE GOWDA,
AGED ABOUT 40 YEARS,
17
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHINNAKARALI,
PANVAPURA TALUK, MANDYA DISTRICT.
93) SMT. M.B. PARVATHAMMA,
W/O. K. GOVINDE GOWDA,
AGED ABOUT 44 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHINNAKARALI,
PANVAPURA TALUK,
MANDYA DISTRICT.
94) SRI. JAYARAME GOWDA,
S/O. KENCHE GOWDA,
AGED ABOUT 41 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, K. BELATHUR,
H.D. KOTE TALUK, MYSORE DISTRICT - 571 114
95) SRI.VENKATARAMU.V.
S/O. VENKATASETTY,
AGED ABOUT 47 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
H.D. KOTE TALUK, MYSORE DISTRICT.
96) SRI. CHIKKANAIKA,
S/O. BETTANAIKA,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, N. BEGUR,
H.D. KOTE TALUK, MYSORE DISTRICT.
97) SRI. MAHADEVAIAH,
S/O. MADAIAH,
AGED ABOUT 48 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
H.D. KOTE TALUK, MYSORE DISTRICT.
98) SRI. M.N. SUBBANNA,
S/O. NARASAIAH,
AGED ABOUT 43 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
K.M. HALLY, H.D. KOTE TALUK,
18
MYSORE DISTRICT.
99) SRI. SIDDARAJU,
S/O. SIDDANAIKA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SARGUR, H.D. KOTE TALUK,
MYSORE DISTRICT.
100) SRI. NARAYANA,
S/O. RAMEGOWDA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
ANTHARASANTHE, H.D. KOTE TALUK,
MYSORE DISTRICT.
101) SRI. SUBRAMANYA,
S/O. LATE VENKATA SETTY H.N.
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MADAPURA, H.D. KOTE TALUK,
MYSORE DISTRICT.
102) SRI. SOMASHEKAR,
S/O. CHANNAVERAPPACHAR,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SAVVE, H.D. KOTE TALUK,
MYSORE DISTRICT
103) SRI. N.M. MAHESH,
S/O. MADEGOWDA,
AGED ABOUT 35 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KODIYALA, SRIRANGAPATNA TALUK,
MANDYA DISTRICT.
104) SRI. N.B. KARIVINAKOPPA,
S/O. BASAPPA B. KARAVINAKOPP,
AGED ABOUT 37 YEARS,
WORKING AS CRP,
19
SAMPAGOAN, BAILAHONGAL TALUK,
BELGAUM DISTRICT - 591 102
105) SRI. M.S. UDIKERI,
S/O. LATE SADEPPA. Y. UDIKERI,
AGED ABOUT 42 YEARS,
WORKING AS CRP, KITTUR RANGE,
BAILAHONGALA TALUK,
BELGAUM DISTRICT - 591 115
106) SRI. V.S. YARANAL,
S/O. LATE SHIVAPPA B. YARANAL,
AGED ABOUT 52 YEARS,
WORKING AS CRP, SAUDATTI,
BELGAUM DISTRICT - 591 126
APPLICANT IN A. NO. 1563/2011
107) SRI. S.A. SAGAR,
S/O. LATE ADIVEPPA. B. SAGAR,
AGED ABOUT 47 YEARS,
WORKING AS CRP, MUNAVALLI,
TALUK - SAUDATTI, BELGAUM DISTRICT
108) SRI. P.B. TOTAGERA,
S/O. BASAVANNEPPA. F. TOTAGERA,
AGED ABOUT 45 YEARS,
WORKING AS BRP, TALUK - SAUDATTI,
BELGAUM DISTRICT
109) SRI. R.G. HIREMATH,
S/O. GURUPADASWAMI,
AGED ABOUT 48 YEARS,
WORKING AS CRP,
BELAVADI, BAILAHONGAL TALUK,
BELGAUM DISTRICT
110) SRI. M.S. KAMATAGI,
S/O. SOMALINGAPPA. R. KAMATAGI,
AGED ABOUT 49 YEARS,
WORKING AS CRP,
YAKKUNDI, TALUK - SAUDATTI,
BELGAUM DISTRICT
111) SMT. N.H. KASHIMANAVAR,
W/O. S.G. KHUDDUNNAVAR,
20
AGED ABOUT 34 YEARS,
WORKING AS CRP, AMBADAGATTI,
BELGAUM DISTRICT
112) SRI. THIPPANNA BASAPPA SHAHAPUR,
S/O. BASAPPA SHAHAPUR,
AGED ABOUT 48 YEARS,
WORKING AS CRP, NIGINAHAL,
BAILAHONAGAL BELGAUM DISTRICT
113) SRI. BASAVARAJ A. VASHAPPANAVAR,
S/O. AYYAPPA VASHAPPANAVAR,
AGED ABOUT 49 YEARS,
WORKING AS CRP, INAMHONAGAL,
SAOUDATTI TALUK, BELGAUM DISTRICT
114) SRI. SURESH. S. INGALE,
S/O. SHANTHAPPA INGALE,
AGED ABOUT 40 YEARS,
WORKING AS CRP, NESARGI,
BAILAHONAGAL, BELGAUM DISTRICT
115) SRI. B.N. KALLIMANI,
S/O. NAGAPPA B. KALLIMANI,
AGED ABOUT 50 YEARS,
WORKING AS BRP, TALUK - SAUNDATTI,
BELGAUM DISTRICT
116) SRI. MURALIDHAR .K.N,
S/O. LATE. K.R.NAGARAJ,
AGED ABOUT 51 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
YELWALA CLUSTER, MYSORE RURAL,
O/O. BEO, NANJU MALLIGE, K.R. MOHALLA
MYSORE
117) Sri. S.P. LINGE GOWDA,
S/O. PUTTE GOWDA,
AGED ABOUT 53 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
K.R.MILLS CLUSTER, MYSORE RURAL,
O/O. BEO, NANJU MALLIGE, K.R. MOHALLA
MYSORE.
118) Sri. SHIVAPPA.M,
S/O. MAHADEV,
21
AGED ABOUT 42 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
BEERIHUNDI CLUSTER, MYSORE RURAL,
O/O. BEO, NANJU MALLIGE, K.R. MOHALLA
MYSORE.
119) Sri. A. RAJAGOPAL.,
S/O. K.R.ALASINGARAIAH,
AGED ABOUT 51 YEARS,
WORKING AS CLUSTER RESOURCES PERSON,
DEVALAPURA CLUSTER,
MYSORE RURAL, O/O. BEO, NANJU MALLIGE,
K.R. MOHALLA, MYSORE.
120) SRI.ABDUL AZEEZ
S/O. AMEERJAN
AGED ABOUT 38 YEARS,
CLUSTER RESOURCE PERSON URDU
CLUSTER RESOURCE CENTRE,
SOUTH RANGE 2,
BANGALORE - 560 040
121) SRI. KESHAVA MURTHY. B.N.
S/O. LATE B. NAGA HANUMAIAH,
AGED ABOUT 42 YEARS,
CLUSTER RESOURCE PERSON URDU
CLUSTER RESOURCE CENTRE
GOVINDARAJANAGAR, SOUTH RANGE-2,
BANGALORE - 560 040
122) SRI. SUNDAR MURTHY,
S/O. LATE IYANNA,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, CHICKPET,
BANGALORE SOUTH RANGE 2,
BANGALORE - 560 040
123) SRI. MUMTAZ HUSSAIN,
S/O. LATE ABDUL GAFFAR,
AGED ABOUT 58 YEARS,
CLUSTER RESOURCE PERSON, URDU CLUSTER,
CLUSTER RESOURCE CENTRE,
NORTH RANGE OFFICE,
MYSORE CITY - 570 001
22
124) SRI. MIRZA ZAMA BAIG,
S/O. MIRZA MAHSOOD ALI,
AGED ABOUT 47 YEARS,
CRP URDU CLUSTER,
CRC, PERIYAPATNA,
MYSORE DISTRICT
125) SRI. KOTRAIAH P. KULKARNI,
S/O. PUTTAIAH KULKARNI,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CRC GUTTURU,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 601
126) SRI. REVANASIDDAPPA ANGADI,
S/O. CHANDRASHEKARAPPA,
AGED ABOUT 44 YEARS,
BLOCK RESOURCE PERSON (SECONDARY ARTS),
BLOCK RESOURCE CENTRE HARIHARA,
HARIHARA TALUK,
DAVANGERE DISTRICT - 577 601
127) SRI. S. SIDDAPPA,
S/O.JAGADEVAPPA,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CRC NEELAGUNDA,
HARAPANAHALLI TALUK,
DAVANGERE DISTRICT - 583 131
128) SRI. B. THIMMANNA,
S/O. B. HANUMANTHAPPA,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON (KANNADA),
CRC BAGALI,
HARAPANAHALLI TALUK,
DAVANGERE DISTRICT - 583 131
APPLICANT IN A. NO. 2224/2011
129) SRI. RANGANATHA B.T.,
S/O.THIPPAIAH B,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CRC MATTIHALLI,
23
HARAPANAHALLI TALUK,
DAVANGERE DISTRICT - 583 131
130) SRI. SHIVASHANKAR J.,
S/O. JEEVANNA K.V.,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CRC KANCHIKERE,
HARAPANAHALLI TALUK,
DAVANGERE DISTRICT - 583 131
131) SRI. BASAVARAJ,
S/O. GURUMALLAPPA,
AGED ABOUT 45 YEARS,
BLOCK RESOURCE PERSON,
BRC NANJANAGUD,
MYSORE DISTRICT - 571 301
132) SRI. K.C. PADMA KUMAR,
S/O. LATE K.S. CHELUVARAYA,
AGED ABOUT 59 YEARS,
CRP, H.D. KOTE CLUSTER,
H.D. KOTE TALUK,
MYSORE DISTRICT
133) SRI. SURENDRA G. BELAGAVI,
S/O. GANGAPPA,
AGED ABOUT 47 YEARS,
CRP HANABARAHATTI, BAILHONGAL TALUK,
BELGAUM DISTRICT - 591 104
134) SRI. R. PRAKASH,
S/O. RACHAIAH,
49 YEARS, CRP, BANNANGADI,
PANDAVAPURA TALUK,
MANDYA DISTRICT
135) SRI. HONNABASAVAIAH,
S/O. LATE SIDDAPPA,
AGED ABOUT 53 YEARS,
BRP (HIGH SCHOOL),
BRC, BANGALORE SOUTH -2,
BANGALORE.
136) SRI. MOHIUDDIN PASHA,
S/O. LATE T.M. IMAM SAHEB,
24
AGED ABOUT 53 YEARS,
CRP, CRC - HIREMALLANAHOLE,
JAGALUR TALUK,
DAVANAGERE DISTRICT - 577 528
137) SRI. BHOJYA NAIK. N.,
S/O. NAGYA NAIK,
AGED ABOUT 37 YEARS,
CLUSTER RESOURCE PERSON,
CRC SINGRIHALLI,
HARAPPANAHALLI TALUK,
DAVANGERE DISTRICT 583 137.
138) SRI. MANJUNATH PUJAR,
S/O. LATE GUTHYAPPA,
AGED ABOUT 43 YEARS,
BRP (PRIMARY),
BRC HARAPPANAHALLI,
DAVANGERE DISTRICT 583 131.
139) SRI. N. SUNDARAPPA,
S/O. NAGA NAYAK,
AGED ABOUT 41 YEARS,
CLUSTER RESOURCE PERSON,
CRC, HORIYALA,
GUNDLUPET TALUK,
CHAMARAJANAGAR DISTRICT - 571 111
140) SRI. SIDDALINGAIAH,
S/O. RAMAIAH,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CRC, CHIKKATI CLUSTER,
GUNDLUPET TALUK,
CHAMARAJANAGAR DISTRICT - 571 111
141) SRI. B. SOMASHEKARA,
S/O. B.H. BASAVANAYAKA,
AGED ABOUT 38 YEARS,
CLUSTER RESOURCE PERSON,
CRC CENTRE, HUNDIPURA,
GUNDLUPET TALUK,
CHAMARAJANAGAR DISTRICT 571 111
25
142) SRI. H.S. GIRISHA,
S/O. S. SHIVARAM RAO,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, BADANAVALU,
NANJANAGUD TALUK,
MYSORE DISTRICT - 571 312
143) SRI. K. BASAVARAJU,
S/O. KARI GOWDA,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HEDIYALA,
NANJANAGUD TALUK,
MYSORE DISTRICT - 571 315
144) SRI. C. C. RAGHU,
S/O. CHIKKAIDEGOWDA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, BASARALU,
MANDYA NORTH, MANDYA TALUK & DISTRICT.
145) SRI. SWAMY,
S/O. JAVARAIAH,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, KOTHATHI,
MANDYA SOUTH, MANDYA TALUK & DISTRICT.
146) SRI. CHOWDAIAH,
S/O. LATE DASAIAH,
AGED ABOUT 52 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HEBBERALU,
MADDUR TALUK, MANDYA DISTRICT.
147) SRI. SIDDEGOWDA,
S/O. HOTTEGOWDA,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, H.H.KOPPALU
MALAVALLI TALUK, MANDYA DISTRICT
148) SRI. K.R. ACHUTAMURTY,
S/O. K.RAGHUNATHA RAO,
26
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, NITTUR,
MALAVALLI TALUK, MANDYA DISTRICT
149) SRI. CHANNARAJU .S.E.,
S/O. ERAPPA S.V.
AGED ABOUT 45 YEARS,
BLOCK RESOURCES PERSON,
BLOCK RESOURCE CENTRE, K.R. PETE TALUK,
MANDYA DISTRICT.
150) SRI. M.S.YOGE GOWDA,
S/O. SIDDE GOWDA,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, GANJIGERE,
NAGAMANGALA TALUK,
MANDYA DISTRICT.
151) SRI. C.V. JAYARAMU,
S/O. C.K. VENKATACHALAIAH,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BRAHMA DEVARAHALLI,
NAGAMANGALA TALUK, MANDYA DISTRICT
152) SRI. A.T.RANGASWAMY,
S/O. THIMMAIAH,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HOSKOTE,
NANJANAGOODU TALUK, MYSORE DISTRICT
153) SRI. H.K. NAGARAJU
S/O. H.N.KARIBASAVADEVARU,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SUTTURU,
NANJANAGOODU TALUK,
MYSORE DISTRICT.
154) SRI. KRISHNAPPA,
S/O. M.B.SIDDEGOWDA,
AGED ABOUT 50 YEARS,
27
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KALLURUNAGANAHALLI,
MYSORE TALUK & DISTRICT.
155) SRI. K.M.SWAMY
S/O. MANI NAYAK,
AGED ABOUT 42 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, BETTADAPURA,
PERIYAPATNA TALUK, MYSORE DISTRICT.
156) SRI. MARUTHI K. JETGONDA,
S/O. KRISHNAPPA JETGONDA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, NAOUBAD,
BIDAR TALUK & DISTRICT
157) SRI. MADEPPA,
S/O. RACHAIAH,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BELAKUNI CHOUDRI,
AURAD TALUK, BIDAR TALUK.
158) SRI. WACHUSHING,
S/O. POORUSHING,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON, CRC,
BAGDAL, BIDAR TALUK & DISTRICT
159) SRI. H.C. SHIVAPRASAD,
S/O. CHANNABASAPPA,
AGED ABOUT 44 YEARS,
BLOCK RESOURCES PERSON,
BLOCK RESOURCE CENTRE, RAMANAGARAM,
RAMANAGAR TALUK & DISTRICT
160) SRI. CHANDRASHEKAR HADAPAD,
S/O. BALAPPA,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, VIJAYAPURA,
DEVANAHALLI TALUK,
28
BANGALORE RURAL DISTRICT
161) SRI. M.M. CHANNAIAH,
S/O. CHINNAIAH,
AGED ABOUT 57 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
KUDLAGI TALUK,
BELLARY DISTRICT
162) SRI. J. PURUSHOTHAM,
S/O. J.B. GAVISIDDAPPA,
AGED ABOUT 42 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SANDOOR BANDRI,
SANDOOR TALUK, BELLARY DISTRICT.
163) SRI. MAHESHWARAPPA,
S/O. VIRUPAKSHAPPA,
AGED ABOUT 40 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SANDOOR,
SANDOOR TALUK, BELLARY DISTRICT
164) SMT. PUSHPAVATHI AGNIHOTHRI,
D/O. RAMACHAR AGNIHOTHRI,
AGED ABOUT 59 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHORANUR,
SANDOOR TALUK, BELLARY DISTRICT.
165) SRI. T. SHARANAPPA,
S/O. THALAVA NINGAPPA,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, CHIKKAJOGIHALLI,
KUDLAGI TALUK, BELLARY DISTRICT
166) SRI. A. KRISHNAPPA,
S/O. HUCHAPPA,
AGED ABOUT 50 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SANDOOR,
OFFICE OF BLOCK EDUCATION OFFICER,
SANDOOR TALUK, BELLARY DISTRICT.
29
167) SRI. B. SIDDAPPA,
S/O. K. BASAPPA,
AGED ABOUT 55 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, SANDOOR,
SANDOOR TALUK, BELLARY DISTRICT
168) SRI. ASHOKA REDDY,
S/O. BHIMA REDDY,
AGED ABOUT 42 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
BASAVAKALYANA TALUK, BIDAR DISTRICT.
169) SRI. VEERABHADRAPPA.V. MATANAVAR,
S/O. VEERAPPA,
AGED ABOUT 47 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, BYADAGI TALUK,
HAVERI DISTRICT.
170) SRI. GANGAPPA.B. BUDIHAL,
S/O. BEEMAPPA BUDIHAL,
AGED ABOUT 45 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SHIDENUR, BYADAGI TALUK,
HAVERI DISTRICT
171) SRI. YASHODHARA GOWDA,
S/O. GYANANAGOWDA PATIL,
AGED ABOUT 44 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, YALABURGA,
YELABURGA TALUK, KOPPAL DISTRICT
172) SRI. VIRUPAKSHAPPA ANGADI,
S/O. ANDAPPA,
AGED ABOUT 42 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
KUSTHAGI TALUK,
KOPPAL DISTRICT.
30
173) SRI. SHARANAPPA TUMARIKOPPA,
S/O. BARMAPPA,
AGED ABOUT 39 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, JAGIRGUDADORI,
KUSTHAGI TALUK, KOPPAL DISTRICT.
APPLICANT IN A. NO. 3711/2011
174) SRI. BASAVA REDDY,
S/O. NINGAPPA ADUR,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, ANEGUNDI,
GANGAVATHI TALUK, KOPPAL DISTRICT
APPLICANT IN A. NO. 3712/2011
175) SRI. S. MAHADEVA,
S/O. SUBBAIAH,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
RAGIBOMMANAHALLI, MALAVALLI TALUK,
MANDYA DISTRICT.
176) SRI. SWAMY GOWDA,
S/O. BORAIAH,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, HALAGUR,
MALAVALLI TALUK, MANDYA DISTRICT
177) SRI. N. CHANDRASHEKARACHAR,
S/O. NANJUDACHARA,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, POORIGALI,
MALAVALLI TALUK, MANDYA DISTRICT
178) SMT. PARVATHI .N. CHALAGERI,
W/O. MALLANAGOWDA,
AGED ABOUT 45 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE, BADAMI,
BADAMI TALUK, BAGALAKOT DISTRICT
31
179) SRI. VENKATESH HANAVANTH,
S/O. SOMMANNANAVAR,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, YADAHALLI,
BILAGI TALUK, BAGALAKOT DISTRICT.
180) SRI. KALYANA RAO .C. KUMBARGER,
S/O. CHANNABASAPPA KUMBARGER,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MORAMBI,
BALKI TALUK, BIDAR DISTRICT.
181) SMT. BHARATHI JALDE,
D/O. VAIJINATHAPPA JALDE,
AGED ABOUT 47 YEARS,
BLOCK RESOURCES PERSON,
BLOCK RESOURCE PERSON, BALKI,
BIDAR DISTRICT.
182) SMT. SHARANAMMA PEDDI,
D/O. AMARAPPA,
AGED ABOUT 41 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHALAGERI, KUSTHAGI TALUK,
KOPPAL DISTRICT
183) SRI. LAKSHMAN .B. BADIGAR,
S/O. BARMAPPA,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
GANGAPUR-MEDERI,
RANEBENNUR TALUK, HAVERI DISTRICT
184) SRI. R. RAVINDRANATH,
S/O. T.K. RAGHAVENDRACHAR,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
HOSAHALLI, RANGE-2, BANGALORE SOUTH TALUK,
BANGALORE DISTRICT.
32
185) SRI. RUDRAGANGAIAH,
S/O. RUDRAPPA.G,
AGED ABOUT 52 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
CHAMARAJAPET, RANGE-2,
BANGALORE SOUTH, BANGALORE DISTRICT
186) SRI. DEVARAY .S. NAYAK,
S/O. SANNAPPA NAYAK,
AGED ABOUT 49 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KALASIPALYA, RANGE-2,
BANGALORE SOUTH, BANGALORE DISTRICT.
187) SRI. G.D. NAGESH RAO,
S/O. G.S. DRUVA RAO,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
BYATARAYANAPURA,
RANGE-2, BANGALORE SOUTH,
BANGALORE DISTRICT
188) SRI. DAYANAND .N. DASAR,
S/O. NAMADEV BEEMAPPA DASAR,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
RAYANAL, HUBLI TALUK,
DHARWAD DISTRICT.
189) SRI. VIJAYA .G. ANAJI,
S/O. GADIGEPPA ANAJI,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
MOOLVI, HUBLI TALUK,
DHARWAD DISTRICT.
190) SRI. SHANKAR GOWDA .P. PATIL,
S/O. PARVATAGOWDA PATIL,
AGED ABOUT 48 YEARS,
33
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
UNAKALA, HUBLI TALUK, DHARWAD DISTRICT.
191) SRI. ASHOKA .M. SAJJAN,
S/O. MALLAPPA SAJJAN,
AGED ABOUT 48 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
SHIRAGUPPI, HUBLI TALUK,
DHARWAD DISTRICT.
192) SRI. YELLAPPA.H. BANAVI,
S/O. HEMAPPA BANAVI,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, AREKURHATTI,
NAVALAGUND TALUK DHARWAD DISTRICT.
193) SRI. KHADAR SAB .R. MULLA,
S/O. REHMAN SAB MULLA,
AGED ABOUT 44 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MORAB,
NAVALAGUND TALUK, DHARWAD DISTRICT.
194) SRI. ANANDAPPA.B. KOPPAD,
S/O. BHEEMAPPA KOPPAD,
AGED ABOUT 44 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
NAVALAGUND TALUK,
DHARWAD DISTRICT.
195) SRI. MAHESH,
S/O. CHINNAPPA HEDDURI,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, M.K. HUBLI,
BAILAHONGALA TALUK, BELGAUM DISTRICT.
196) SRI. AJJAPPA AMMINBHAVI,
S/O. NAGAPPA AMMINBAVI,
AGED ABOUT 51 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, MURGOD,
34
SAVADATTI TALUK, BELGUM DISTRICT.
197) SRI. BASAVENNAPA PADEPPANAVAR,
S/O. KAREPPA,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SHIVAPUR,
SAVADATTI TALUK,
BELGUM DISTRICT.
198) SRI. VADIRAJ ITAGI,
S/O. KRISHNAMURTHY,
AGED ABOUT 39 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
KUSTHAGI, KOPPAL DISTRICT
199) SRI. VENKAT.B. MEHTRE,
S/O. BHEERAPPA MEHTRE,
AGED ABOUT 46 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE,
KHATAK CHICHOLI,
BHALKI TALUK, BIDAR DISTRICT
200) SRI. MARUTHI CHANRASHEKAR HADAPAD,
S/O. CHANDRASHEKAR,
AGED ABOUT 43 YEARS,
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, YARAGATTI,
SOUDATTI TALUK, BELGAUM DISTRICT
201) SRI. RAMAKRISHNA.P. MADAR,
S/O. PULLAPPA,
AGED ABOUT 43 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
BAILAHONGALA TALUK,
BELGAUM DISTRICT.
202) SRI. HOOVAPPA .B. BOGAR,
S/O. BASAPPA,
AGED ABOUT 44 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
BAILAHONGALA TALUK,
35
BELGAUM DISTRICT.
203) SRI. BHEEMPPA SANGAPPA GONAL,
S/O. SANGAPPA GONAL,
AGED ABOUT 47 YEARS,
WORKING AS CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTRE, SUNAG,
BILAGI TALUK, BAGALKOT DISTRICT
204) SRI. F.H. CHAMATTI,
S/O. HANUMANTHAPPA,
AGED ABOUT 51 YEARS,
WORKING AS CRP, CRC-HOSAHULLAHALLI,
RANEBENNUR TALUK,
HAVERI DISTRICT
205) SRI. K.V. VEERABHADRA SETTY,
S/O. VEERAPPA SETTY,
AGED ABOUT 57 YEARS,
WORKING AS CRP, CRC-KUDURUGUNDI,
HASSAN TALUK
206) SRI. SHANKARAGOUDA PATIL,
S/O.VENKANAGOUDA,
AGED ABOUT 42 YEARS,
WORKING AS CRP, CRC - KUNDARGI,
KUNDARGI POST, BAGALKOT DISTRICT
207) SRI. IMAM AHMAD ATTAR,
S/O. DASTAGIR SAB,
AGED ABOUT 41 YEARS,
WORKING AS CRP (URDU), CRC-BILAGI,
BILAGI TALUK, BAGALKOT DISTRICT
208) SRI. CHANNABASAPPA DALAWAI,
S/O. PADIYAPPA,
AGED ABOUT 50 YEARS,
WORKING AS CRP, CRC-MANNIKERI,
BILAGI TALUK, BAGALKOTE DISTRICT
209) SRI. GOUSUMOIDDEEN MULLA,
S/O. IALASAB,
AGED ABOUT 40 YEARS,
WORKING AS BRP, BRC-BILAGI,
BILAGI TALUK, BAGALKOT DISTRICT
36
210) SRI. VITTAL HIRENINGAPPANAVAR,
S/O. RANGANAGOUDA,
AGED ABOUT 40 YEARS,
WORKING AS BRP, BRC-BILAGI,
BILAGI TALUK, BAGALKOT DISTRICT
211) SRI. VITTAL PUJERI,
S/O. RAMANNA,
AGED ABOUT 43 YEARS,
WORKING AS BRP, BRC-BILAGI,
BILAGI TALUK, BAGALKOT DISTRICT
212) SRI. SANGAPPA SANNATAGI,
S/O. BASAPPA,
AGED ABOUT 45 YEARS,
WORKING AS BRP, BRC-BILAGI,
BAGALKOT DISTRICT
213) SRI. HANAMAPPA RAMAPPA MALI,
S/O. RAMAPPA,
AGED ABOUT 55 YEARS,
WORKING AS CRP, CRC-BENNUR,
BAGALKOT DISTRICT
214) SRI. S.R. TEGGI,
S/O. RAYAPPA,
AGED ABOUT 55 YEARS,
WORKING AS CRP, CRC NO.1,
NAVANAGAR, BAGALKOT
215) SRI. D.Y. MADAR,
S/O. YELLAPPA,
AGED ABOUT 52 YEARS,
WORKING AS CRP, CRC - SITIMANI (RS),
RAMPUR (RC), BAGALKOT DISTRICT
216) SRI. V.Y. PUJAR,
S/O. YAMANAPPA,
AGED ABOUT 49 YEARS,
WORKING AS CRP, CRC - MUGALOLLI,
BAGALKOT DISTRICT
217) SRI. B.M. MADAR,
S/O. MARIYAPPA,
AGED ABOUT 44 YEARS,
37
WORKING AS CRP, CRC - BHAGAWATI,
BAGALKOT DISTRICT
218) SRI. VENKAPPA LAKSHMAPPA MALALI,
S/O. LAKSHMAPPA,
AGED ABOUT 42 YEARS,
WORKING AS CRP, CRC - UTTUR,
MUDHOL TALUK,
BAGALKOT DISTRICT
219) SMT. SHANKARAVVA
SHIVAJATAGOUDA GOUDAR,
D/O. SHIVAJATAGOUDA,
AGED ABOUT 44 YEARS,
WORKING AS CRP, CRC - GADAG,
GADAG TALUK & DISTRICT
220) SMT. NOORJAHAN KHURSHID
AHMED DHALAYAT,
D/O. KHURSHID AHMED,
AGED ABOUT 45 YEARS,
WORKING AS CRP, CRC (URDU),
CRC - GADAG, GADAG TALUK & DISTRICT
221) SRI. V.M. NAGESH,
S/O. S. MUNIYAPPA,
AGED ABOUT 41 YEARS,
WORKING AS BRP, BRC-DEVANAHALLI,
DODDDABALLAPURA,
BANGALORE RURAL DISTRICT
222) SMT. M. VIJAYAMBE,
D/O. N. MALLAIAH,
AGED ABOUT 59 YEARS,
WORKING AS CRP, CRC - NELAVAGILU,
NANDAGUDI HOBLI, HOSKOTE TALUK
223) SRI. Y. LAKSHMAIAH,
S/O.YELLAPPA,
AGED ABOUT 54 YEARS,
WORKING AS CRP, CRC - NANDAGUDI,
HOSKOTE TALUK
224) SRI. S.S. DHANIGONDA,
S/O. SIDDAPPA,
AGED ABOUT 45 YEARS,
38
WORKING AS BRP (PRIMAY),
BRC-DHARWAD,
DHARWAD TALUK & DISTRICT
225) SRI. A.S. KADAR,
S/O. SHARANAPPA,
AGED ABOUT 42 YEARS,
WORKING AS CRP, CRC - KOTEKAL,
BADAMI TALUK, BAGALKOT DISTRICT
226) SRI. B.N. DYAVANNAVAR,
S/O. NINGAPPA,
AGED ABOUT 47 YEARS,
WORKING AS CRP, CRC-KAGALAGOMBA,
BADAMI TALUK,
BAGALKOT DISTRICT
227) SRI. BASAVARAJ SRISHAILAPPA DESAI,
S/O. SRISHAILAPPA,
AGED ABOUT 51 YEARS,
CRP, SHIROOR, BAGALKOT TALUK,
BAGALKOT DISTRICT
228) SRI. GURURAJ JUKTIMATH,
S/O. GANGADHARASWAMY,
AGED ABOUT 51 YEARS,
BLOCK RESOURCE PERSON,
BRC, BAGALKOT, BAGALKOT DISTRICT
229) SRI. BASAVARAJ SHIVAPPA AMBANNAVAR,
S/O. SRI. SHIVANNA,
AGED ABOUT 45 YEARS,
BLOCK RESOURCE PERSON,
BRC, BADAMI TALUK,
BAGALKOT DISTRICT
230) SRI. H.S. CHITTARGI,
S/O. SANGAPPA,
AGED ABOUT 48 YEARS
CLUSTER RESOURCE PERSON,
CLUSTER RESOURCE CENTER,
YADAHALLI-INGALAGI,
MUDHOL TALUK, BAGALKOT DISTRICT
39
231) SRI. H.G. BILLOR,
S/O. GULUAPPA,
AGED ABOUT 51 YEARS,
BLOCK RESOURCE PERSON,
BLOCK RESOURCE CENTER,
BADAMI TALUK,
BAGALKOT DISTRICT
232) SRI. G.B. SINGADI,
S/O. BALAPPA SINGADI,
AGED ABOUT 53 YEARS,
WORKING AS CRP, RANNA,
CRC, MUDHOL,
BAGALKOT DISTRICT - 587 313
233) SRI. S.S. NANDI,
S/O. SHANKARAPPA NANDI,
AGED ABOUT 44 YEARS,
WORKING AS CRP,
CRC MANTUR, MUDHOL,
MUDHOL TALUK,
BAGALKOT DISTRICT - 587 313
234) SRI. C.L. RUGI,
S/O. LACHAPPA RUGI,
AGED ABOUT 40 YEARS,
WORKING AS BRP, MUDHOL,
BAGALKOT DISTRICT - 587 313
235) SRI. P.V. DHANNURA,
S/O. VENKAPPA,
AGED ABOUT 48 YEARS,
WORKING AS CRP, CRC,
DHANNUR - 587 118,
HUNGUND TALUK, BAGALKOT DISTRICT
236) SMT. R.H. BEGARA,
D/O. HANUMAPPA,
AGED ABOUT 49 YEARS,
WORKING AS CRP, CRC,
GUDURA - 587202, HUNGUND TALUK,
BAGALKOT DISTRICT - 587313
237) SRI. G.H. GOUDAR,
S/O. HAMANAGOUDA .V,
40
AGED ABOUT 44 YEARS,
WORKING AS CRP, CRC,
KOODALA SANGAMA - 587 188,
HUNGUND TALUK, BAGALKOT DISTRICT
238) SRI.Y.M. KAZI,
S/O. MAHBOOB SAIBA,
AGED ABOUT 58 YEARS,
WORKING AS CRP, CRC (URDU),
ILAKAL - 587125
BAGALKOT DISTRICT
239) SRI. C.B. ARAKERI,
S/O. BASAVANTHAPPA ARAKERI,
AGED ABOUT 44 YEARS,
WORKING AS CRP, CRC,
ILAKAL - WEST - 587125,
HUNGUND TALUK,
BAGALKOT DISTRICT
240) SRI. D.M. TALAWAR,
S/O. MAHANTAPPA,
AGED ABOUT 50 YEARS
WORKING AS CRP, CRC,
TUMBA - 587125, HUNGUND TALUK,
BAGALKOT DISTRICT
241) SRI. N.H. HOSAMANI,
S/O. HANUMAPPA HOSAMANI,
AGED ABOUT 55 YEARS,
WORKING AS BRP, BRC,
HUNGUND - 587 118,
BAGALKOT DISTRICT
242) SRI. B.C. JAGGALA,
S/O. CHANDRAPPA,
AGED ABOUT 50 YEARS,
WORKING AS CRP, CRC - NAGOUR,
HUNGUND TALUK, BAGALKOT DISTRICT
243) SRI. S.K. HOSAMANI,
S/O. KALLAPPA HOSAMANI,
AGED ABOUT 52 YEARS,
WORKING AS CRP, CRC, ILKAL EAST,
HUNGUND TALUK, BAGALKOT DISTRICT
41
244) SRI. RAMAPPA PARAPPA ACHAVATTI,
S/O. PARAPPA,
AGED ABOUT 41 YEARS,
WORKING AS CRP, CRC,
SIROL - 587 313, MUDHOL TALUK,
BAGALKOT DISTRICT
245) SRI. S.K. SATTIGERI,
S/O. KRISHNAPPA,
AGED ABOUT 43 YEARS,
WORKING AS BRP, BASAVALINGANAGAR,
BEHIND TEACHER'S COLONY, MUDHOL,
BAGALKOT DISTRICT - 587 313
246) SRI. N.S. HIREMATH,
S/O. SHIVAIAH,
AGED ABOUT 46 YEARS,
WORKING AS BRP, BEO, LOKAPUR ROAD,
MUDHOL, BAGALKOT DISTRICT - 587 313
247) SRI. R.D. TUNGAL,
S/O. DUNDAPPA,
AGED ABOUT 42 YEARS,
CRP, MPS MAHALINGAPURA,
MUDHOL TALUK,
BAGALKOT DISTRICT - 587 313
248) SRI. BHASKAR B. PAGI,
S/O. BASAVALINGAPPA,
AGED ABOUT 52 YEARS,
WORKING AS CRP, CRC CENTER,
NAYADAGUNDI, BADAMI TALUK,
BAGALKOT DISTRICT - 587 201
249) SRI. SHIVAJI NANDAPPA MALAGI,
S/O. NANDAPPA H. MALAGI,
AGED ABOUT 44 YEARS,
WORKING AS CRP, CRC CENTER,
BILGI, BILGI TALUK - 587 116,
BAGALKOT DISTRICT
250) SRI. B. NAGAPPA,
S/O. B. SIDDAVEERAPPA,
AGED ABOUT 53 YEARS,
WORKING AS CRP AT CRC, VITTALAPURA,
SANDUR TALUK, BELLARY DISTRICT
42
251) SRI. RAMASWAMY .H UNNIBHAVI,
S/O. HANUMANTHAPPA,
AGED ABOUT 44 YEARS,
WORKING AS CRP AT CRC, SANDUR,
BELLARY DISTRICT
252) SRI. C. ABDUL ATTAULLA,
S/O. C. ABDUL KARIM,
AGED ABOUT 51 YEARS,
WORKING AS BRP AT BRC, SANDUR,
BELLARY DISTRICT
253) SRI. MANSINGH RATHOD,
S/O. THAVAR RATHOD,
AGED ABOUT 51 YEARS,
WORKING AS BRP AT BRC, SANDUR,
BELLARY DISTRICT
254) SRI. N. LAKSHMAN,
S/O. NINGANNA,
AGED ABOUT 46 YEARS,
WORKING AS CRP AT CRC, HULIKUNTE,
SIRA TALUK, TUMKUR DISTRICT
255) SRI. G. DASHARATHUKUMAR,
S/O. GOVINDAPPA H.S,
AGED ABOUT 41 YEARS,
CRP, CRC, BOKKAPATNA,
SIRA TALUK, TUMKUR DISTRICT
256) SRI. ARIEF ULLA KHAN,
S/O. HABEEB ULLA KHAN,
AGED ABOUT 44 YEARS,
CRP (URDU), AT BRC OFFICE,
SIRA TALUK, MADHUGIRI NORTH,
TUMKUR DISTRICT
257) SRI. Y. KALLAPPA,
S/O. YAMAGANNA,
AGED ABOUT 46 YEARS,
WORKING AS BRP, BRC,
SIRA TALUK, TUMKUR DISTRICT
258) SRI. HANUMANTHAPPA,
S/O. MALIYAPPA GIDDI,
43
AGED ABOUT 46 YEARS,
WORKING AS CRP AT CRC, ISLAMPUR GATE,
GANGAVATHI TALUK, KOPPAL DISTRICT
259) SRI. A. NARASIMHAIAH,
S/O. ADASAPPA,
AGED ABOUT 44 YEARS,
WORKING AS BRP, BRC, MADHUGIRI,
TUMKUR DISTRICT
260) SMT. M. RANGAMMA,
W/O. G.L. RAMACHANDRAIAH,
AGED ABOUT 47 YEARS,
WORKING AS BRP, BRC, MADHUGIRI,
TUMKUR DISTRICT
261) SRI. KRISHNA NAIK,
S/O. LATE BASYA NAIK,
AGED ABOUT 38 YEARS,
WORKING AS BRP AT BRC, KUDLIGI,
BELLARY DISTRICT
262) SRI. DEVAPPA VALMIKI,
S/O. VALMIKI,
AGED ABOUT 44 YEARS,
WORKING AS CRP AT CRC, YELABURGA,
KOPPAL DISTRICT
263) SRI. GURAPADA GOUDA,
S/O. VEERANAGOUDA,
AGED ABOUT 47 YEARS,
WORKING AS BRP AT BRC, YELABURGA,
KOPPAL DISTRICT
264) SRI. MALLAPPA,
S/O. BASAPPA KUDARI,
AGED ABOUT 36 YEARS,
WORKING AS CRP AT CRC, KORADAKERA,
KUSHTAGI TALUK, KOPPAL DISTRICT
265) SRI. SHANKARAPPA,
S/O. RAMAPPA NATIKAR,
AGED ABOUT 47 YEARS,
WORKING AS BRP AT BRC,
KUSHTAGI TALUK, KOPPAL DISTRICT
266) SRI. SHARANAPPA,
44
S/O. NINGAPPA BENNI,
AGED ABOUT 45 YEARS,
WORKING AS CRP AT CRC, HANUMANAL,
KUSHTAGI TALUK, KOPPAL DISTRICT
267) SRI. RAMANAGOUDA,
S/O. VENKANA GOUDA MALIPATIL,
AGED ABOUT 42 YEARS,
WORKING AS CRP AT CRC,
HANUMASAGARA,
KUSHTAGI TALUK, KOPPAL DISTRICT
268) SMT. SHOBHA RANI,
D/O. K. RANGACHAR,
AGED ABOUT 43 YEARS,
WORKING AS BRP AT BRC, SANDUR,
BELLARY DISTRICT
269) SRI. LACHAMAPPA,
S/O. CHANDAPPA,
AGED ABOUT 40 YEARS,
WORKING AS BRP AT BRC,
GANGAVATHI TALUK,
KOPPAL DISTRICT
270) SRI. HANUMANTHACHARYA,
S/O. BHIMACHARYA,
AGED ABOUT 58 YEARS,
WORKING AS CRP AT CRC,
GANGAVATHI TALUK, KOPPAL DISTRICT
271) SRI. VISHWANATH,
S/O. PRAHALAD DAS,
AGED ABOUT 56 YEARS,
WORKING AS CRP, CRC,
CHIKKADANKANKAL,
GANGAVATHI TALUK,
KOPPAL DISTRICT
272) SRI. CHAYAPPA,
S/O. HANUMANTHAPPA,
AGED ABOUT 41 YEARS,
WORKING AS BRP, BRC,
GANGAVATHI TALUK,
KOPPAL DISTRICT
45
273) SRI. KEERU SEVU LAMANI,
S/O. SHIVU LAMANI,
AGED ABOUT 42 YEARS,
WORKING AS CRP AT CRC, KARTAGI,
GANGAVATHI TALUK, KOPPAL DISTRICT
274) SRI. BASAVARAJ,
S/O. VEERAPPA SAJJAN,
AGED ABOUT 54 YEARS,
WORKING AS CRP AT CRC, HULIHYDER,
GANGAVATHI TALUK, KOPPAL DISTRICT
275) SRI. TULAJA,
S/O. NARAYANA BADIGER,
AGED ABOUT 42 YEARS,
WORKING AS CRP AT CRC, MARALI,
GANGAVATHI TALUK,
KOPPAL DISTRICT
276) SRI. A.B. PATIL,
S/O. BABUGOUDA PATIL,
AGED ABOUT 40 YEARS,
WORKING AS CRP, AT CRC, DONUR,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
277) SRI. A.A. KHAGI,
S/O. ABDUL RAHIM,
AGED ABOUT 38 YEARS,
WORKING AS CRP, AT CRC,
B. BAGEVADI (URDU),
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
278) SRI. I.M. ALAGI,
S/O. MALAKAJAPPA,
AGED ABOUT 43 YEARS,
WORKING AS CRP, AT CRC, INGALESHWAR,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
279) SRI. B.S. BASARAKOD,
S/O. SHANTHAPPA,
AGED ABOUT 38 YEARS,
WORKING AS CRP, AT CRC, K. SALAVAADAGI,
BASAVANABAGEVADI TALUK,
46
BIJAPUR DISTRICT
280) SRI. S.B. NINGA REDDY,
S/O. BASAPPA,
AGED ABOUT 51 YEARS,
WORKING AS CRP, AT CRC, H. HIPPARAGI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
281) SRI. S.S. MADAR,
S/O. SHIVAPPA,
AGED ABOUT 48 YEARS,
WORKING AS CRP, AT CRC, TELAGI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
282) SRI. S.Y. DALAWAI,
S/O. YELAGURADAPPA,
AGED ABOUT 43 YEARS,
WORKING AS CRP, AT CRC, B. BAGEWADI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
283) SRI. M.S. KOLKAR,
S/O. SIDDAPPA,
AGED ABOUT 49 YEARS,
WORKING AS CRP, AT CRC, KOLHAR,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
284) SRI. A.S. DYAVAPUR,
S/O. SHAMSHUDDIN,
AGED ABOUT 51 YEARS,
WORKING AS CRP, AT CRC, MULWAD,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
285) SRI. M.V. GABBUR,
S/O. VEERANNA,
AGED ABOUT 33 YEARS,
WORKING AS CRP, AT CRC, NARASALAGI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
286) SRI. R.H. MULLA,
S/O. HABBUSAB,
47
AGED ABOUT 43 YEARS,
WORKING AS CRP(URDU), AT CRC, MANAGULI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
287) SRI. A.B. LAMANI,
S/O. BHOJAPPA LAMANI,
AGED ABOUT 44 YEARS,
WORKING AS CRP, AT CRC, GOLASANGI,
BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
288) SRI. S.R. LAMANI,
S/O. RAMACHANDRA,
AGED ABOUT 52 YEARS,
WORKING AS BRP (HIGHER), AT BRC,
B. BAGEVADI, BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
289) SRI. C.M. HORTI,
S/O. MADIVALAPPA,
AGED ABOUT 46 YEARS,
WORKING AS BRP (PRIMARY), AT BRC,
B. BAGEVADI, BASAVANABAGEVADI TALUK,
BIJAPUR DISTRICT
290) SRI. K.A. ZAKIR BASHA,
S/O. K. WAHEB,
AGED ABOUT 36 YEARS,
WORKING AS CRP
BRC AT BELLARY EAST,
BELLARY DISTRICT - 583 212
291) SRI. S.B. KRISHNAPPA,
S/O. BYRAPPA,
AGED ABOUT 48 YEARS,
WORKING AS CRP AT CRC,
KUNIGAL TALUK,
TUMKUR DISTRICT
292) SRI. DEVENDRAPPA C. NAVI,
S/O. CHANNAPPA NAVI,
AGED ABOUT 44 YEARS,
WORKING AS CRP, CRC, MISHRAKOTI,
KALAGHATAGI TALUK,
48
DHARWAD DISTRICT
293) SRI. MAHADEVAPPA H GOURANNAVAR,
S/O. HANUMANTHAPPA,
AGED ABOUT 41 YEARS,
WORKING AS CRP AT CRC, MUTAGI,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
294) SRI. KRASTAGOUDA BALANAGOUDA
TAYANNAVAR,
S/O. BALANGAGOUDA,
AGED ABOUT 43 YEARS,
WORKING AS CRP AT DHUMAWADA,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
295) SRI. DYAVAPPA N. DODDAMANI,
S/O. NINGAPPA,
AGED ABOUT 50 YEARS,
WORKING AS CRP, CRC, KALAGHATAGI,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
296) SMT. HEMAVATHI SHIVABASAVAYYA
SULIBHAVIMATH,
W/O. SHIVABASAVAYYA SULIBHAVIMATH,
AGED ABOUT 49 YEARS,
WORKING AS BRP, AT BRC,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
297) SRI. VITTAL D. RANGANNAVAR,
S/O. DHARMARADDA,
AGED ABOUT 41 YEARS,
WORKING AS CRP, CRC, NALAVADI,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
298) SRI. RUDRAGOUDA S. PATIL,
S/O. SOMANGOUDA PATIL,
AGED ABOUT 53 YEARS,
WORKING AS CRP, CRC, KAMADOLLI,
KUNDAGOL TALUK,
DHARWAD DISTRICT
49
299) SRI. MANJUNATH J. KURUVINASHETTY,
S/O. JAYAPPA KURUVINASHETTY,
AGED ABOUT 49 YEARS,
WORKING AS CRP, CRC, HIREGUNJAL,
KUNDAGOL TALUK,
DHARWAD DISTRICT
300) SMT. SHANTHA N. HUGAR,
W/O. NEELAPPA HUGAR,
AGED ABOUT 45 YEARS,
WORKING AS BRP, BRC,
KUNDAGOL TALUK,
DHARWAD DISTRICT
301) SRI. MARUTI MAREPPA GHODKE,
S/O. MAREPPA GHODAKE,
AGED ABOUT 43 YEARS,
WORKING AS CRP, CRC,
YELIWAL, KUNDGOL TALUK
DHARWAD DISTRICT
302) SRI. MALATESH G. NIMBAKKANAVAR,
S/O. GUDDAPPA,
AGED ABOUT 37 YEARS,
WORKING AS CRP, CRC, GANJIGATTA,
KALAGHATAGI TALUK,
DHARWAD DISTRICT
303) SRI. YELLAPPA SHANKARAPPA BENNI,
S/O. SHANKARAPPA BENNI,
AGED ABOUT 48 YEARS,
WORKING AS BRP, BRC,
NAVALGUND TALUK,
DHARWAD DISTRICT
304) SMT. VEDAVATHI PUNDALIKAPPA
DANDIGEDASARA,
W/O. PUNDALIKAPPA DANDIGEDASARA,
AGED ABOUT 27 YEARS,
WORKING AS CRP, CRC, NAVALGUND - II,
NAVALGUND TALUK, DHARWAD DISTRICT
305) SRI. KUTUBUDDIN MOHAMMED GADAGOLI,
S/O. MOHAMMED GADAGOLI,
AGED ABOUT 46 YEARS,
WORKING AS CRP, CRC (URDU),
50
NAVALGUND TALUK,
DHARWAD DISTRICT
306) SRI. NINGAPPA PRADANAPPA
HANUMANNANAVAR,
S/O. PRADANAPPA HANUMANNANAVAR,
AGED ABOUT 43 YEARS,
WORKING AS CRP, CRC, SAUNSHI,
KUNDGOL TALUK,
DHARWAD DISTRICT
307) SRI. BASAVARAJ S. AJAMANI,
S/O. SANNIRAPPA,
AGED ABOUT 49 YEARS,
WORKING AS BRP, BRC, RANEBENNUR,
RANEBENNUR TALUK,
HAVERI DISTRICT
308) SRI. MALLAPPA B. GORAPPALAVAR,
S/O. BHARMAPPA,
AGED ABOUT 47 YEARS,
WORKING AS CRP, CRC,
RANEBENNUR TALUK,
HAVERI DISTRICT
309) SRI. NISAR AHMAD KODAD,
S/O. KODAD,
AGED ABOUT 50 YEARS,
WORKING AS CRP, CRC (URDU),
AKKIALUR, HANAGAL TALUK,
HAVERI DISTRICT
310) SRI. ERAPPA LAMANI,
S/O. ROOPLAPPA,
AGED ABOUT 44 YEARS,
WORKING AS CRP AT CRC,
HIREKERUR, HAVERI DISTRICT
311) SRI. AKBAR RAZAKSAB RATTIHALLI,
S/O. RAZAKSAB,
AGED ABOUT 53 YEARS,
WORKING AS CRP AT HIRERUR,
HAVERI DISTRICT
51
312) SRI. MOHAMMED RAZAK,
S/O. IBRAHIMSAB MALLUR,
AGED ABOUT 45 YEARS,
WORKING AS CRP AT BYADAGI,
HAVERI DISTRICT
313) SRI. HONNAPPA MALLAPPA OLEKAR,
S/O. MALLAPPA OLEKAR,
AGED ABOUT 43 YEARS,
WORKING AS CRP ARE BISALAHALLI,
BYADAGI TALUK,
HAVERI DISTRICT
314) SRI. M. GANGADHARA,
S/O. MALAKHAJAPPA,
AGED ABOUT 43 YEARS,
WORKING AS CRP, CRC,
HULAGERI CLUSTER, KUSHTAGI TALUK,
KOPPAL DISTRICT
315) SRI. M. CHENNAIAH,
AGED ABOUT 56 YEARS,
WORKING AS BRP, BRC,
GANGAVATHI TALUK,
KOPPAL DISTRICT
316) SRI. TULAJAPPA L. LAMANI,
S/O. LACHAMAPPA,
AGED ABOUT 45 YEARS,
WORKING AS CRP, CRC,
TAVARAMELLIHALLI CLUSTER,
SAVANUR TALUK,
HAVERI DISTRICT
317) SRI. S. MALLIKARJUNA,
S/O. S. DODDAPPA,
AGED ABOUT 46 YEARS,
WORKING AS CRP, AT CRC, THORANAGALLU,
SANDUR TALUK, BELLARY DISTRICT
318) SRI. VEERAPPA LANKAPPA JALAPUR,
S/O. LANKAPPA JALAPUR,
AGED ABOUT 49 YEARS,
WORKING AS CRP, AT CRC,
TALAKERI, YELBURGA TALUK,
KOPPAL DISTRICT
52
319) SMT. ANASUYA S. ANNIGERI,
W/O. SOMASHEKHAR,
AGED ABOUT 53 YEARS,
WORKING AS CRP, CRC, SAVANUR (WEST),
SAVANUR TALUK,
DHARWAD DISTRICT.
320) SRI. KARABASAPPA LOKAPPA CHINNIKATTE,
W/O. LOKAPPA CHINNIKATTE,
AGED ABOUT 34 YEARS,
WORKING AS CRP, CRC,
CHINNAMULAGUNDA,
HIREKERUR TALUK,
HAVERI DISTRICT ... PETITIONERS IN W.P.
NOS:48255-531/2011
(BY SRI.M.S.BHAGWAT - SR. COUNSEL A/W
SRI.D.PAVANESH - ADV.)
AND:
1) THE STATE OF KARNATAKA,
DEPARTMENT OF EDUCATION
(PRIMARY AND SECONDARY)
REPRESENTED BY ITS SECRETARY,
M.S. BUILDING,
BANGALORE - 560 001
2) THE COMMISSIONER OF PUBLIC
INSTRUCTIONS,
NEW PUBLIC OFFICE,
K.R. CIRCLE, NRUPATHUNGA ROAD,
BANGALORE - 560 001
3) THE STATE PROJECT DIRECTOR,
SARVA SHIKSHANA ABHIYANA,
OFFICE OF THE COMMISSIONER
OF PUBLIC INSTRUCTIONS,
NRUPATHUNGA ROAD,
BANGALORE - 560 001
4) DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
MANDYA DISTRICT,
MANDYA - 571 416
53
5) DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
MYSORE DISTRICT,
MYSORE - 570 001
6) THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
HASSAN DISTRICT,
HASSAN - 573 201
7) THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
BIDAR DISTRICT,
BIDAR 585 401
8) THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
CHITRADURGA DISTRICT,
CHITRADURGA - 577 539
9) BLOCK EDUCATION OFFICER,
MALAVALLI TALUK,
MALAVALLI - 571 430
10) BLOCK EDUCATION OFFICER,
MANDYA NORTH,
MANDYA - 571 416
11) BLOCK EDUCATION OFFICER,
MANDYA SOUTH,
MANDYA - 571 416
12) BLOCK EDUCATION OFFICER,
MANDYA TALUK,
MANDYA-571 416.
13) BLOCK EDUCATION OFFICER,
NAGAMANGALA TALUK,
NAGAMANGALA -571 432
14) BLOCK EDUCATION OFFICER,
SRIRANGAPATNA TALUK,
SRIRANGAPATNA-571 438.
15) BLOCK EDUCATION OFFICER,
MADDUR TALUK,
MADDUR -571 111.
54
16) BLOCK EDUCATION OFFICER,
PERIYAPATTNA TALUK,
PERIYAPATTNA -571 102.
17) BLOCK EDUCATION OFFICER,
KRISHNARAJ PET TALUK,
KRISHNARAJ PET -571 426.
18) BLOCK EDUCATION OFFICER,
PANDAVAPURA TALUK,
PANDAVAPURA-571 435.
19) BLOCK EDUCATION OFFICER,
HOSDURGA TALUK,
HOSDURGA-577 527.
20) BLOCK EDUCATION OFFICER,
HOLALAKERE TALUK,
HOLALAKERE-577 526.
21) BLOCK EDUCATION OFFICER,
CHITRADURGA TALUK,
CHITRADURGA-577 539.
22) BLOCK EDUCATION OFFICER,
HASSAN TALUK,
HASAN-572 201
23) BLOCK EDUCATION OFFICER,
CHANNARAYAPATNA TALUK,
CHANNARAYAPATNA-573 116
24) BLOCK EDUCATION OFFICER,
HIRIYUR TALUK,
HIRIYUR-577 541.
25) BLOCK EDUCATION OFFICER,
CHALLAKERE TALUK,
CHALLAKERE -577 522.
26) BLOCK EDUCATION OFFICER,
BIDAR TALUK,
BIDAR -585 401
55
27) BLOCK EDUCATION OFFICER,
HUMNABAD TALUK,
HUMNABAD- 585 330.
28) BLOCK EDUCATION OFFICER,
BHALKI TALUK,
BHALKI -585 328.
29) BLOCK EDUCATION OFFICER,
AURAD TALUK,
AURAD - 585 326
30) DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
CHIKKAMANGALUR DISTRICT,
CHIKKAMANGALUR - 577 101 .
31) DEPUTY DIRECTOR OF PU.BLIC INSTRUCTIONS,
BELGAUM DISTRICT,
BELGAUM- 591 002.
32) BLOCK EDUCATION OFFICER,
MUDAGERE TALUK,
MUDAGERE 577 132.
33) BLOCK EDUCATION OFFICER
BELGAUM RURAL DISTRICT, BELGAUM-591 002.
34) BLOCK EDUCATION OFFICER
BAILAHINAGAL TALUK,
BAILAHONGAL 591 102.
35) BLOCK EDUCATION OFFICER
KHANAPURA TALUK,
KHANAPUR-591 302.
36) BLOCK EDUCATION OFFICER
H.D.KOTE TALUK,
H.D.KOTE- 571 114.
37) THE BLOCK EDUCATION OFFICER,
SAUNDATTI TALUK, BELGAUM DISTRICT- 591 126.
38) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
SOUTH DISTRICT,
KALASIPALYAM, BANGALORE 560 002.
56
39) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
DAVANGERE DISTRICT,
DAVANGERE 577 001
40) BLOCK EDUCATION OFFICER,
MYSORE RURAL,
NANJUMALLIGE, K.R. MOHALLA,
MYSORE-570 001.
41. BLOCK EDUCATION OFFICER,
DEPARTMENT OF PUBLIC INSTRUCTIONS,
SOUTH RANGE 2, THULASI THOTA,
BANGALORE 560 053.
42) BLOCK EDUCATION OFFICER,
MYSORE CITY NORTH RANGE,
MYSORE 570 001
43) BLOCK EDUCATION OFFICER,
T.NARASIPURA TALUK,
T. NARASIPURA 571 110
44) BLOCK EDUCATION OFFICER,
HARIHARA TALUK,
HARIHARA 577 601
45) BLOCK EDUCATION OFFICER,
HONNALI TALUK,
HONNALI 577 217
46) BLOCK EDUCATION OFFICER,
HARAPPANAHALLI TALUK,
HARAPPANAHALLI 583 131
47) BLOCK EDUCATION OFFICER,
NANJANGUD TALUK,
NANJANGUD 571 301
48) BLOCK EDUCATION OFFICER
MUDIGERE TALUK, MUDIGERE - 577 132.
49. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
BANGALORE NORTH DISTRICT,
KEMPEGOWDA ROAD,
BANGALORE 560 002
57
50 BLOCK EDUCATION OFFICER,
NORTH RANGE - 1,
P & T ROAD, II BLOCK,
RAJAJINAGAR,
BANGALORE 560 010
51 BLOCK EDUCATION OFFICER,
NORTH - 3, K. KAMARAJ ROAD,
SHIVAJINAGAR,
BANGALORE - 560 042
52) BLOCK EDUCATION OFFICER,
JAGALUR TALUK,
JAGALUR - 577 528
53) BLOCK EDUCATION OFFICER,
HUNSUR TALUK,
HUNSUR - 571 105
54) BLOCK EDUCATION OFFICER,
NORTH - 2, GANDHINAGAR,
BANGALORE
55) THE DEPUTY DIRCTOR OF PUBLIC INSTRUCTIONS,
CHAMARAJANAGAR DISTRICT 571 313
56) BLOCK EDUCATION OFFICER,
GUNDLUPET TALUK,
GUNDLUPET 571 111
CHAMARAJANAGAR DISTRICT
57) DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
RAMANAGAR DISTRICT,
RAMANAGAR - 571 501.
58) DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
BANGALORE RURAL DISTRICT,
K.G.ROAD, BANGALORE - 560 009
59) BLOCK EDUCATION OFFICER,
K.R. PETE TALUK,
K.R.PETE,
MANDYA DISTRICT - 571 426.
60) BLOCK EDUCATION OFFICER,
K.R. NAGAR TALUK,
58
K.R.NAGAR,
MYSORE DISTRICT - 570 602
61) BLOCK EDUCATION OFFICER,
MYSORE TALUK,
MYSORE - 570 001.
62) BLOCK EDUCATION OFFICER,
MAGADI TALUK,
MAGADI - 562 120.
63) BLOCK EDUCATION OFFICER,
NELAMANGALA TALUK,
NELAMANGALA - 562 123.
64) BLOCK EDUCATION OFFICER,
DEVANAHALLI TALUK,
DEVANAHALLI - 562 110
65) DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
BELLARY DISTRICT, BELLARY-583 101.
66) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
BIJAPUR DISTRICT, BIJAPUR - 586 101.
67) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
HAVERI DISTRICT, HAVERI-581 110.
68) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
KOPPAL DISTRICT, KOPAL-583 231 .
69) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
BAGALAKOT DISTRICT, BAGALAKOT-587 301.
70) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
DHARWAD DISTRICT, DHARWAD-580 001.
71) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
TUMKUR DISTRICT, TUMKUR- 572 007.
72) BLOCK EDUCATION OFFICER,
KUDLAGI TALUK,
KUDLAGI, BELLARY DISTRICT- 583 135.
73) BLOCK EDUCATION OFFICER,
HAGARIBOMMANAHALLI TALUK,
59
HAGARIBOMMANAHALLI
BELLARY DISTRICT- 583 212.
74) BLOCK EDUCATION OFFICER,
SANDOOR TALUK, SANDOOR,
BELLARY DISTRICT- 583 119.
75) BLOCK EDUCATION OFFICER,
HOSPET TALUK, HOSPET,
BELLARY DISTRICT- 583 201.
76) BLOCK EDUCATION OFFICER,
BASAVAKALYANA TALUK, BASAVAKALYAN,
BIDAR -585 327.
77) BLOCK EDUCATION OFFICER,
BASAVANABAGEWADI TALUK,
BASAVANABAGEWADI,
BIJAPUR DISTRICT- 586 201.
78) BLOCK EDUCATION OFFICER,
SINDAGI TALUK, SINDAGI,
BIJAPUR DISTRICT- 586 128.
79) BLOCK EDUCATION OFFICER,
BYADAGI TALUK, BYADAGI,
HAVERI DISTRICT- 581 106.
80) BLOCK EDUCATION OFFICER,
RANEBENNUR TALUK, RANEBENNUR,
HAVERI DISTRICT- 581 115.
81) BLOCK EDUCATION OFFICER,
YELABURGA TALUK, YELABURGA,
KOPPAL DISTRICT-583 236.
82) BLOCK EDUCATION OFFICER,
KUSTHAGI TALUK, KUSTHAGI,
KOPPAL DISTRICT- 584 121.
83) BLOCK EDUCATION OFFICER,
GANGAVATHI TALUK, GANGAVATHI,
KOPPLA DISTRICT- 583 227.
84) BLOCK EDUCATION OFFICER,
BADAMI TALUK, BADAMI,
60
BAGALAKOT DISTRICT- 587 201.
85) BLOCK EDUCATION OFFICER,
BILAGI TALUK, BILAGI
BAGALAKOT DISTRICT- 587 116.
86) BLOCK EDUCATION OFFICER,
HUBLI TALUK, HUBLI,
DHARWAD DISTRICT- 580 025.
87) BLOCK EDUCATION OFFICER,
NAVALAGUND TALUK, NAVALAGUND,
DHARWAD DISTRICT-580 112. .
88) BLOCK EDUCATION OFFICER,
GUBBI TALUK, GUBBI,
TUMKUR DISTRICT- 572 216
89) THE COMMISSIONER OF
PUBLIC INSTRUCTIONS,
DHARWAD DIVISION,
DHARWAD
90) THE ADDITIONAL COMMISSIONER OF
PUBLIC INSTRUCTIONS,
DHARWAD DIVISION,
DHARWAD
91) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
(ADMINISTRATION)
GADAG DISTRICT, GADAG
92) BLOCK EDUCATION OFFICER,
JAMKHANDI TALUK, JAMKHANDI,
BAGALKOT DISTRICT
93) BLOCK EDUCATION OFFICER,
BAGALKOT TALUK,
BAGALKOT DISTRICT
94) BLOCK EDUCATION OFFICER,
MUDHOL TALUK, BAGALKOT DISTRICT
95) BLOCK EDUCATION OFFICER,
GADAG (RURAL) TALUK,
61
GADAG - 582 101
96) BLOCK EDUCATION OFFICER,
GADAG (TOWN),
GADAG - 582 101
97) BLOCK EDUCATION OFFICER,
DODDABALLAPUR TALUK,
BANGALORE RURAL DISTRICT
98) BLOCK EDUCATION OFFICER,
MUNDARGI TALUK,
GADAG DISTRICT
99) BLOCK EDUCATION OFFICER,
RON TALUK,
GADAG DISTRICT - 582 209
100) BLOCK EDUCATION OFFICER,
NARAGUND TALUK,
GADAG DISTRICT
101) BLOCK EDUCATION OFFICER,
SHIRAHATTI TALUK,
GADAG DISTRICT
102) BLOCK EDUCATION OFFICER,
HOSKOTE TALUK,
BANGALORE RURAL DISTRICT
103) THE ADDITIONAL COMMISSIONER OF
PUBLIC INSTRUCTIONS,
GULBARGA DIVISION,
GULBARGA
104) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
(ADMINISTRATION)
KOLAR DISTRICT, KOLAR
105) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
(ADMINISTRATION)
CHIKKABALLAPUR DISTRICT, CHIKKABALLAPUR
106) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
(ADMINISTRATION)
YADGIR DISTRICT, YADGIR
62
107) BLOCK EDUCATION OFFICER,
DHARWAD CITY,
DHARWAD
108) BLOCK EDUCATION OFFICER,
DHARWAD RURAL,
DHARWAD
109) BLOCK EDUCATION OFFICER,
YADGIR TALUK,
YADGIR
110) BLOCK EDUCATION OFFICER,
SURAPURA TALUK,
YADGIR
111) BLOCK EDUCATION OFFICER,
SHAHAPUR TALUK,
YADGIR
112) BLOCK EDUCATION OFFICER,
KOLAR TALUK,
KOLAR DISTRICT
113) BLOCK EDUCATION OFFICER,
BANGARPET TALUK,
KOLAR DISTRICT
114) BLOCK EDUCATION OFFICER,
GUDIBANDE TALUK,
CHIKKABALLAPUR DISTRICT
115) BLOCK EDUCATION OFFICER,
SHRINGERI TALUK,
CHIKKAMAGALUR DISTRICT
116) BLOCK EDUCATION OFFICER,
BANGALORE NORTH RANGE - 2, 18TH CROSS,
MALLESWARAM, BANGALORE - 560 012
117) BLOCK EDUCATION OFFICER,
ANEKAL TALUK,
BANGALORE SOUTH
118) THE BLOCK EDUCATION OFFICER,
63
HUNGUND TALUK, HUNGUND,
BAGALKOT DISTRICT - 587 101
119) THE ADDITIONAL COMMISSIONER,
DIET, DHARWAD - 580 001
120) THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
DISTRICT ADMINISTRATION BUILDING,
NAVANAGAR,
BAGALKOT DISTRICT - 587 313
121) BLOCK EDUCATION OFFICER,
LOKAPURA ROAD, MUDHOL TALUK,
BAGALKOT DISTRICT - 587 313
122) BLOCK EDUCATION OFFICER,
BRC, HUNAGUND TALUK,
BAGALKOT DISTRICT - 587 118
123) BLOCK EDUCATION OFFICER,
BRC, LOKAPUR ROAD, MUDHOL TALUK,
BAGALKOT DISTRICT - 587 313
124) THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABHIYANA (SSA)
NEW PUBLIC HOUSE
K.R.CIRCLE
BANGALORE - 560 001.
125) THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
MADHUGIRI (EDUCATION DISTRICT),
MADHUGIRI
126) BLOCK EDUCATION OFFICER,
KANAKAPURA TALUK,
KANAKAPURA,
RAMANAGARA DISTRICT
127) BLOCK EDUCATION OFFICER,
SANDUR TALUK, SANDUR,
BELLARY DISTRICT
128) BLOCK EDUCATION OFFICER,
SIRA TALUK,
TUMKUR DISTRICT
64
129) BLOCK EDUCATION OFFICER,
BELLARY TALUK,
BELLARY DISTRICT
130) BLOCK EDUCATION OFFICER,
TUMKUR TALUK,
TUMKUR DISTRICT
131) BLOCK EDUCATION OFFICER,
TURVEKERE TALUK,
TUMKUR DISTRICT
132) BLOCK EDUCATION OFFICER,
HUVINAHADAGALLI TALUK,
BELLARY DISTRICT
133) BLOCK EDUCATION OFFICER,
SIRAGUPPA TALUK,
BELLARY DISTRICT
134) BLOCK EDUCATION OFFICER,
MADHUGIRI TALUK, MADHUGIRI
TUMKUR DISTRICT
135) BLOCK EDUCATION OFFICER,
INDI TALUK,
BIJAPUR DISTRICT
136) BLOCK EDUCATION OFFICER,
BIJAPUR RURAL TALUK,
BIJAPUR DISTRICT
137) BLOCK EDUCATION OFFICER,
BIJAPUR CITY, BIJAPUR
138) BLOCK EDUCATION OFFICER,
MUDDEBIHAL TALUK,
BIJAPUR DISTRICT
139) BLOCK EDUCATION OFFICER,
CHADCHAN RANGE, INDI TALUK,
BIJAPUR DISTRICT
140) BLOCK EDUCATION OFFICER,
SHIRAHATTI TALUK,
65
BIJAPUR DISTRICT
141) BLOCK EDUCATION OFFICER,
KUNIGAL TALUK,
TUMKUR DISTRICT - 572 130
142) BLOCK EDUCATION OFFICER,
KALGHATAGI TALUK,
DHARWAD DISTRICT - 581 204
143) BLOCK EDUCATION OFFICER,
NAVALGUND TALUK,
DHARWAD DISTRICT - 582 208
144) BLOCK EDUCATION OFFICER,
KUNDGOL TALUK, DHARWAD DISTRICT - 581 113
145) BLOCK EDUCATION OFFICER,
HANAGAL TALUK,
HAVERI DISTRICT - 581 101
146) BLOCK EDUCATION OFFICER,
HIREKERUR TALUK,
HAVERI DISTRICT
147) BLOCK EDUCATION OFFICER,
SAVANUR TALUK, HAVERI DISTRICT - 581 115
148) BLOCK EDUCATION OFFICER,
HADAGALI TALUK,
BELLARY DISTRICT - 583 213 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE-HCGP FOR R-1 & R-2,
SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF
INDIA PRAYING TO QUASH THE IMPUGNED
ORDER DTD.16.11.11 PASSED BY THE
KARNATAKA ADMINISTRATIVE TRIBUNAL, BANGALORE
IN APPLICATION NOS.1191/11, 1192/2011, 1193/2011,
1195/2011, 1196/2011, 1197/2011, 1198/2011,
1199/2011, 1200/2011, 1202/2011, 1203/2011,
1204/2011, 1205/2011, 1206/2011, 1207/2011,
66
1209/2011, 1210/2011, 1211/2011, 1212/2011,
1213/2011, 1214/2011, 1215/2011, 1216/2011,
1217/2011, 1218/2011, 1219/2011, 1220/2011,
1221/2011, 1225/2011, 1227/2011, 1228/2011,
1229/2011, 1230/2011, 1231/2011, 1235/2011,
1236/2011, 1237/2011, 1238/2011, 1240/2011,
1252/2011, 1254/2011, 1257/2011, 1261/2011,
1262/2011, 1264/2011, 1268/2011, 1270/2011,
1271/2011, 1272/2011, 1274/2011, 1276/2011,
1277/2011, 1278/2011, 1296/2011, 1297/2011,
1299/2011, 1301/2011, 1302/2011, 1303/2011,
1304/2011, 1308/2011, 1318/2011, 1319/2011,
1320/2011, 1321/2011, 1323/2011, 1324/2011,
1325/2011, 1326/2011, 1327/2011, 1328/2011,
1329/2011, 1330/2011, 1331/2011, 1332/2011,
1333/2011, 1334/2011, 1335/2011, 1336/2011,
1337/2011, 1338/2011, 1340/2011, 1341/2011,
1342/2011, 1343/2011, 1344/2011, 1345/2011,
1468/2011, 1470/2011, 1471/2011, 1476/2011,
1504/2011, 1505/2011, 1546/2011, 1547/2011,
1548/2011, 1549/2011, 1550/2011, 1551/2011,
1552/2011, 1553/2011, 1554/2011, 1556/2011,
1561/2011, 1562/2011, 1563/2011, 1564/2011,
1566/2011, 1568/2011, 1569/2011, 1570/2011,
1571/2011, 1572/2011, 1573/2011, 1567/2011,
2181/2011, 2182/2011, 2183/2011, 2185/2011,
2196/2011, 2197/2011, 2198/2011, 2202/2011,
2204/2011, 2214/2011, 2216/2011, 2221/2011,
2224/2011, 2225/2011, 2227/2011, 2228/2011,
2232/2011, 2235/2011, 2241/2011, 2335/2011,
2357/2011, 2361/2011, 2362/2011, 2877/2011,
2878/2011, 2879/2011, 3184/2011, 3185/2011,
3644/2011, 3645/2011, 3646/2011, 3647/2011,
3648/2011, 3649/2011, 3651/2011, 3652/2011,
3656/2011, 3657/2011, 3658/2011, 3659/2011,
3660/2011, 3661/2011, 3662/2011, 3667/2011,
3668/2011, 3695/2011, 3697/2011, 3698/2011,
3699/2011, 3700/2011, 3701/2011, 3702/2011,
3705/2011, 3707/2011, 3708/2011, 3709/2011,
3710/2011, 3711/2011, 3712/2011, 3713/2011,
3714/2011, 3715/2011, 3716/2011, 3717/2011,
3718/2011, 3719/2011, 3721/2011, 3722/2011,
3723/2011, 3724/2011, 3725/2011, 3726/2011,
3727/2011, 3728/2011, 3729/2011, 3730/2011,
3731/2011, 3732/2011, 3733/2011, 3735/2011,
3736/2011, 3737/2011, 3765/2011, 3766/2011,
67
3767/2011, 3769/2011, 3770/2011, 5588/2011,
1460/2011, 1463/2011, 1612/2011, 1613/2011,
1614/2011, 1615/2011, 1616/2011, 1617/2011,
1618/2011, 1619/2011, 1621/2011, 1622/2011,
1623/2011, 1624/2011, 1627/2011, 1631/2011,
1632/2011, 1655/2011, 1657/2011, 1658/2011,
2044/2011, 2045/2011, 2046/2011, 1601/2011,
1602/2011, 1603/2011, 1604/2011, 1606/2011,
1607/2011, 1607/2011, 1610/2011, 2253/2011,
2254/2011, 2255/2011, 2256/2011, 2257/2011,
2259/2011, 2261/2011, 2262/2011, 2263/2011,
2264/2011, 2635/2011, 2636/2011, 2637/2011,
2701/2011, 2702/2011, 1800/2011, 1801/2011,
1802/2011, 1803/2011, 1806/2011, 1809/2011,
1810/2011, 1813/2011, 1814/2011, 1828/2011,
1830/2011, 1850/2011, 1863/2011, 1864/2011,
1865/2011, 1866/2011, 1867/2011, 1868/2011,
1871/2011, 1873/2011, 1874/2011, 1875/2011,
1876/2011, 1877/2011, 1878/2011, 1879/2011,
1912/2011, 1913/2011, 1914/2011, 1916/2011,
1917/2011, 1918/2011, 1920/2011, 1921/2011,
1922/2011, 1923/2011, 1924/2011, 1926/2011,
1984/2011, 1987/2011, 2132/2011, 2135/2011,
2139/2011, 2140/2011, 2141/2011, 2142/2011,
2144/2011, 2145/2011, 2146/2011, 2147/2011,
2148/2011, 2149/2011, 2150/2011, 2151/2011,
2154/2011, 2156/2011, 2159/2011, 2160/2011,
2161/2011, 2162/2011, 2167/2011, 2170/2011,
2172/2011, 2173/2011, 2291/2011, 2301/2011,
2302/2011, 2530/2011, 2532/2011, 2855/2011 AND
2856/2011 AND ALLOW THE SAID APPLICATIONS FILED
BY THE PETITIONERS AS PRAYED FOR BY THEM;
IN W.P.Nos.149-330/2012 (S-KAT)
BETWEEN:
1. SRI C SRINIVAS
S/O CHINNANNAIAH,
AGED 48 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
(CRP) CHILAKALANERPU CLUSTER, CHINTAMANI
TALUK, CHIKKABALLAPURA DISTRICT
RESIDING AT YANAMALAPADI,
CHINTAMANI TALUK
68
2. SRI U. SRINIVASAREDDY
AGED ABOUT 47 YEARS,
S/O CHIKKA VENKATASWAMY
WORKING AS CRP, BATLAHALLI CLUSTER,
CHINTAMANI TALUK, CHIKKABALLAPURA
DISTRICT, RESIDING AT PRABHAKAR LAYOUT,
CHINTAMANI
3. SRI SHIVA REDDY
AGED ABOUT 43 YEARS,
S/O LATE VENKATAREDDY,
WORKING AS CRP, KAIVARA CLUSTER,
CHINTAMANI TALUK, CHIKKABALLAPURA DIST.
RESIDING AT MANIGANAHALLI, YAGAVAKOTE
POST, CHINTAMANI TALUK
4. SRI S. ANJANAPPA
AGED 57 YEARS,
W/O SANJEEVAPPA, WORKING AS CRP
ANURU CLUSTER, CHINTAMANI TALUK,
CHIKKABALLAPURA DISTRICT, RESIDING AT
DODDAGANJUR, CHINTAMANI TALUK
5. SRI ABDUL KHALAK
AGED 48 YEARS,
S/O ABDUL RAHEEM T
WORKING AS CRP (URDU) VENKATARIGIKOTE,
CHINTAMANI TALUK, CHIKKABALLAPURA DIST
RESIDING AT CHOWDAREDDYPALYA,
CHINTAMANI
6. SRI HANUMANTHAPPA
AGED 54 YEARS,
S/O LATE MUNISHAMI,
WORKING AS CRP NAGARA-1, V. KOTE,
CHINTAMANI TALUK, CHIKKABALLAPURA DIST
RESIDING AT SONNASHETTIHALLI
CHINTAMANI TALUK
7. SRI M.A. PRAKASH
AGED 34 YEARS,
S/O G. ANJANAPPA,
WORKING AS CRP HIREKATTIGENAHALLI
CLUSTER, CHINTAMANI TALUK,
CHIKKABALLAPURA DISTRICT, R/AT
69
MADARAKALLU, HIREKATTIGENAHALLI POST,
8. SRI V. THIMMAIAH
AGED 57 YEARS,
S/O VENKATAIAH,
WORKING AS CRP K. RAGUTTAHALLI CLUSTER
CHINTAMANI TALUK, CHIKKABALLAPURA DIST,
R/AT SONNASHETTIHALLI,
CHINTAMANI TALUK
9. SRI K.B. KRISHNAPPA
AGED 50 YEARS,
S/O BALAPPA,
WORKING AS CRP KONAPPALLI CLUSTER,
CHINTAMANI TALUK, CHIKKABALLAPURA DIST,
R/AT AT KADIRANAYAKANAHALLI,
SHIDLAGHATTA TALUK
10. SRI Y. SHIVAPPA
AGED 50 YEARS,
S/O YARRADODDAPPA, WORKING AS CRP
G. MADDEPALLI, RESIDING AT
NO.77, 23RD WARD,
NEW HORIZON SCHOOL ROAD,
BAGEPALLI
11. SRI.KRISHNA REDDY
AGED 48 YEARS,
S/O VENKATARAYAPPA,
WORKING AS CRP, CHAKAVELU,
RESIDENT OF SHANTHINAGAR,
CHELUR HOBLI, BAGEPALLI
12. SRI. SATHYANARARYANA
AGED 42 YEARS,
S/O VENKATAPPA,
WORKING AS CRP, CHELUR CHINTAMANI
RESIDING AT ANJANI LAYOUT,
CHINTAMANI
13. SRI B.N. NARAYANA
AGED 45 YEARS,
S/O K. NANJAPPA,
WORKING AS CRP, BILLUR,
RESIDING AT SHANTHI SACRED
SCHOOL, BAGEPALLI
70
14. SRI R. HANUMANTHA REDDY
AGED 42 YEARS,
S/O RAMA REDDY
WORKING AS CRP, BAGEPALLI (RURAL)
RESIDING AT 228, BEHIND MUNICIPAL
OFFICE, BAGEPALLI
15. SRI B.S. SAMBHAMURTHY
AGED 45 YEARS,
S/O B.R. SUBBARAYAPPA,
WORKING AS CRP, CRC -LAKSHMIPURA,
SRINIVASAPURA TQ, KOLAR DISTRICT,
R/AT MARUTHINAGAR, SRINIVASAPURA
TALUK, KOLAR DISTRICT
16. SMT. H. NAGARATHNAMMA
AGED 41 YEARS,
D/O K. HANUMANTHAPPA,
WORKING AS CRP, CRC- NAMBIHALLI,
SRINIVASAPURA TQ, KOLAR DISTRICT,
R/AT KODICHERUVU, GUMMAREDDIPURA POST,
SRINIVASAPURA TALUK, KOLAR DISTRICT
17. SMT. K.V.LAKSHMINARASAMMA
AGED 46 YEARS, D/O K. VENKATARAMANAPPA,
WORKING AS CRP, RAYALAPADU,
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT MUDIMADUGU,
SRINIVASAPURA TALUK, KOLAR DISTRICT
18. SRI V. THIPPANNA
AGED 48 YEARS, S/O VENKATASWAMY
WORKING AS CRP, CRC-ADDAGALLU
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT GOUNAPALLI,
SRINIVASAPURA TALUK, KOLAR DISTRICT
19. SRI G.N. MANJUNATHA
AGED 41 YEARS, S/O G.P NARAYANASWAMY
WORKING AS CRP, CRC-YELADURU,
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT DALASANURU,
SRINIVASAPURA TALUK, KOLAR DISTRICT
71
20. SRI K.M. MALLIKARJUNA
AGED 44 YEARS, S/O MUNISWAMY,
WORKING AS CRP, CRC-SRINIVASAPURA
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT KURIGEPALLI,
SRINIVASAPURA TALUK, KOLAR DISTRICT
21. SRI K.C.RAMASUBBU
AGED 45 YEARS, S/O CHENAPPA
WORKING AS CRP, CRC-GOUNAPALLI,
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT GOUNAPALLI,
SRINIVASAPURA TALUK, KOLAR DISTRICT
22. SRI G.V. CHANDRAPPA
AGED 42 YEARS, S/O VENKATAPPA,
WORKING AS CRP, CRC-RONUR,
SRINIVASAPURA TALUK, KOLAR DISTRICT,
RESIDING AT 123, VENKATESHWARA
LAYOUT, SRINIVASAPURA TQ, KOLAR DIST
23. SRI A. SHANKARACHARI
AGED 47 YEARS, S/O A.M. ASHWATHACHARI,
WORKING AS CRP, CRC-DIBBURAHALLI
SHIDLAGHATTA TALUK,
RESIDING AT ATTURU, CHINTAMANI TALUK
CHIKKABALLAPURA DISTRICT
24. SRI VENKATARAMANAPPA
AGED 43 YEARS, S/O CHIKKAVENKATARAYAPPA,
WORKING AS CRP, CRC-BASHETTIHALLI,
SHIDLAGHATTA TALUK,
RESIDING AT BASHETTIHALLI, SHIDLAGHATTA
TQ, CHIKKABALLAPURA DISTRICT
25. SMT. MARY ANNAPURNA
AGED 50 YEARS, W/O MANOHAR
WORKING AS CRP, CRC-ABLUDU,
SHIDLAGHATTA TALUK,
RESIDING AT ABLUDU, SHIDLAGHATTA
TQ, CHIKKABALLAPURA DISTRICT
26. SRI R.M GUNJALADA
AGED 44 YEARS, S/O MALLAREDDY
WORKING AS CRP, CRC-MAKANUR,
RANEBENNUR TALUK, HAVERI DISTRICT,
72
RESIDING AT VIKASNAGAR I MAIN
RANEBENNUR
27. SRI B.K. BISHTANNANAVAR
AGED 45 YEARS, S/O KARIYAPPA,
WORKING AS CRP, CRC-KOTIHALA
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING NEAR PUBLIC SCHOOL,
3RD CROSS, ASHOKNAGAR,
RANEBENNUR
28. SRI H.H. TAVARAGI
AGED 48 YEARS, S/O HONNAPPA,
WORKING AS CRP, CRC-HALAGERI,
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT HALAGERI,
RANEBENNUR
29. SRI B.F. TALAVAR
AGED 43 YEARS, S/O FAKIRAPPA TALAVAR
WORKING AS CRP, CRC-GUDIHONNATTI
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT CHOWDESHWARINAGAR
RANEBENNUR
30. SRI N.M. CHOWDANNANAVAR
AGED 38 YEARS, S/O MAHADEVAPPA,
WORKING AS CRP, CRC-NO.1, RANEBENNUR
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT BANASHANKARINAGAR,
RANEBENNUR
31. SRI S.F. NADAF
AGED 56 YEARS, S/O FAKIRSAB
WORKING AS CRP, CRC- HANUMAPURA,
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT PEERJADE MASJID
RANEBENNUR
32. SRI D.V. JEEVANAGOUDAR
AGED 43 YEARS, S/O VEERANNAGOUDAR
WORKING AS CRP, CRC- HIREMAGANUR
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT NAVABIRESHWARANAGAR,
RANEBENNUR
73
33. SRI SUBHASHCHANDRA D KURUBARA
AGED 33 YEARS, S/O DYAVAPPA,
WORKING AS CRP, CRC- 3, RANEBENNUR
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT MEDLERI
RANEBENNUR
34. SRI R.J. KENGOVANDA
AGED 59 YEARS, S/O JAMALSAB,
WORKING AS CRP, CRC- CHALLAGIRI,
RANEBENNUR TALUK, HAVERI DISTRICT,
RESIDING AT 1ST CROSS, R.R. NAGAR,
RANEBENNUR
35. SRI. RAJAPPA H.K
AGED 54 YEARS, S/O LATE KADARAIAH,
WORKING AS CRP, CRC- MUDIGERE TALUK,
CHIKMAGALUR
36. SOMASHEKHARAPPA P
AGED ABOUT 52 YEARS,
S/O LATE PAPANNA,
WORKING AS CRP-CRC NIDUVALE,
MUDIGERE TALUK,
CHIKMAGALUR
37. ONKARAPPA
AGED ABOUT 41 YEARS,
S/O BASAVALINGAPPA,
WORKING AS CRP-CRC BETTADAMANE,
MUDIGERE TALUK,
CHIKMAGALUR
38. SRI N.R. BABALESHWAR
AGED ABOUT 50 YEARS,
S/O RAMAPPA,
WORKING AS CRP-CRC CHIKKAPADASALAGI,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
RESIDING AT TEACHER'S COLONY
JAMAKHANDI
39. SRI.MALLIKARJUN G.NYAMAGOUDA
AGED ABOUT 55 YEARS,
S/O GURUPADAPPA
WORKING AS CRP-CRC JAMAKHANDI EAST,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
74
RESIDING AT MUDHOL ROAD,
JAMAKHANDI
40. SRI B.D. TELI
AGED ABOUT 45 YEARS,
S/O DUNDAPPA,
WORKING AS CRP-CRC SAVALAGI,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
RESIDING AT SURAPALLI,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
41. SRI G.R. PATTAR
AGED ABOUT 56 YEARS,
S/O RAMACHADNRA,
WORKING AS CRP-CRC HIREPADASALAGI,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
RESIDING AT MAHANESHNAGAR,
JAMAKHANDI TALUK, BAGALKOT DISTRICT
42. SRI R.M. SAMPAGANV
AGED ABOUT 45 YEARS,
S/O MAHADEV
WORKING AS BRP (PRIMARY) BRC JAMAKHANDI
BAGALKOT DISTRICT
RESIDING AT NO.3, 3RD CROSS,
SRI KADASIDDESHWARA COLONY,
JAMAKHANDI BAGAL, BAGALKOT DISTRICT.
43. SRI R.B. HIREMATH
AGED ABOUT 42 YEARS,
S/O BASALINGAYYA
WORKING AS BRP (HIGH SCHOOL) BRC-
JAMAKHANDI, BAGALKOT DISTRICT
RESIDING AT MAIGUR ROAD, JAMAKHANDI,
BAGALKOT DISTRICT
44. SRI W.Y. BAJANTRI
AGED ABOUT 35 YEARS,
S/O YAMUNAPPA,
WORKING AS BRP (PRIMARY) BRC-
JAMAKHANDI , BAGALKOT DISTRICT
RESIDING AT QUARTERS, JAMAKHANDI,
BAGALKOT DISTRICT
45. SRI H.Y. JARALI
AGED 48 YEARS,
75
S/O YELLAPPA,
WORKING AS BRP (HIGH SCHOL)
BRC-JAMAKHANDI, RESIDING AT
RAMESHWARA COLONY, JAMAKHANDI
BAGALKOT DISTRICT
46. SRI MANJUNATH S
AGED 44 YEARS,
S/O R. SATHYANARAYANA
WORKING AS BRP (HIGH SCHOL)
BRC-SHIDLAGHATTA,
CHIKKABALLAPUR DISTRICT
47. SRI G.N. MANNARSWAMY
AGED 42 YEARS,
S/O NARASIMHACHAR,
WORKING AS BRP (HIGHER)
BRC-SHIDLAGHATTA, R/AT GUDLANARASIMHANA-
HALLI, SHIDLAGHATTA TQ,
CHIKKABALLAPURA DISTRICT
48. SRI V. BYRAREDDY
AGED 44 YEARS,
S/O VENKATESHAPPA,
WORKING AS BRP (HIGHER)
BRC-SHIDLAGHATTA, R/AT CHIKKADASARAHALLI
SHIDLAGHATTA TQ,
CHIKKABALLAPURA DISTRICT
49. SRI G. MANOHAR
AGED 38 YEARS,
S/O CHIKKANARASIMHAPPA,
WORKING AS BRP (HIGHER)
BRC-BAGEPALLI, RESIDING AT PEDDA
TUNKEPALLI, BAGEPALLI TALUK,
CHIKKABALLAPURA DISTRICT
50. SRI K. GOVINDAPPA
AGED 41 YEARS,
S/O LATE ERAPPA,
WORKING AS BRP
BRC-GUDIBANDE, GUDIBANDE TQ,
CHIKKABALLAPUR DISTRICT, R/AT GUDIBANDE
CHIKKABALLAPURA DISTRICT
76
51. SRI R.LAKSHMAIAH
AGED 65 YEARS,
S/O T.RAMAPPA,
WORKING AS BRP, BRC-SRINIVASAPURA,
R/AT GOUNAPALLI, SRINIVASAPURA
TALUK, KOLAR DISTRICT
52. SRI B.JANARDHAN REDDY
AGED 47 YEARS,
S/O B.KRISHNA REDDY,
WORKING AS BRP(HIGHER) BRC-CHINTAMANI
R/AT NNT EXTENSION, CHINTAMANI,
CHIKKABALLAPUR DISTRICT
53. SMT. K.V. LAKSHMIDEVAMMA
AGED 36 YEARS,
W/O K.M. VENKATARATHNAIAH,
WORKING AS BRP (PRIMARY), BRC-
CHINTAMANI R/AT KURUBURU, CHINTAMANI
CHIKKABALLAPUR DISTRICT
54. SRI. LAKSHMINARAYANA
AGED 46 YEARS,
S/O HANUMAPPA
WORKING AS BRP(PRIMARY), BRC-
CHINTAMANI R/AT NNT EXTENSION,
CHINTAMANI,
CHIKKABALLAPUR DISTRICT
55. S.B. BETTAD
AGED ABOUT 44 YEARS,
S/O BASAPPA, WORKING AS CRP,
HULIKATTI, SAVADATTI TALUK,
BELGAUM DISTRICT
56. CHANDRASHEKAR S. DHAREPPANAVAR
AGED ABOUT 44 YEARS,
S/O SIDDARAYAPPA DHAREPPANAVAR,
WORKING AS CRP, NAGANUR,
BAILHONGAL TALUK,
BELGAUM DISTRICT
57. SRI R.S. HORAPET
AGED ABOUT 47 YEARS,
S/O SANGAPPA,
WORKING AS CRP, CRC-BELAGALLI,
77
MUDHOL TALUK, BAGALKOT DISTRICT,
RESIDING AT BELAGALI, BAGALKOT
DISTRICT
58. SRI B.V. NAGARAJA
AGED ABOUT 40 YEARS,
S/O VEERANAGAPPA,
WORKING AS BRP, BRC-DODDABALLAPUR,
R/AT NO.1093, 7TH CROSS,
SHANTHINAGAR, DODDABALLAPUR - 561 203
BANGALORE RURAL DISTRICT
59. SRI S.R. DHANANJAYA
AGED ABOUT 49 YEARS,
S/O LATE V. RAMACHANDRASHETTY,
WORKING AS BRP, BRC-DODDABALLAPUR
R/AT NO.27/29, 2ND CROSS,
MARUTHINAGAR, DODDABALLAPUR
TOWN, BANGALORE RURAL DISTRICT
60. SRI N. NARAYANSWAMY
AGED ABOUT 52 YEARS,
S/O LATE NALLAPPA,
WORKING AS CRP, CRC-VISHWANATHAPURA
DEVANAHALLI TALUK,
R/AT MYLANAHALLI - 562 747
BANGALORE RURAL DISTRICT
61. SRI N. RAJANNA
AGED ABOUT 42 YEARS,
S/O LATE NARAYANAPPA,
WORKING AS CRP, CRC-CHANNAHALLI,
BETTAKOTE POST, DEVANAHALLI TALUK,
R/AT T. HOSAHALLI, UGANAVADI POST, DEVA-
NAHALLI, TQ, BANGALORE RURAL DISTRICT
62. SRI SUBHASH B DASAR
AGED ABOUT 43 YEARS,
S/O BHEEMAPPA,
WORKING AS CRP, CRC-SADAHALLI,
DEVANAHALLI TALUK,
R/AT SHANTHINAGAR SOUTH SULIBELE RD DEVA
-NAHALLI, TQ, BANGALORE RURAL DISTRICT
63. SRI N. SHIVAKUMAR
AGED ABOUT 42 YEARS,
78
S/O C. NANJAPPA,
WORKING AS CRP, CRC-BIJJAVARA,
DEVANAHALLI TALUK,
R/AT VISHWANATHAPURA DEVANAHALLI
TQ, BANGALORE RURAL DISTRICT
64. SRI M.N. DEVARAJARAO
AGED ABOUT 57 YEARS,
S/O M.P NAGENDRARAO,
WORKING AS CRP, CRC-VENKATAGIRIKOTE
DEVANAHALLI TALUK,
R/AT H.S. GARDEN, CHIKKABALLAPUR
TOWN AND DISTRICT
65. SRI V.M. NAGESH
AGED ABOUT 41 YEARS,
S/O S. MUNIYAPPA,
WORKING AS BRP, BRC-
DEVANAHALLI R/AT VINAYAKANAGAR,
ROJIPURA, DODDABALALPURA,
BANGALORE RURAL DISTRICT
66. SRI M. GANESH
AGED ABOUT 46 YEARS,
S/O MALLAPPA,
WORKING AS CRP, CRC-KUSHALNAGAR,
SOMVARPET POST, KODAGU DISTRICT,
R/AT OFFICER"S COLONY,
KUSHALNAGAR, KODAGU DISTRICT
67. SMT. A.G MARY
AGED ABOUT 42 YEARS,
W/O GANESH,
WORKING AS CRP, CRC-SHANTHALLI,
SOMVARPET POST, KODAGU DISTRICT,
R/AT NO.91/1, BASAVESHWARA ROAD,
SOMVARPET, KODAGU DISTRICT
68. SRI PUTTASWAMY
AGED ABOUT 44 YEARS,
S/O DEVAIAH
WORKING AS CRP, CRC-KODLIPET,
SOMVARPET POST, KODAGU DISTRICT,
R/AT NO.SULUGALALE COLONY
SHANIVARASANTE, SOMVARPET,TQ, KODAGU DIST.
79
69. SRI D.L MURTHY
AGED ABOUT 39 YEARS,
S/O LAKSHMEGOWDA,
WORKING AS CRP, CRC-HANDALI,
SOMVARPET POST, KODAGU DISTRICT,
R/AT NO.BYE-PASS ROAD,
SHANIVARASANTE, SOMVARPET,TQ, KODAGU DIS
70. SRI M.S. KESHAVAMURTHY
AGED ABOUT 34 YEARS,
S/O SANNEGOWDA,
WORKING AS CRP, CRC-SOMAVARAPET
SOMVARPET TALUK, KODAGU DISTRICT,
R/AT NO.C/O. KUSUMA NURSES QTRS,
SOMVARPET, KODAGU DIST.
71. SRI GIRISH H.M
AGED ABOUT 31 YEARS,
S/O MOGANNA
WORKING AS CRP, CRC-GONIMARUR
SOMVARPET TALUK, KODAGU DISTRICT,
R/AT NEW STREET, HEBBALE VILLAGE,
SOMVARPET,TQ, KODAGU DIST
72. SRI H.T. VASANTH
AGED ABOUT 48 YEARS,
S/O THIMMAPPA,
WORKING AS CRP, CRC-SOMVARPET,
SOMVARPET TALUK, KODAGU DISTRICT,
R/OF HEBBALE VILLAGE
SOMVARPET,TQ, KODAGU DIST
73. SMT MANJULAMANI
AGED ABOUT 43 YEARS,
W/O YOGESH,
WORKING AS CRP, CRC-SOMVARPET,
SOMVARPET TALUK, KODAGU DISTRICT,
R/AT BESUR VILLAGE,
SOMVARPET,TQ, KODAGU DIST
74. SRI M.L SOMASHEKAR
AGED ABOUT 41 YEARS,
S/O LOKANATHAPPA,
WORKING AS CRP, CRC-BISALERE,
KADUR RANGE & TALUK, RESIDING AT
ASHOKNAGAR, BIRUR,
80
CHIKMAGALUR DISTRICT
75. SRI H.M. RAJESH
AGED ABOUT 41 YEARS,
S/O MALLESHAPPA,
WORKING AS CRP, CRC-CHOULA HIRIYUR
KADUR RANGE & TALUK,
R/AT HIRENALLUR, KADUR POST
CHIKMAGALUR DISTRICT
76. SRI N. GANGADHARAPPA
AGED ABOUT 42 YEARS,
S/O NADUGEREYAPPA,
WORKING AS CRP, CRC-HOCHIHALLI
KADUR RANGE, R/AT MARAVAJI POST,
KADUR TALUK
CHIKMAGALUR DISTRICT
77. SRI G. RAJANNA
AGED ABOUT 42 YEARS,
S/O GALAPOOJAPPA,
WORKING AS CRP, CRC-KADUR,
KADUR POST, R/AT RAJAJINAGAR
BIRUR, CHIKMAGALUR DISTRICT
78. SRI M. KANTHARAJA
AGED ABOUT 41 YEARS,
S/O KALLESHAPPA,
WORKING AS CRP, CRC-BILUWALA,
KADUR TALUK, R/AT SUBHASHNAGAR,
BOVI COLONY, KADUR,
CHIKMAGALUR DISTRICT
79. SRI SHIVAPPA R
AGED ABOUT 38 YEARS,
S/O RUDRAPPA,
WORKING AS CRP, CRC-K. HOSAHALLI
BIRUR EDUCATION BLOCK, KADUR TALUK
R/AT V. SIDDARAHALLI, KADUR TALUK,
CHIKMAGALUR DISTRICT
80. SRI K.R. ANANDAMURTHY
AGED ABOUT 38 YEARS,
S/O RANGAPPA G,
WORKING AS CRP, CRC-DODDA PATTANAGERE
BIRUR EDUCATION BLOCK, KADUR TALUK,
81
R/AT VENKATESHWARANAGAR, KADUR,
CHIKMAGALUR DISTRICT
81. SRI K.G. CHANDRAPPA
AGED ABOUT 50 YEARS,
S/O GIRIMALLEGOWDA,
WORKING AS CRP, CRC-BANUR,
BIRUR EDUCATION BLOCK,
R/AT HULIKERE, KADUR TALUK,
CHIKMAGALUR DISTRICT
82. SRI N. MAHESHA
AGED ABOUT 42 YEARS,
S/O NIRVANAPPA,
WORKING AS CRP, CRC-EMMEDODDI,
BIRUR EDUCATION BLOCK, KADUR TALUK,
R/AT VIDYANAGAR, KADUR TALUK
CHIKMAGALUR DISTRICT
83. SRI K. JAYAPPA
AGED ABOUT 45 YEARS,
S/O KENCHAPPA,
WORKING AS CRP, CRC-M. CAMP BIRUR
BIRUR EDUCATION BLOCK, R/AT
AMBEDKARNAGAR,KADUR,
CHIKMAGALUR DISTRICT
84. SRI. SUBBANNA
AGED ABOUT 33 YEARS,
S/O MAHADEVAPPA,
WORKING AS BRP, BRC-BIRUR
KADUR TALUK, CHIKMAGALUR DISTRICT,
R/AT BIRUR, KADUR TALUK,
CHIKMAGALUR DISTRICT
85. SMT. L.M PREMA
AGED ABOUT 42 YEARS,
W/O DINESH S HALERI,
WORKING AS BRP, BRC-SOMVARPET,
SOMVARPET TALUK, KODAGU DISTRICT
R/AT SOMVARPET,
KODAGU DISTRICT
86. SRI K.E. KARISIDDAIAH
AGED ABOUT 40 YEARS,
S/O ESHWARAIAH,
82
WORKING AS BRP, (HIGHER SECONDARY)
BRC-CHIKMAGALUR, R/AT HOUSING
BOARD IV PHASE,
CHIKMAGALUR
87. SRI RIYAZ AHMED
AGED 50 YEARS,
S/O. MOHAMED UMAR
WORKING AS BRP (SECONDARY) BRC-
CHIKMAGALUR, CHIKMAGALUR TALUK & DIST.
R/AT NEAR MALANDUR ROAD,
CHIKMAGALUR
88. SRI T.S. LAMANI
AGED 40 YEARS,
S/O SOMLU, WORKING AS CRP, CRC-TALIKOTI,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT,
R/AT TALIKOTI, MUDDEBIHAL TALUK,
BIJAPUR DISTRICT
89. SRI M.B. CHALAVADI
AGED 48 YEARS,
S/O BASAPPA,WORKING AS CRP, CRC-NALATWAD
MUDDEBIHAL TALUK, BIJAPUR DISTRICT,
R/AT NALATWAD, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
90. SRI S.V. SAJJAN
AGED 47 YEARS,
S/O VEERANNA, WORKING AS CRP, CRC-
TANGADAGI, MUDDEBIHAL TQ, BIJAPUR DIST
RESIDENT OF TANGADAGI, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
91. SRI S.N. LAKKANNANAVAR
AGED 46 YEARS, S/O NAGANNA,
WORKING AS CRP, CRC-HIREMURAL,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT HIREMURAL, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
92. SRI R.H. DHAVALAGI
AGED 45 YEARS, S/O HANUMANTHA
WORKING AS CRP, CRC-BHALABATTI,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT BHALABATTI, MUDDEBIHAL
83
TALUK, BIJAPUR DISTRICT
93. SRI G.B METI
AGED 45 YEARS, S/O BASAPPA,
WORKING AS CRP, CRC-HULLUR,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT HULLUR, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
94. SRI A.S. NAGUR
AGED 45 YEARS, S/O SHANKARAPPA,
WORKING AS CRP, CRC-DHAVALAGI,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT DHAVALAGI, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
95. SRI C.R. HIREGOUDAR
AGED 46 YEARS, S/O RANGAPPAGOUDA,
WORKING AS CRP, CRC-KONNUR,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT KONNUR, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
96. SRI K.R. PATTAR
AGED 46 YEARS, S/O RAMANNA,
WORKING AS CRP, CRC- BASARAKODA
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT BASARAKODA,MUDDEBIHAL TALUK
BIJAPUR DISTRICT
97. SRI R.S. SHIKALAWADI
AGED 50 YEARS, S/O SIDDAIAH SHIKALAWADI,
WORKING AS CRP, CRC- KODAGANUR,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT KODAGANUR, MUDDEBIHAL
TALUK, BIJAPUR DISTRICT
98. SRI C.B. GONAL
AGED 46 YEARS, S/O BHEMAPPA,
WORKING AS CRP, CRC- RAKKASAGI,
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
RESIDING AT RAKKASAGI, MUDDEBIHAL TALUK
BIJAPUR DISTRICT
99. SRI S.H. KAKHANDAKI
AGED 45 YEARS, S/O HANUMANTHAPPA,
84
WORKING AS CRP, CRC- ASKI,
SINDHAGI TALUK, BIJAPUR DISTRICT,
R/AT ASKI, SINDHAGI TALUK,
BIJAPUR DISTRICT
100. SRI S.B. DHULABA
AGED 47 YEARS, S/O BHEEMAIAH,
WORKING AS CRP, CRC- MALAGHAN,
SINDHAGI TALUK, BIJAPUR DISTRICT,
R/AT MALAGHAN, SINDHAGI TALUK
BIJAPUR DISTRICT
101. SRI B S TAKKALAKI
AGED 44 YEARS
S/O SHANKARAPPA
WORKING AS CRP, CRC-BALAGANUR,
SINDHAGI TALUK, BIJAPUR DISTRICT
R/OF BALAGANUR , SINDHAGI TALUK
BIJAPUR DISTRICT
102. SRI A M ALAMEL
AGED 47 YEARS
S/O MOULASAB ALAMEL
WORKING AS CRP, CRC-RAMAPUR PA
SINDHAGI TALUK, BIJAPUR DISTRICT
R/OF RAMPURA PA, SINGHAGI TALUK
BIJAPUR DISTRICT
103. SRI M H TANIKEDAR
AGED 50 YEARS
S/O HANUMANTHARAYA
WORKING AS CRP, CRC-SINDHAGI
SINDHAGI TALUK, BIJAPUR DISTRICT
R/OF SINDHAGI , SHINDHAGI TALUK
BIJAPUR DISTRICT
104. SRI V R JATTI
AGED 43 YEARS
S/O REVANASIDDAPPA JATTI
WORKING AS CRP, CRC-DEVANAGAON
SINDHAGI TALUK, BIJAPUR DISTRICT
R/OF DEVANAGAON ,
SINDHAGI TALUK, BIJAPUR DISTRICT
105. SRI K D MULLA
AGED 44 YEARS
85
S/O DASTAGIR SAB
WORKING AS CRP, CRC-KANNOLLI (URDU)
SINDHAGI TALUK, BIJAPUR DISTRICT
R/OF KANNOLLI
SINDHAGI TALUK, BIJAPUR DISTRICT
106. SRI N M DAFEDAR
AGED 42 YEARS
S/O MOHAMED HUSSAIN
WORKING AS CRP, CRC-TIKOTA (URDU)
BIJAPUR RURAL,
R/OF TIKOTA,
BIJAPUR DISTRICT
107. SRI TIPPUSULTAN SATTIKAR
AGED 49 YEARS
S/O BADASHAH
WORKING AS CRP, CRC-JALAGERI
BIJAPUR TALUK & DISTRICT
R/OF JALAGERI,
BIJAPUR DISTRICT
108. SRI R M BADIGER
AGED 46 YEARS
S/O RAMAPPA
WORKING AS CRP, CRC-ARJUNAGI
BIJAPUR TALUK & DISTRICT
R/OF ARJUNAGI
BIJAPUR DISTRICT
109. SRI M I BIRADAR
AGED 45 YEARS
S/O IERAPPA
WORKING AS CRP, CRC-BABALESHWAR
BIJAPUR TALUK & DISTRICT
R/OF BABALESHWAR
BIJAPUR DISTRICT
110. SRI A V NAGARBAUDI
AGED 43 YEARS
S/O USMAN GANI
WORKING AS CRP, CRC-BABALESHWAR (URDU)
BIJAPUR TALUK & DISTRICT
R/OF BABALESHWAR
BIJAPUR DISTRICT
86
111. SRI R D TADDEWADI
AGED 39 YEARS
S/O DAMODAR
WORKING AS CRP, CRC-TIKOTA
BIJAPUR TALUK & DISTRICT
R/OF TIKOTA
BIJAPUR DISTRICT
112. SRI T D BHOSLE
AGED 43 YEARS
S/O DASHARATH
WORKING AS CRP, CRC-ALMEL
SINDHAGI TALUK,
R/OF ALMEL , SINDHAGI TALUK
BIJAPUR DISTRICT
113. SRI S R NAIKODI
AGED 50 YEARS
S/O ROWUTAPPA
WORKING AS CRP, CRC-JALAWAD
SINDHAGI TALUK,
R/OF JALAWAD, SINDHAGI TALUK
BIJAPUR DISTRICT
114. SRI M R MASHYAL
AGED 34 YEARS
S/O RAYAPPA
WORKING AS CRP, CRC-ALIYABAD
BIJAPUR RURAL,
R/OF ALIYABAD
BIJAPUR DISTRICT
115. SRI I S NAVI
AGED 47 YEARS
S/O SHIVAPPA NAVI
WORKING AS CRP, CRC-HITTANAHALLI,
SINDHAGI TALUK,
R/OF HITTANAHALLI, SINDHAGI TALUK
BIJAPUR DISTRICT
116. SRI M C CHAVAN
AGED 42 YEARS
S/O CHANDU
WORKING AS CRP, CRC-LOHAGAON
BIJAPUR TALUK & DISTRICT
R/OF LOHAGAON
87
BIJAPUR DISTRICT
117. SRI G S LAKKUNDIMATH
AGED 39 YEARS
S/O SANGAIAH
WORKING AS CRP, CRC-NAGATHAN
BIJAPUR RURAL, R/OF NAGATHAN
BIJAPUR DISTRICT
118. SRI P V BADIGER
AGED 50 YEARS
S/O VEERABHADRAPPA
WORKING AS CRP, CRC-HONAGANAHALLI
BIJAPUR TALUK & DISTRICT,
R/OF HONAGANAHALLI,
BIJAPUR DISTRICT
119. SRI VEERABHADRAPPA
AGED 45 YEARS
S/O PARAPPA
WORKING AS CRP, CRC-ARAKERI
BIJAPUR TALUK & DISTRICT
R/OF ARAKERI
BIJAPUR DISTRICT
120. SRI M S PATEL
AGED 45 YEARS
S/O SHAMSUDDIN,
WORKING AS CRP, CRC-SHIVANAGI (URDU)
BIJAPUR RURAL ,
R/OF SHIVANAGI
BIJAPUR DISTRICT
121. SRI R S BANASODE
AGED 41 YEARS
S/O SIDDARAYA
WORKING AS CRP, CRC-TORAVI
BIJAPUR TALUK & DISTRICT
R/OF TORAVI
BIJAPUR DISTRICT
122. SRI S D NATIKAR
AGED 51 YEARS
S/O DEVAPPA
WORKING AS CRP, CRC-DEVARA HIPPARAGI
SINDHAGI TALUK,
88
R/OF D HIPPARAGI
BIJAPUR DISTRICT
123. SRI SIDDAPPA ROOGI
AGED 41 YEARS
S/O CHANDRAPPA
WORKING AS CRP, CRC-KONDAGULI
SINDHAGI TALUK,
R/OF KONDAGULI , SINDHAGI TALUK
BIJAPUR DISTRICT
124. SRI PRAKASH ADAGAL
AGED 39 YEARS
S/O SHARANAPPA
WORKING AS CRP, CRC-GUBBEWADA
SINDHAGI TALUK,
R/OF GUBBEWADA
BIJAPUR DISTRICT
125. SRI H A HALASANGI
AGED 34 YEARS
S/O APPANNA
WORKING AS CRP, CRC-MORATAGI
SINDHAGI TALUK,
R/OF MORATAGI
BIJAPUR DISTRICT
126. SRI B G TAMBE
AGED 43 YEARS
S/O GURAPPA
WORKING AS CRP, CRC-KOKATNUR
SINDHAGI TALUK,
R/OF KOKATNUR
BIJAPUR DISTRICT
127. SRI JAGANNATH ALDIMATH
AGED 36 YEARS
S/O SATAVEERAYYA
WORKING AS CRP, CRC-GOLAGERI
SINDHAGI TALUK,
R/OF GOLAGERI
BIJAPUR DISTRICT
128. SRI SIDDAPPA HONNALLI
AGED 51 YEARS
S/O GURAPPA
89
WORKING AS CRP, CRC-BOMMANAHALLI
BIJAPUR RURAL,
R/OF BOMMANAHALLI
BIJAPUR DISTRICT
129. SRI R S NIRALAGI
AGED 41 YEARS
S/O SAHEBGOUD
WORKING AS BRP(HIGHER), BRC-SINDHAGI
SINDHDGI TALUK,
R/OF SINDHAGI
BIJAPUR DISTRICT
130. SRI B A UKKALI
AGED 43 YEARS
S/O ANASIDDAPPA
WORKING AS BRP(HIGHER), BRC-SINDHAGI
SINDHDGI TALUK,
R/OF SINDHAGI
BIJAPUR DISTRICT
131. SRI C N SHIRAKANAHALLI
AGED 41 YEARS
S/O NINGAPPA
WORKING AS BRP(PRIMARY), BRC-SINDHAGI
SINDHDGI TALUK,
R/OF SINDHAGI
BIJAPUR DISTRICT
132. SRI UDDANDAPPA L HARIJAN
AGED 45 YEARS
S/O LALAPPA
WORKING AS BRP(HIGHER), BRC-SINDHAGI
SINDHDGI TALUK,
R/OF SINDHAGI
BIJAPUR DISTRICT
133. SRI C G HEBBAL
AGED 40 YEARS
S/O GANGAPPA
WORKING AS BRP(PRIMARY), BRC-SINDHAGI
SINDHDGI TALUK,
R/OF SINDHAGI
BIJAPUR DISTRICT
90
134. SRI C H BIRADAR
AGED 43 YEARS
S/O HANAMATHARAY
WORKING AS BRP(HIGHER), BRC-BIJAPUR,
BIJAPUR RURAL,
R/OF GYANGBOUDI
BIJAPUR DISTRICT
135. SRI R H PUROHIT
AGED 38 YEARS
S/O HANUMANTHACHARYA
WORKING AS BRP(HIGHER), BRC-BIJAPUR,
BIJAPUR RURAL,
R/OF KHURESHI COLONY
BIJAPUR DISTRICT
136. SMT REETA A KULKARNI
AGED 48 YEARS
D/O ANANTHA RAO
WORKING AS BRP, BRC-BIJAPUR
BIJAPUR RURAL,
R/OF SHAIK COLONY
BIJAPUR DISTRICT
137. SRI B V KORI
AGED 48 YEARS
S/O VEERAPPA
WORKING AS BRP(PRIMARY), BRC-MUDDEBIHAL,
MUDDEBIHAL TALUK,
R/OF MUDEBIHAL
BIJAPUR DISTRICT
138. SRI K L NARAYANAPPA
AGED 38 YEARS
S/O LATE LAKKANNA
WORKING AS CRP, CRC-HADONAHALLI,
DODDABALLAPUR TALUK
R/OF SHANTHINAGAR
DODDABALLAPUR TALUK
139. SRI D SRIDHAR
AGED 39 YEARS
S/O LATE G N DIVAKARACHAR
WORKING AS CRP, CRC-RAJAGHATTA
DODDABALLAPUR TALUK
R/OF PRIYADARSHINI COLONY
91
T B CIRCLE, DODDABALLAPUR TALUK
140. SRI NAGARAJAIAH H Y
AGED 57 YEARS
S/O YELLAIAH
WORKING AS CRP, CRC-TIPTUR,
DODDABALLAPUR TALUK
R/OF MARUTHINAGAR,
DODDABALLAPUR TALUK, BANGALORE RURAL
DIST.
141. SRI L V PATIL
AGED 42 YEAS
S/O VEERANAGOUDA
WORKING AS CRP, CRC-HALAGANI
BIJAPUR RURAL,
R/OF HALAGANI
BIJAPUR DISTRICT
142. SRI V M DODAWAD @ V M GUGGARI
AGED 45 YEARS
S/O MALLESHAPPA
WORKING AS CRP, CRC-UPPINA BETGERI
DHARWAD TALUK & DISTRICT
R/OF MOOKAMBIKANAGAR,
DHARWAD
143. SMT N R PATEL
AGED 38 YEARS
D/O RAJESAB
WORKING AS CRP, CRC-PHQ (URDU)
DHARWAD,
R/OF ABANAGALLI,
DHARWAD
144. SRI A M LOBO
AGED 48 YEARS
S/O MANTU
WORKING AS CRP, CRC-HEBBALLI
DHARWAD TALUK & DISTRICT
R/OF DENA BANK COLONY,
DHARWAD
145. SRI B D PASANNAVAR
AGED 41 YEARS
S/O DEVENDRAPPA
92
WORKING AS CRP, CRC-PHQ KANNADA
DHARWAD TALUK & DISTRICT
R/OF MUGAD
DHARWAD TALUK & DISTRICT
146. SRI S S DHANIGONDA
AGED 44 YEARS
S/O SIDDAPPA
WORKING AS BRP (PRIMARY), BRC-DHARWAD
DHARWAD TALUK & DISTRICT
R/OF DENA BANK COLONY
DHARWAD
147. SRI N SADASHIVA REDDY
AGED 53 YEARS
S/O LATE NARASIMHA REDDY
WORKING AS CRP, CRC-HAMPASANDRA,
GUDIBANDE TALUK, CHIKKABALLAPUR
DISTRICT, R/OF ADINARAYANAHALLI,
GUDIBANDE TALUK,CHIKKABALALPUR DISTRICT
148. SRI ABDUL KHADER
AGED 50 YEARS
S/O ABDUL RAHIM,
WORKING AS CRP (URDU), CRC-SHAHAPUR
SHAHAPUR TALUK, YADAGIR DISTRICT
R/OF MUSTAFA COLONY,
SHAHAPUR,SHAHAPUR TALUK, YADAGIR DIST
149. SRI PARVATHAIAH SHASTRY
AGED 46 YEARS
S/O RUDRAIAH SHASTRY
WORKING AS CRP , CRC-HOYYALA (B)
SHAHAPUR TALUK, YADAGIR DISTRICT
R/OF KHB COLONY, SHAHAPUR,
SHAHAPUR TALUK, YADAGIR DISTRICT
150. SRI BHEEMASHANKAR
AGED 48 YEARS
W/O VITHOBA,
WORKING AS CRP , CRC-MADAVARA
YADAGIR TALUK & DISTRICT
R/OF KOTEGARAWAD
YADAGIR TALUK & DISTRICT
93
151. SRI GANGADHAR
AGED 43 YEARS
S/O SHIVAMURTHY SWAMY
WORKING AS CRP, CRC-BALICHAKRA
YADAGIR TALUK & DISTRICT
RESIDING NEAR KAMALA NEHRU PARK, YADAGIR
YADAGIR TALUK & DISTRICT
152. SRI SHIVAPUTRAPPA
AGED 41 YEARS
S/O SHIVAPPA,
WORKING AS CRP , CRC-KEMBHAVI
SURAPURA TALUK, YADAGIR DISTRICT
R/OF TEACHERS COLONY, KEMBHAVI
SURAPURA TALUK, YADAGIR DISTRICT
153. SRI SURESH
AGED 39 YEARS
S/O MYLARAPPA
WORKING AS BRP, BRC-YADAGIR,
YADAGIR TALUK & DISTRICT
R/OF KOLIWADA,
YADAGIR TALUK & DISTRICT
154. SRI VIJAYAKUMAR
AGED 42 YEARS
S/O SOMANNA
WORKING AS BRP(PRIMARY), BRC-YADAGIR,
YADAGIR TALUK & DISTRICT
R/OF BASAVESHWARANAGAR
YADAGIR TALUK & DISTRICT
155. UMESHAPPA N C
AGED 49 YEARS
S/O CHANNABASAPPA N S
BRC MUDIGERE,
CHIKMAGALUR DISTRICT
156. SRI T MUNIYAPPA
AGED 57 YEARS
S/O LATE DODDA THIMMARAYAPPA
WORKING AS CRP, CRC-BUDIKOTE,
BANGARPET TALUK
KOLAR DISTRICT
R/O. KONDANAHALLI, BUDIKIOTE POST
BANGARPET TALUK
94
KOLAR DISTRICT
157. SRI M A BANNUR
AGED 40 YEARS
S/O AJEEMSAB
WORKING AS BRP(PRIMARY), BRC-RAMADURGA
RAMADURGA TALUK, BELGAUM DISTRICT
R/OF MLBC, RAMADURGA
BELGAUM DISTRICT
158. SRI M N NAIK
AGED 41 YEARS
S/O NARAYAN
WORKING AS BRP(PRIMARY), BRC-BHATKAL
UTTARA KANNADA DISTRICT
R/OF KONEMANE,
BHATKAL, U K DISTRICT
159. SMT SHAKUNTALA G NAIK
AGED 46 YEARS
D/O GANAPATHI NAIK
WORKING AS BRP(SECONDARY), BRC-KARWAR
KARWAR TALUK,
R/AT V V RAIKAR COMPOUND, OPP URDU
SCHOOL, KARWAR, U K DISTRICT
160. SRI RAMESH NAIK
AGED 44 YEARS
S/O VENKATA DEVAPPA NAIK
WORKING AS BRP(SECONDARY), CRC-KAGALA
KUMTA TALUK, U K DISTRICT
RESIDING NEAR BAGOCHA ROAD,
KUMTA, U K DISTRICT.
161. SMT K L ROHINI
AGED 41 YEARS
W/O T R NANAIAH
WORKING AS BRP(HIGHER), BRC-MADIKERI,
KODAGU DISTRICT, R/OF CHERAMBANE,
MADIKERI TALUK,
KODAGU DISTRICT
162. SRI P CHANDRAPPA
AGED 46 YEARS
S/O P K NAIK
95
WORKING AS BRP, BRC-MUDIGERE
CHIKMAGALUR DISTRICT,
R/OF DARADAHALI, MUDIGERE POST,
CHIKMAGALUR DISTRICT
163. SRI DEVINDRAPPA
AGED 40 YEARS
S/O SHIVAPPA
WORKING AS CRP, CRC-HADGIMADRA
YADAGIR DISTRICT, R/AT 4-4-11/1,
DR. B R AMBEDKAR NAGAR,
YADAGIR TALUK & DISTRICT
164. SRI NARASAPPA
AGED 44 YEARS
S/O YALLAPPA MELAGIRI
WORKING AS CRP, CRC-GAJARKOT
YADAGIR DISTRICT,
R/OF JAGARKOT
YADAGIR TALUK & DISTRICT
165. SRI LAL AHMED
AGED 42 YEARS
S/O MADINSAB
WORKING AS BRP, BRC-HADGIMADRA,
YADAGIR DISTRICT,
R/OF HADGIMADRA,
YADAGIR TALUK & DISTRICT
166. SRI SYED ZIAUR REHMAN
AGED 37 YEARS
S/O SYED CHAND DAKHANI
WORKING AS CRP (URDU), CRC-YADAGIR
YADAGIR TALUK & DISTRICT,
R/AT NO.4-14-9, STREET KHATEEBWADI
NEAR JAMEA MASJID, YADAGIR 585 201
YADGIR TALUK AND DIST.
167. SRI B B SANGANNAVAR
AGED 43 YEARS
S/O BHIMAPPA B SANGANNAVAR
WORKING AS CRP, CRC-SUNNAL
RAMADURG TALUK, BELGAUM DISTRICT
R/OF SUNNAL
RAMADURGA TALUK,BELGAUM DISTRICT
96
168. SRI.SHANKAR H JYADAR
AGED 43 YEARS
S/O HIRENYAPPA JYADAR
WORKING AS BRP(PRIMARY), BRC-RAMADURG
BELGAUM DISTRICT, R/OF RAMADURG
BELGAUM DISTRICT
169. SRI S H ANNIGERI
AGED 43 YEARS
S/O HANAMANTAPPA ANNIGERI
WORKING AS CRP, CRC-HULAKUND,
RAMADURG TALUK,BELGAUM DISTRICT,
R/OF HULAKUND, RAMADURGA TALUK
BELGAUM DISTRICT
170. SRI VELAYUDHA K NAIR
AGED 42 YEARS
W/O KUNJU NAIR
WORKING AS CRP, CRC-RAMANAGULI
ANKOLA TALUK, U K DISTRICT
RESIDING NEAR JAIHIND LODGE ROAD,
ANKOLA, U K DISTRICT
171. SRI NAGAPPA S
AGED 44 YEARS
S/O SHVIAPPA
WORKING AS CRP, CRC-RATKAL
CHINCHOLI TALUK, GULBARGA DISTRICT
R/AT CHINTAKUNTA
CHINCHOLI TALUK, GULBARGA DISTRICT
172. SRI SHARANAPPA
AGED 40 YEARS
S/O LAXMAN
WORKING AS CRP, CRC-KUNCHAVARAM
CHINCHOLI TALUK, GULBARGA DISTRICT
RESIDING BEHIND TAHSIL OFFICE,
CHINCHOLI TALUK, GULBARGA DISTRICT
173. SMT RUDRAMMA
AGED 53 YEARS
D/O SHIVALINGAIAH
WORKING AS CRP, CRC-SULEPETH,
CHINCHOLI TALUK,GULBARGA DISTRICT
R/OF KANAKAPURA,
CHINCHOLI TALUK, GULBARGA DISTRICT
97
174. SRI CHANDRASEKHAR
AGED 49 YEARS
S/O KALLAPPA
WORKING AS CRP, CRC- AINOLI
CHINCHOLI TALUK,GULBARGA DISTRICT
R/OF AINOLI, CHINCHOLI TALUK
GULBARGA DISTRICT
175. SRI MOHAMED YOUSUF ALI
AGED 42 YEARS
S/O MOHD ISMAIL,
WORKING AS BRP, BRC-CHINCHOLI,
CHINCHOLI TALUK, GULBARGA DISTRICT
R/AT CHANDAPUR, CHINCHOLI TALUK
GULBARGA DISTRICT
176. SRI CHANNABASAREDDY
AGED 36 YEARS
S/O RAMAREDDY
WORKING AS BRP(HIGHER), BRC-SEDAM
SEDAM TALUK, GULBARGA DISTRICT
R/OF SEDAM , SEDAM TALUK
GULBARGA DISTRICT
177. SRI NANDAKUMAR R N
AGED 36 YEARS
S/O RAMACHANDRAPPA
WORKING AS BRP(SECONDARY), BRC-CHINCHOLI
CHINCHOLI TALUK,GULBARGA DISTRICT
R/OF CHINCHOLI,
GULBARGA DISTRICT
178. SRI HANAMANTHARAYA
AGED 48 YEARS
S/O LACHAMAIAH
WORKING AS CRP,CRC-GURMATHKAL
YADAGIR TALUK & DISTRICT,
R/OF C/O SHARABAIAH SHAMIN
GURMATHAKAL, YADAGIR TALUK & DIST
179. SRI A I MUDDEBIHAL
AGED 44 YEARS
S/O IMAM HUSSAIN
WORKING AS CRP (URDU) ,CRC-MUDDEBIHAL
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
98
R/OF MUDDEBIHAL,
BIJAPUR DISTRIC
180. SRI R N PATIL
AGED 40 YEARS
S/O NINGANAGOWDA
WORKING AS CRP,CRC-MUDDEBIHAL
MUDDEBIHAL TALUK, BIJAPUR DISTRICT
R/OF MUDDEBIHAL,
BIJAPUR DISTRICT
181. SRI H B KUMBAR
AGED 48 YEARS
S/O BHIMSHA KUMAR
WORKING AS CRP,CRC-BARATAGI
BIJAPUR RURAL, BIJAPUR DISTRICT
R/OF BARATAGI
BIJAPUR DISTRICT
182. SRI. K.K. DANGI (KABIRSAB KAMALSAB DANGI)
S/O. KAMALSAB DANGI, AGED 42 YEARS
BRP (SECONDARY), BRC - RAMADURGA
RAMADURGA TALUK, BELGAUM DISTRICT
RESIDING AT SUBHASHNAGAR
RAMADURGA, BELGAUM DISTRICT.
... PETITIONERS
(BY SRI.LAKSHMANACHAR K.V. - ADV,)
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
TO GOVERNMENT,
EDUCATION DEPARTMENT
M S BUILDINGS,
BANGALORE 560001.
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES,
NRUPATHUNGA ROAD,
BANGALORE.
3. THE STATE PROJECT DIRECTOR
99
SARVA SHIKSHAN ABHIYAN
NRUPATHUNGA ROAD,
BANGALORE 01.
4. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION)
CHIKKABALLAPUR 563 158.
5. THE BLOCK EDUCATION OFFICER
CHINTAMANI 563 125
6. THE BLOCK EDUCATION OFFICER
BAGEPALLI, BAGEPALLI TALUK
7. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION)
KOLAR DISTRICT
8. THE BLOCK EDUCATION OFFICER
CHIKKABALLAPUR
CHIKKABALLAPUR DISTRICT
9. THE BLOCK EDUCATION OFFICER
SRINIVASPUR
10. THE BLOCK EDUCATION OFFICER
SHIDLAGHATTA,
CHIKKABALLAPUR DISTRICT
11. THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS (ADMINISTRATION)
HAVERI 581 110
12. THE BLOCK EDUCATION OFFICER
RANEBENNUR TALUK,
RANEBENNUR 581115
13. THE DEPUTY DIRECTOR OF PUBLIC ISNTRUCTIONS
CHIKMAGALUR DISTRICT
CHIKMAGALUR-577101
14. THE BLOCK EDUCATION OFFICER
MUDIGERE TLAUK
MUDIGERE-577132
15. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
100
(ADMINISTRATION), BAGALKOT DISTRICT
BAGALKOT-587101
16. THE BLOCK EDUCATION OFFICER
JAMAKHANDI
BAGALKOT DISTRICT-587101
17. THE BLOCK EDUCATION OFFICER
BAGEPALLI
CHIKKABALLAPUR DISTRICT
18. THE BLOCK EDUCATION OFFICER
GUDIBANDE
CHIKKABALLAPUR DISTRICT
19. THE BLOCK EDUCATION OFFICER
CHINTAMANI
CHIKKABALLAPUR DISTRICT
20. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELGAUM DISTRICT
BELGAUM
21. THE BLOCK EDUCATION OFFICER
SAUNDATTI
BELGAUM DISRICT
22. THE BLOCK EDUCATION OFFICER
BAILHONGAL
BELGAUM DISRICT-591102
23. THE ADDITIONAL COMMISSIONER OF PUBLIC
INSTRUCTIONS
DHARWAD DIVISION, DHARWAD.
24. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION)
BANGALORE RURAL DISTRICT
OPP: KAVERI BHAVAN
K G ROAD, BANGALORE - 560 002
25. THE BLOCK EDUCATION OFFICER
MUDHOL,
BAGALKOT DISTICT-587313
26. THE BLOCK EDUCATION OFFICER
101
DODDABALLAPUR
BANGALORE RURAL DISTRICT-561203
27. THE BLOCK EDUCATION OFFICER
DEVANAHALLI
BANGALORE RURAL
DISTRICT-561203
28. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION)
KODAGU DISTRICT
KODAGU-571236
29. THE BLOCK EDUCAION OFFICER
KADUR
CHIKAMAGALUR DISTRICT-581146
30. THE BLOCK EDUCAION OFFICER
BIRUR
CHICKMAGALUR DISTRICT-577116
31 THE BLOCK EDUCATION OFFICER
SOMVARPET
KODAGU DISTRICT-571236
32 THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTATION)
BIJAPURA DISTRICT
BIJAPUR-585304
33 THE BLOCK EDUCATION OFFICER
BIJAPUR RURAL
BIJAPUR DISRICT-585304
34. THE BLOCK EDUCATION OFFICER
BIJAPUR CITY
BIJAPUR DISRICT-585304
35. THE BLOCK EDUCATION OFFICER
SINDHAGI
BIJAPUR DISRICT-586128
36. THE ADDITIONAL COMMISSIONER OF PUBLIC
INSTRUCTIONS
GULBARGA DIVISION
GULBARGA
102
37. THE DEPUTY DIRECRTOR OF PUBLIC
INSTRUCTIONS
(ADMINISTRAION)
DHARWAD DISTRICT
DHARWAD
38. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRAION)
YADAGIR DISTRICT
YADAGIR
39. THE BLOCK EDUCATION OFFICER
DHARWAD CITY
DHARWAD
40. THE BLOCK EDUCATION OFFICER
YADAGIR
YADAGIR DIST.
41. THE BLOCK EDUCATION OFFICE
SURAPURA
YADAGIR DIST
42. THE BLOCK EDUCATION OFFICER
SHAHAPUR
YADAGIR DIST
43. THE BLOCK EDUCAION OFFICER
GUDIBANDE
CHIKKABALLAPUR DISTRICT
44. THE BLOCK EDUCATION OFFICER
BANGARPET
KOLAR DISTRICT-563 114
45. THE BLOCK EDUCATION OFFICER
RAMADURGA
BELGAUM DISTRICT-591123
46. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
(ADMINISTRATION)
KARWAR
U K DISTRICT-581301
47. THE BLOCK EDUCATION OFFICER
103
BHATKAL
U K DISTRICT
48. THE BLOCK EDUCATION OFFICER
KARWAR
U K DISTRICT
49. THE BLOCK EDUCATION OFFICER
KUMTA, U K DISTRICT 581 301.
50. THE BLOCK EDUCATION OFFICER
MADIKERI
KODAGU DISTRICT-571201
51. THE BLOCK EDUCAION OFFICER
CHIKMAGALURU
CHIKMAGALUR DISTRICT.
52. THE BLOCK EDUCAION OFFICER
ANKOLA U.K DISTRICT-581 314
53. THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS(ADMN)
GULBARGA, GULBARGA DISTRICT 585 101
54. THE BLOCK EDUCAION OFFICER
CHINCHOLI
GULBARGA DISTRICT-585307
55. THE BLOCK EDUCATION OFFICER
SEDAM
GULBARGA DISTRICT-585222
56. THE BLOCK EDUCAION OFFICER
MUDDEBIHAL
BIJAPUR DISTRICT
57. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIJAPUR RURAL (ADMN.)
BIJARPUR DISTRICT.
58. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELGAUM (SOUTH),
BELGAUM DIST. - 590 001
... RESPONDENTS
104
(BY SMT.REVATHY ADINATH NARDE - HCGP;
SRI.P.S.DINESH KUMAR - ADV. FOR R3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16.11.2011 PASSED BY THE KARNATAKA ADMINISTRATIVE
TRIBUNAL IN APPLICATION NOS.1389/2011, 1390/2011,
1391/2011, 1392/2011, 1393/2011, 1394/2011,
1395/2011, 1396/2011, 1397/2011, 1399/2011,
1400/2011, 1401/2011, 1402/2011, 1408/2011,
1431/2011, 1432/2011, 1433/2011, 1434/2011,
1435/2011, 1436/2011, 1437/2011, 1438/2011,
1445/2011, 1447/2011, 1448/2011, 1451/2011,
1452/2011, 1453/2011, 1454/2011, 1455/2011,
1456/2011, 1457/2011, 1458/2011, 1459/2011,
1460/2011, 1472/2011, 1473/2011, 1475/2011,
1514/2011, 1515/2011, 1516/2011, 1517/2011,
1518/2011, 1519/2011, 1520/2011, 1521/2011,
1526/2011, 1527/2011, 1528/2011, 1529/2011,
1532/2011, 1533/2011, 1541/2011, 1542/2011,
1544/2011, 1565/2011, 1575/2011, 1625/2011,
1642/2011, 1643/2011, 1648/2011, 1649/2011,
1650/2011, 1653/2011, 1654/2011, 1655/2011,
1745/2011, 1746/2011, 1747/2011, 1748/2011,
1749/2011, 1750/2011, 1752/2011, 1753/2011,
1754/2011, 1755/2011, 1756/2011, 1757/2011,
1759/2011, 1760/2011, 1761/2011, 1762/2011,
1763/2011, 1764/2011, 1780/2011, 1783/2011,
1784/2011, 1785/2011, 1894/2011, 1895/2011,
1896/2011, 1897/2011, 1898/2011, 1899/2011,
1900/2011, 1901/2011, 1902/2011, 1903/2011,
1904/2011, 1905/2011, 1906/2011, 1907/2011,
1908/2011, 1909/2011, 1910/2011, 1911/2011,
1934/2011, 1935/2011, 1936/2011, 1937/2011,
1938/2011, 1939/2011, 1940/2011, 1941/2011,
1942/2011, 1943/2011, 1944/2011, 1945/2011,
1946/2011, 1947/2011, 1948/2011, 1949/2011,
1952/2011, 1957/2011, 1958/2011, 1959/2011,
1960/2011, 1961/2011, 1968/2011, 1970/2011,
1971/2011, 1972/2011, 1793/2011, 1974/2011,
1975/2011, 1976/2011, 1978/2011, 1980/2011,
1989/2011, 1990/2011, 1994/2011, 1996/2011,
2037/2011, 2039/2011, 2040/2011, 2041/2011,
2044/2011, 2050/2011, 2054/2011, 2055/2011,
2056/2011, 2057/2011, 2062/2011, 2066/2011,
105
2067/2011, 2236/2011, 2269/2011, 2271/2011,
2306/2011, 2311/2011, 2313/2011, 2477/2011,
2521/2011, 2522/2011, 2523/2011, 2524/2011,
2526/2011, 2626/2011, 2627/2011, 2629/2011,
2630/2011, 2631/2011, 2632/2011, 2633/2011,
2684/2011, 2896/2011, 2897/2011 & 3191/2011
VIDE ANNEXURE-A AND ALLOW THE SAID APPLICATIONS
FILED BY THE PETITIONERS AS PRAYED FOR BY THEM.
IN WRIT PETITION NOs.851-894/2012 (S-KAT)
BETWEEN:
1. SRI K V PARAMESH
S/O VENKATESHAPPA,
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON(CRP)
CRC-, ABBANI, HARATI POST
KOLAR DISTRICT
R/A NO.100, SRI VENKATESHWARA NILAYA
VINAYAKANAGAR, KOLAR
2. SRI V M RAJANNA
S/O LATE MUNIVENKATAPPA
AGED ABOUT 41 YEARS
WORKING AS CRP, CRC-MADANAHALLI CROSS
KOLAR TALUK AND DISTRICT
R/A VELAGALABURRE VILLAGE
KOLAR DISTRICT
3. SRI B N MANJUNATH
S/O NARAYANAPPA,
AGED ABOUT 43 YEARS
WORKING AS CRP, CRC-SUGATUR
SUGATUR POST, KOLAR DISTRICT
R/A GOVINDAPPA COMPOUND
1ST MAIN ROAD
NEW COLONY, KOLAR
4. SRI R VENKATACHALAMURTHY
S/O V RAMAIAH,
AGED ABOUT 43 YEARS
WORKING AS CRP, CRC-KOLAR
R/A ARATIKOTHANUR VILLAGE AND POST
KOLAR DISTRICT
106
5. SRI M KOLLAPPA
S/O MUNIYAPPA,
AGED ABOUT 43 YEARS
WORKING AS CRP, CRC-MEDIHAL
KOLAR TALUK
R/A K B HOSAHALLI VILLAGE
NARASAPURA POST
KOLAR
6. SRI N JAGANNATH
S/O M NARAYANAPPA,
AGED ABOUT 57 YRS
WORKING AS CRP, CRC-ARABIKOTHANUR
KOLAR TALUK
R/A AMBEDKARNAGAR
NARASAPUR VILLAGE AND POST
KOLAR DISTRICT
7. SRI M SUBBARAYAPPA
S/O MUNIVENKATAPPA, AGED ABOUT 42 YRS
WORKING AS CRP, CRC-MULABAGAL
R/A O MITTUR VILLAGE AND POST
AVANI HOBLI
MULABAGAL TALUK
KOLAR DISTRICT
8. SRI MOHAMMED SIRAJUDDIN
S/O LATE MOHAMED HYDERUDDIN
AGED ABOUT 40 YEARS
WORKING AS CRP(URDU), CRC-MULABAGAL
R/A NO.2664, OPP. FATEH MASJID
MUJAWAR MOHALLA
MULABAGAL-563131, KOLAR DIST
9. SRI M V JANARDHAN
S/O VENKATAPPA, AGED ABOUT 46 YEARS
WORKING AS CRP, CRC-UTHANUR
R/A GUNIGANTIPALYA
MULABAGAL
KOLAR DIST
10. SRI P S MUNIVENKATAPPA
S/O SIDDAPPA, AGED ABOUT 54 YEARS
WORKING AS CRP, CRC-MULABAGAL TOWN
R/A 4650/3, MUTHYALAPET
MULABAGAL
107
KOLAR DIST
11. SRI M K HYDER SAB
S/O KHADER SAB, AGED ABOUT 55 YEARS
WORKING AS CRP, CRC-EMMENATHA
R/A NO.236, MUTHYALAPET
MULABAGAL TOWN
KOLAR DIST
12. SRI A SHANKARAPPA
S/O ANJANAPPA, AGED ABOUT 54 YEARS
WORKING AS CRP, CRC-TIMMARAVATHANAHALLI
R/A C/O KEB ENGINEER MARAPPA COMPOUND
BHAGAT SINGH ROAD, MUTHYALAPET
MULABAGAL-563131
KOLAR DISTRICT
13. SRI G K SHANKAR
S/O KRISHNAPPA, AGED ABOUT 55 YEARS
WORKING AS CRP, CRC-H GOLLAHALLI
R/A GOLLAHALLI, MULABAGAL TALUK
KOLAR DISTRICT
14. SRI B M SHANKARAPPA
S/O MUNIYAPPA, AGED ABOUT 44 YEARS
WORKING AS BRP, BRC-MULABAGAL
R/A BANDARALAHALLI VILLAGE
MULABAGAL TALUK
KOLAR DISTRICT
15. SMT USHA RANI L
W/O D L TIRUPATI, AGED ABOUT 44 YEARS
WORKING AS BRP, BRC-KOLAR
R/A DARBAL ROAD
KOLAR
16. G SRINIVAS
S/O A GANGARAM, AGED ABOUT 45 YEARS
WORKING AS BRP, BRC-KOLAR
KOLAR DISTRICT
R/A DR RAJKUMAR NAGAR
KOLAR TOWN, KOLAR-563101
17. SRI T MUNIYAPA
S/O THIMMARAYAPPA, AGED ABOUT 54 YRS
WORKING AS CRP, CRC-PARANDAHALLI
108
BANGARPET TALUK
KOLAR DISTRICT
R/A CHAMBARASANAHALLI
BANGARPET TALUK, KOLAR DISTRICT
18. SRI M V RAMAPPA
S/O LATE VENKATAPPA, AGED ABOUT 33 YEARS
WORKING AS CRP, CRC-KYASAMBALLI
BANGARPET TALUK
R/A SUBRAMANI HUNASANAHALLI VILLAGE
BANGARPET TALUK
KOLAR DISTRICT
19. SRI V V PATHI
S/O S K VENKATARAMAIAH, AGED ABOUT 39 YRS
WORKING AS CRP, CRC-BALAMANDE
BANGARPET TALUK, KOLAR DISTRICT
R/A SANGANAHALLI VILLAGE
A J HALLI POST, BUDIKOTE HOBLI
BANGARPET TALUK, KOLAR DISTRICT
20. SRI MANJAPPA V M
S/O MUNISWAMAPPA, AGED ABOUT 42 YEARS
WORKING AS CRP, CRC-KUDIYANUR CLUSTER
MALUR TALUK
R/A VENKATARAJANAHALLI
HULADENAHALLI POST
MALUR TALUK, KOLAR DIST
21. SRI SOMASHEKARAIAH
S/O KRISHNAPPA, AGED ABOUT 41 YEARS
WORKING AS CRP, MALUR CLUSTER
BRC MALUR
R/A DEEKSHA NIVASA
PATALAMMA EXTENSION
MALUR TALUK, KOLAR DIST
22. SRI V VENKATESH
S/O M R VENKATASWAMY,
AGED ABOUT 48 YRS
WORKING AS CRP, K G HALLI
MALUR TALUK
R/A VENUGOPALASWAMY TEMPLE
RAILWAY FEEDER ROAD
MALUR TALUK, KOLAR DIST
109
23. SRI S KRISHNAMURTHY
S/O LATE S N SRINIVASACHARYA,
AGED ABOUT 44 YEARS,
WORKING AS CRP, MC HALLI
MALUR TALUK
R/A SHIVAPATNA
MALUR TALUK
KOLAR DIST
24. SRI R KRISHNAMURTHY ACHAR
S/O RAMACHARI K, AGED ABOUT 50 YEARS
WORKING AS CRP, TEKAL
MALUR TALUK
R/A DINNERI HAROHALLI
SANTHEHALLI POST
MALUR TALUK, KOLAR DISTRICT
25. SRI DEVADATTA NAYAKA T K
S/O KRISHNANAYAKA, AGED ABOUT 38 YEARS
WORKING AS CRP, MASTHI
MALUR TALUK
R/A THURUNISI VILLAGE
MASTHI POST
MALUR TALUK, KOLAR DIST-563139
26. SRI NAGARAJA R V
S/O VENKATARAMANAPPA
AGED ABOUT 35 YEARS
WORKING AS CRP, CHIKKATHIRUATHI
MALUR POST
R/A GANIGARA STREET
LAKKUR POST, MALUR TALUK, KOLAR DIST
27. SRI SRIDHAR REDDY M
S/O MOTAREDDY, AGED ABOUT 41 YEARS
WORKING AS CRP, D N DODDI
R/A ANANYA, D N DODDI
MALUR TALUK
KOLAR DIST
28. SRI K CHANDRAPPA
S/O NAGAPPA, AGED ABOUT 42 YEARS
WORKING AS CRP, CRC MUGUDTHI
HOSANAGARA TALUK
SHIVAMOGGA DISTRICT
R/O GARTHIKERE
110
HOSANAGARA TALUK,
SHIVAMOGA DISTRICT - 577 201
29. SRI KUBENDRAPPA R
S/O RAMAPPA H, AGED ABOUT 46 YEARS
WORKING AS CRP, CRC, RAMACHANDRAPURA
HOSANAGARA TALUK
SHIVAMOGA DISTRICT-577201
R/O HOSANAGARA TALUK
SHIVAMOGA DISTRICT-577201
30. SMT PREMALATHA H M
W/O INDUSHEKAR M, AGED ABOUT 43 YEAARS
WORKING AS BRP, BRC SHIVAMOGA CITY
SHIVAMOGA TALUK, SHIVAMOGA DIST-577201
R/O BEHIND DDPI OFFICE COMPOUND
SHIVAMOGA TALUK
SHIVAMOGA DISTRICT-577201
31. SRI J MOHIDDIN SAB
S/O JAINULLA SAHEB, AGED ABOUT 43 YEARS
WORKING AS CRP, CRC GAJANUR CENTRE
SHIVAMOGA TALUK, SHIVAMOGA DIST-577201
R/O SHIVAMOGA TALUK
SHIVAMOGA DISTRCIT-577201
32. SRI C M HANUMANTHAPPA
S/O HANUMANTHAPPA
AGED ABOUT 46 YEARS
CRC KACHINAKATTE
SHIVAMOGA TALUK
SHIVAMOGGA DISTRICT-577201
R/O SHIVAMOGGA TALUK,
SHIVAMOGGA DIST - 577 201
33. SRI G M DINESH
S/O RUDRAPPA, AGED ABOUT 37 YEARS
WORKING AS CRP, CRC SIRIGERE
SHIVAMOGGA TALUK
SHIVAMOGGA DISTRICT-577201
R/O SHIVAMOGGA TALUK
SHIVAMOGGA DISTRICT-577201
34. SRI NARAYAN M G
S/O GANNANNA, AGED ABOUT 54 YEARS
WORKING AS CRP, CRC KONANDOOR
111
THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT-577201
R/O THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT-577201
35. SRI ANNAPPA B
S/O BOJA SHETTY, AGED ABOUT 42 YEARS
CRP GUDDEKOPPA
THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT-577201
R/O THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT-577201
36 SRI N KRISHNAPPA
S/O BASAPPA, AGED ABOUT 58 YEARS
WORKING AS CRP
TOGARSI, R/O TOGARSI
SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT-577201
37. SMT RATHNAMMA
W/O CHANDRASHEKAR SHEREGAR
AGED ABOUT 50 YEARS
WORKING AS CRP
KAPPANAHALLI
R/O SHIKARIPURA
SHIKARIPURA TALUK, SHIVAMOGGA DIST-577201
38. SRI M DEVENDRAPPA
S/O MALAPPA, AGED ABOUT 43 YEARS
WORKING AS CRP & CRC
KAMMACHI
R/O RIPPANPETE
HOSANAGARA TALUK
SHIMOGA DISTRICT-577201
39. SRI NAGAPPA TALAWAR
S/O BASAPPA, AGED ABOUT 42 YEARS
WORKING AS CRP, CRC AGUMBE
THEERTHAHALLI TALUK
SHIVAMOGA DISTRICT-577201
R/O THEERTHAHALLI TALUK
SHIMOGA DISTRICT-577201
40. MR SURYAKANTH BAJANTRI
112
S/O ADIVEPPA, AGED ABOUT 40 YEARS
WORKING AS BLOCK RESOURCE PERSON AT
BLOCK RESOURCE CENTRE, AFZALPUR TALUK
GULBARGA DISTRICT-585301
R/A BASAVESHWARANAGAR, BEHIND MANORAMA
HIGH SCHOOL, GULBARGA ROAD,
AFZALPUR-585 301
41. MR SADASHIVA HOSAMANI
S/O SHIVAPPA, AGED ABOUT 30 YEARS
WORKING AS BLOCK RESOURCE PERSON(IERT)
AT GOVT. LOWER PRIMARY SCHOOL(URDU)
TELLONI, AFZALPUR TALUK
GULBARGA DISTRICT-585301
R/A SAI KRUPA, LIMIBI THOTA,
AFZALPUR-585 301
42. RAMESH BHASAGI
S/O YAMANAPPA BHASAGI, AGED ABOUT 36 YRS
WORKINGA AS CLUSTER RESOURCE PERSON
AT BLOCK RESOURCE CENTRE
BYRAMADAGI CLUSTER, AFZALPUR TALUK
GULBARGA DISTRICT-585301, R/A RENUKANIVAS
BUILDING, JAIBEEMANAGAR, AFZALPUR-585301
43. SRI RAMACHANDRA
S/O NARASAPPA, AGED ABOUT 51 YEARS
CLUSTER RESOURCE PERSON
STATION GANIGAPUR, AFZALPUR TALUK
GULBARGA DISTRICT-585102, R/A NO.127/2C
IWAN-E-SHAHI ROAD,PWD QUARTERS, HKE
POLYTECHNIC COLLEGE BACKSIDE,
GULBARGA 585 102
44 SRI MEHABOOB
S/O NABILAL, AGED ABOUT 37 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
URDU CHINIMGERE, AFZALPUR TALUK
GULBARGA DISTRICT-585301
R/A ATNOOR, AFZALPUR TALUK,
GULBARGA DIST. - 585 301 ... PETITIONERS
(By SRI.M.V.RAMESH JOIS - ADV. FOR
SRI.B R RAMESH - ADV.)
113
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION(PRIMARY AND
SECONDARY), REP BY ITS SECRETARY
M S BUILDING
BANGALORE - 560001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K R CIRCLE, NRUPATHUNGA ROAD
BANGALORE - 560001
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NRUPATHUNGA ROAD
BANGALORE - 560 001
4. THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS
(ADMINISTRATION)
KOLAR DISTRICT
KOLAR-563129
5. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
SHIMOGA DISTRICT-577 201
6. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
CUM DISTRICT PROJECT CO- ORDINATOR
GULBARGA DISTRICT - 583 201
7. THE BLOCK EDUCATION OFFICER
AFZALPUR
GULBARGA DISTRICT-585102
8. THE BLOCK EDUCATION OFFICER
KOLAR TALUK
KOLAR-563129
9. THE BLOCK EDUCATION OFFICER
KGF, KOLAR DISTRICT
10. THE BLOCK EDUCATION OFFICER
MULABAGAL
KOLAR DISTRICT
114
11. THE BLOCK EDUCATION OFFICER
BANGARPET TALUK
KOLAR DISTRICT-563114
12. THE BLOCK EDUCATION OFFICER
MALUR, MALUR TALUK-562116
13. THE BLOCK EDUCATION OFFICER
SHIMOGA TALUK
SHIMOGA DISTRICT
14. THE BLOCK EDUCATION OFFICER
THIRTHAHALLI TALUK
SHIMOGA DISTRICT
15. THE BLOCK EDUCATION OFFICER
HOSANAGARA TALUK
SHIMOGA DISTRICT-577201
16. THE BLOCK EDUCATION OFFICER
SHIKARIPURA TALUK
SHIMOGA DISTRICT
17. BLOCK RESOURCE COORDINATOR
BLOCK RESOURCE CENTRE
AFZALPUR (T)
GULBARGA DIST. ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS; SRI. P.S.DINESH KUMAR - ADV. R-3))
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT.16.11.11,
VIDE ANN-A PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE, IN
APPLICATION NOS.1371-1378/11 & 1379-88/11, 1511-
1544/11, 2265-2274/11, 1367-1370/11, 1415-1423/11,
2490-2513/11, 1894-1997/11, 2995-2997/11, 3232/11,
2593/11 4591/11, 4592/11, 4606/11 & 7801 & 7802/11,
& ALLOW THE SAID APPLICATIONS IN SO FAR AS THE
PETITIONERS ARE CONCERNED IN THIS PETITION.
115
IN WRIT PETITION NO.1075/2012 (S-KAT)
BETWEEN:
MANJAPPA ITIGERA
S/O.MAYAPPA
AGED ABOUT 41 YEARS
OCC: ASSISTANT TEACHER, HPS, KAMADOL
PRESENTLY ON DEPUTATION TO THE POST OF
CLUSTER RESOURCE PERSON, HARANAGERI
TALUK RANEBENNUR, DIST HAVERI,
R/O.VIBHUTI ONI, GANDHI GALLI,
RANEBENNUR, DIST : HAVERI ... PETITIONER
(BY SRI. BASAVARAJ R BANNUR FOR
M/S BANNUR ASSOCIATES - ADVS.)
AND:
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY TO GOVERNMENT
EDUCATION DEPARTMENT,
M S BUILDING,
BANGALORE 560 001
2. THE COMMISSIONER OF PUBLIC INSTRUCTION
NEW PUBLIC OFFICES,
NRUPATUNGA ROAD,
BANGALORE 560 001
3. THE ADDITIONAL COMMISSIONER
OF PUBLIC INSTRUCTION
DHARWAD DIVISION
DHARWAD 580001
4. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
NRUPATUNGA ROAD,
BANGALORE 560001
5. DEPUTY DIRECTOR
OF PUBLIC INSTRUCTION
OFFICE OF THE D D P I
AT HAVERI 581110 ... RESPONDENTS
116
(BY SMT.REVATHY ADINATH NARDE-HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER DTD 16.11.11 PASSED BY
THE KARNATAKA ADMINISTRATIVE TRIBUNAL IN
APPLICATION NO. 2305/2011 VIDE ANNEX-A AND ALLOW
THE SAID APPLICATION FILED BY THE PETITIONER AS
PRAYED FOR BY THEM.
IN WRIT PETITION NOs.1207 & 1208/2012 (S-KAT)
BETWEEN
1. SRI H VENKATARAMANA BHAT
S/O H ESHWAR BHAT
AGED ABOUT 59 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE,
KAVU, PUTTUR TQ
DAKSHINA KANNADA DIST,
R/O HALUMAJALU,
POST: PERLAMPADY, KOLTHIGE VILLAGE,
PUTTUR TALUK,
DAKSHINA KANNADA DIST:574 212
2. SRI B CHANDRAHASA RAI
S/O B AITHAPPA RAI
AGED ABOUT 59 YEARS
CLUSTER RESOURCE PERSON, CLUSTER
RESOURCE CENTRE, KADABA ,PUTTUR
DAKSHINA KANNADA DIST, R/O BUDALORE
HOUSE, POST K C FARM, PUTTUR TALUK ,
DAKSHINA KANNADA DIST:574 241
... PETITIONERS
(BY SRI.K GOVINDARAJ - ADV.)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY TO
GOVERNMENT, EDUCATION DEPARTMENT,
M S BUILDING,
117
BANGALORE-01
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE,
K R CIRCLE, NRUPATHUNGA ROAD,
BANGALORE - 01
3. THE STATE PROJECT DIRECTOR
SARWA SHIKSHANA ABHIYANA KARNATAKA
OFFICE OF THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NRUPATHUNGA ROAD,
BANGALORE - 01
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
DIET, SUB-JAIL ROAD, MANGALORE
D K DIST- 575 003
5. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
ZILLA PANCHAYAT, DAKSHINA KANNADA
URVA, MANGALORE- 575006
6. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
URVA, MANGALORE
D.K, DIST- 575006
7. BLOCK EDUCATION OFFICER
PUTTUR TALUK,
D.K, DIST- 574201
8. CO-ORDINATOR BLOCK RESOURCE CENTRE
PUTTUR TALUK
D.K, DIST- 574201 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE-HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT 16.11.11
PASSED BY THE KARNATAKA ADMINISTRATIVE TRIBUNAL,
BANGALORE IN APPLICATION NOS. 2650 & 2651/11 VIDE
ANNX-A.
118
IN WRIT PETITION Nos.1259-1287/2012 (S-KAT)
BETWEEN:
1. CHIKKUNNA S/O LATE KULLEGOWDA
AGED ABOUT 58 YEARS,
R/A NARAYANAPURA, KANAKAPURA TALUK,
RAMANAGARA DISTRICT
OCC:CRP, CRC, NARAYANAPURA,
KANAKAPURA TALUK,
RAMANAGARA DISTRICT
2. RAMU S/O KENCHARAVOOTHA
AGED ABOUT 49 YEARS,
R/A MARALEBEKUPPE, UYYAMBALLI HOBLI
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, MARALEBEKUPPE,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
3. NAGALINGE GOWDA S/O CHIKKELINGEGOWDA
AGED ABOUT 42 YEARS,
DODDAHALAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:BRP, BRC, KANAKAPURA,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
4. C GANGADHARAIAH S/O CHIKKAMUNIYAPPA C
AGED ABOUT 47 YEARS,
R/A HUNASANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, HUNASANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
5. KRISHNAPPA S/O VENKATAPPA
AGED ABOUT 46 YEARS,
R/A HERINDAPPANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, HERIDAPPANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
6. D C CHENNAVEERAIAH S/O CHIKKAVEERAIAH
AGED ABOUT 49 YEARS,
R/A CHIKKAMUDAVADI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, CHIKKAMUDAVADI,
119
KANAKAPURA TALUK, RAMANAGARA DISTRICT
7. H K SHIVANNA S/O LATE KARIGOWDA
AGED ABOUT 52 YEARS,
R/A SHIVANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, SHIVANAHALLI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
8. PRAKASH S/O SHIVANNA
AGED ABOUT 39 YEARS,
R/A HUKUNDA VILLAGE,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, HUKUNDA,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
9. ALLA BAKSH U N S/O USMAN SAB
AGED ABOUT 48 YEARS,
R/A CHIKKA MUDVADI, CHIKKA MUDVADI POST,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:URDU CRP, CRC,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
10. N NARAYANAPPA S/O NARAYANAPPA
AGED ABOUT 53 YEARS,
R/A DODDAMARALAVADI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC,DODDAMARALAVADI,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
11. PUTTAVEEREGOWDA H K S/O KEMPEREGOWDA
AGED ABOUT 49 YEARS,
KANAKAPURA TALUK
RAMANAGARA DISTRICT
OCC:BRP, BRC, KANAKAPURA,
KANAKAPURA TALUK, RAMANAGARA DISTRICT
12. NAGARAJU S/O NINGEGOWDA
AGED ABOUT 48 YEARS,
R/A THAGACHAGERE, THAGACHAGERE POST,
CHANNAPATNA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, HONGANURU,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
13. RAJASHEKAR D S/O DASAPPA L
AGED ABOUT 42 YEARS,
120
R/A ELEKERI NO.29/4 SRIRAMAMANDIRA BEEDI
CHANNAPATNA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, DASHAVARA,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
14. KENCHEGOWDA T S/O LATE THIMMEGOWDA
AGED ABOUT 45 YEARS,
R/A NO.1569/41, VISHWAMANAVA ROAD,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, M N HOSAHALLI,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
15. JAYARAMU S/O SANNA HAIDHEGOWDA
AGED ABOUT 43 YEARS,
R/A BHANAGAHALLI, AMBADIHALLI POST,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, Y T HALLI,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
16. M R RAMACHANDRAIAH S/O LATE RAMEGOWDA
AGED ABOUT 47 YEARS,
R/A H.MOGENAHALLI, KASABA HOBLI,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, BHEVURU,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
17. NARASIMHAMURTHY S/O SIBHANAIAH
AGED ABOUT 53 YEARS,
R/A 2ND CROSS, MAHALAKSHMI LAYOUT,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, THAGACHAGERE,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
18. BHORALINGAIAH S L S/O LINGAIAH
AGED ABOUT 55 YEARS,
R/A 889/9-C, IST MAIN ROAD, KANAKANAGARA
CHANNAPATNA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, SHETTIHALLI,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
19. KRISHNEGGOWDA S/O DODDAHUCHEGOWDA
AGED ABOUT 48 YEARS,
R/A KODAMBALLI, KODAMBALLI POST,
CHANNAPATNA TALUK, RAMANAGARA DISTRICT
OCC:CRP, CRC, AAKKURU,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
121
20. IBRAHIM KHAN S/O MALLIK KHAN
AGED ABOUT 58 YEARS,
R/A NO.961/1, MADHINA ROAD CROSS,
CHANNAPATNA TALUK, RAMANAGARA DISTRICT
OCC:URDU CRP,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
21. MAHADEVAIAH T S/O LATE THIMMAIAH
AGED ABOUT 43 YEARS,
R/A MOALE, SULLERI POST,
VIRUPAKSHAPURA HOBLI,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:BRP, BRC, CHANNAPATTANA,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
22. RAJU B S/O BHASAVEGOWDA
AGED ABOUT 45 YEARS,
R/A MANGADAHALLI,
VIRUPAKSHAPURA POST,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
OCC:BRP, BRC, CHANNAPATTANA,
CHANNAPATTANA TALUK, RAMANAGARA DISTRICT
23. K G RANGASWAMY S/O LATE GARUDAPPA
AGED ABOUT 45 YEARS,
R/A KENKEREPALYA, SUGGANAHALLI POST,
KUDURU HOBLI, MAGADI TALUK,
RAMANAGARA DISTRICT
OCC:BRP, BRC, RAMANAGARA
RAMANAGARA DISTRICT
24. MEHRUNNISA BIBI W/O AZEEZULLA
AGED ABOUT 50 YEARS,
R/A NO.1013/2, UPPERDAIRA,
CHANNAPATTANA,
RAMANAGARA DISTRICT
OCC:URDU CRP, CRC, RAMANAGARA
RAMANAGARA DISTRICT
25. S PARAMESHAIAH S/O SHIVARUDRAIAH
AGED ABOUT 46 YEARS,
R/A UPPARTHY, KALYA POST,
MAGADI TALUK,
RAMANAGARA DISTRICT
OCC:CRP, CRC, CHAKRABHAVI, MAGADI TALUK
122
RAMANAGARA DISTRICT
26. N MUNIYAPPA S/O NARASIMHAIAH
AGED ABOUT 42 YEARS,
R/A NATARAJA EXTENSION, THIRUMALE ROAD,
MAGADI TOWN,
RAMANAGARA DISTRICT
OCC:CRP, CRC, HOSAPALYA, MAGADI TALUK
RAMANAGARA DISTRICT
27. S R GANGADHARAIAH S/O RAMACHANDRAIAH
AGED ABOUT 42 YEARS,
R/A KOTAPPANAPALYA, CHANNAPPA LAYOUT,
G.M.HALLY ROAD, MAGADI,
RAMANAGARA DISTRICT
OCC:CRP, CRC, V.G.DODDI, MAGADI TALUK
RAMANAGARA DISTRICT
28. SRINIVASAMURTHY S/O LATE PUTTEGOWDA
AGED ABOUT 46 YEARS,
R/A GURURU, SOLUR POST,
MAGADI TALUK,
RAMANAGARA DISTRICT
OCC:CRP, CRC, BANAVADI, MAGADI TALUK
RAMANAGARA DISTRICT
29. CHIKKAHANUMEGOWDA S/O CHIKKAGANGAIAH
AGED ABOUT 42 YEARS,
MANNIGANAHALLY, MANNIGANAHALLY POST,
MAGADI TALUK,
RAMANAGARA DISTRICT
OCC:CRP, CRC, THIPPASANDRA, MAGADI TALUK
RAMANAGARA DISTRICT ... PETITIONERS
(BY SRI.T SIDDARAJAPPA & SRI.PREETHAM SHETTY-
ADVS.)
AND:
1. THE COMMISSIONER OF PUBLIC
INSTRUCTION IN KARNATAKA
NEW PUBLIC OFFICES,
NRUPATUNGA ROAD,
BANGALORE-560001
123
2. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
NEW PUBLIC OFFICES,
NRUPATUNGA ROAD,
BANGALORE-560001
3. THE DIRECTOR
PRIMARY AND HIGHER EDUCATION
NEW PUBLIC OFFICES,
NRUPTUNGA ROAD,
BANGALORE-560001
4 THE DIRECTOR
D.S.E.R.T, PRIMARY AND HIGHER
EDUCATION, BASAVANAGUDI,
BANGALORE-560004
5. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (ADMINISTRATOR)
RAMANAGAR DISTRICT-571 511
6. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (DEVELOPMENT)
RAMANAGAR DISTRICT-571 511
7. BLOCK EDUCATION OFFICER
KANAKAPURA, KANAKAPURA TALUK,
RAMANAGARA DISTRICT-562 117
8. BRCC
BLOCK RESOURCE CENTRE (B R C)
KANAKAPURA, KANAKAPURA TALUK
RAMANAGARA DISTRICT-562117
9. BLOCK EDUCATION OFFICER
CHANNAPATTANA
CHANNAPATTANA TALUK
RAMANAGAR DISTRICT-562 160
10. BRCC
BLOCK RESOURCE CENTRE (B R C)
CHANNAPATTANA,
CHANNAPATTANA TALUK,
RAMANAGAR DISTRICT-562 160
124
11. BLOCK EDUCATION OFFICER
RAMANAGARA
RAMANAGARA TALUK
RAMANAGARA DISTRICT-571 511
12. BRCC
BLOCK RESOURCE CENTRE (B R C),
RAMANAGARA, RAMANAGARA TALUK
RAMANAGARA DISTRICT-571 511
... RESPONDENTS
(BY SMT. REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-2)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT 16.11.11
PASSED BY THE KARNATAKA ADMINISTRATIVE TRIBUNAL
IN APPLICATION NO.1787/11,1788/11,1789/11,1790/11,
1791/11,1792/11,1793/11,1794/11, 1796/11,1798/11,
2369/11, 2370/11, 2371/11,2372/11,2373/11,2374/11,
2375/11,2376/11,2377/11,2378/11, 2379/11,2534/11,
2535/11,2691/11, 3663/11,3664/11, 3665/11,3669/11, &
3670/11 IN ANNX-G.
IN WRIT PETITION NOs.1339-1409/2012 (S-KAT)
BETWEEN:
1. SRI.M.A.REVANNAGOWDA
S/O ANNEGOWDA, AGED ABOUT 40 YEARS
WORKING AS CRP, BRC, BEHIND DIET,
CHIKMAGALUR, R/O POVAN NILAYA,
GOWRIKALVE, VIJAYAPURA EXTENSION,
CHIKMAGALUR
2. SRI MALLIKARJUN NIRWANEPPA MAGADUM
S/O NIRWANEPPA MAGADUM
AGED ABOUT 42 YEARS,
WORKING AS BLOCK RESOURCE PERSON
AT BLOCK RESOURCE CENTERE, HUKKERI
CHIKKODI DISTRICT,
R/O GHODAGERI TQ., HUKKERI,
BELGAUM DISTRICT - 591107
125
3. SRI M M KARAGOVNKAR
S/O MARUTEPPA KARAGAONKAR
AGED 47 YEARS, WORKING AS CLUSTER
RESOURCE PERSON, AT CLUSTER RESOURCE
CENTER, ARABHAVI CHIKKODI DISTRICT
R/O NO.142, MAHALINGESHWARAGALLI
GOKAK TQ., BELGAUM DIST., - 591107
4. SRI RAMESH PATREPPA KARACHANNAVARA
S/O PATREPPA KARACHANNAVARA, AGED 41
YEARS, WORKING AS C.R.P. AT CLUSTER
RESOURCE CENTRE, KOLAVI GOKAK TALUK,
CHIKKODI DISTRICT, R/O MUDHOL POST,
MAMADHAPUR GOKAK TQ.,
BELGAUM DISTRICT - 591233
5. SRI YAMANAPPA PATREPPA RAINAPORA
S/OP PATREPPA RAINAPORA
AGED 52 YEARS, WORKING AS CLUSTER
RESOURCE PERSON AT CLUSTER RESOURCE
CENTER, VADERAHATTI MUDALAGI TALUK,
CHIKKODI DIST. R/O MUDHOL POST HUNISHALA,
GOKAK TQ, BELAGAUM DIST-591224
6. SRI YAMUNAPPA SIDDAPPA MATHIKOOPA
S/O SIDDAPPA MATHIKOOPA
AGED 49 YEARS, WORKING AS CLUSTER
RESOURCE PERSON AT CLUSTER RESOURCE
CENTER, MALADINNI, GOKAK TALUK CHIKKODI
DISTRICT, R/O UPPARAHATTI, MALADINNE POST
GOKAK TQ, BELGAUM DISTRICT-591233
7. SATTEPPA Y PADEEPPAGOLA
S/O YELLAPPA PADEPPAGOL
AGED 50 YEARS
WORKING AS CLUSTER RESOURCE PERSON AT
CLUSTER RESOURCE CENTRE, TAVAGA
GOKAK, TALUK, CHIKKODI DISTRICT
R/O TAVAGA, MUDHOL POST GOKAK TQ.,
BELGAUM DISTRICT-591233
8. SRI B M NAIK
S/O MARUTHI NAIK
AGED 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON AT
CLUSTER RESOURCE CENTRE, ANKALAGI,
126
GOKAK, TALUK, CHIKKODI DISTRICT
R/O SULDHAL, GOKAK TQ.,
BELGAUM DISTRICT-591233
9. SRI MARUTEPPA L HASARANGI
S/O LAXMAPPA HASARANGI
AGED ABOUT 42 YEARS,
WORKING AS CLUSTER RESOURCE PERSON AT
CLUSTER RESOURCE CENTRE, MAMADHAPUR,
GOKAK, TALUK, CHIKKODI DISTRICT
R/O BASAVANAGARA, GOKAK TQ.,
BELGAUM DISTRICT-591307
10. SHIVJI L SHINTRE
S/O LIMBAJI SHINTRE
AGED ABOUT 50 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTRE, NORTH GOKAK
GOKAK, TALUK, CHIKKODI DISTRICT
11. SRI CHANDRAKANT M BASSAPURI
S/O MALLESHAPPA BASAPURI,
AGED ABOUT 53 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTRE, MADAVALA
GOKAK TALUK CHIKKODI DISTRICT
R/O PANCHAPUR POST, HUKKERI TALUK
BELGAUM DISTRICT - 591 307
12. SRI AVDHUT M DHANAGAR
S/O MARUTHI RAMACHANDRA DHANAGAR
AGED ABOUT 34 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTRE,
BORAN GAON, NIPPANI TALUK , CHIKKODI DIST.
R/O KARADGA, CHIKKODI TALUK,
BELGAUM DIST:591214
13. SRI YASHAVANTHRAO RAVASAHEB KHOT
S/O RAVASAHEB APPASAHEB KHOT
AGED ABOUT 39 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTRE,
AKOL, NIPPANI TALUK, CHIKKODI
R/O KARADGA, CHIKKODI TALUK
BELGAUM DISTRICT - 591214
127
14. SRI BUDDESAB HUSAINSAB LANGOTI
S/O HUSAINSAB BUDDESAB LANGOTI
AGED 44 YEARS, WORKING AS BLOCK RESOURCE
PERSON AT BLOCK RESOURCE CENTER, NIPPANI
CHIKKODI TALUK, BELGAUM DISTRICT
R/O C/O RAMESH KERABA KURANE, MISSION
COMPOUND, NIPPANI, CHIKKKODI TQ.,
BELGAUM DISTRICT - 591237
15. SRI RAMESH KERABA KURANE
S/O KERABA YALLAPPA KURANE
AGED 44 YEARS, WORKING AS CLUSTER
RESOURCE PERSON AT CRC, NIPPANI
CHIKKODI TALUK, BELGAUM DISTRICT
R/OP MISSION COMPOUND, NIPPANI CHIKKODI
TQ., BELGAUM DISTRICT - 591 237
16. SRI CHANDRAKANT VASANT KHAMAKAR
S/O VASANT DADU KHAMAKAR
AGED 33 YEARS, WORKING AS CLUSTER
RESOURCE PERSON, AT CLUSTER RESOURCE
CENTER, BHOJ, NIPPANI, CHIKKODI TALUK,
BELAGAUM DISTRICT
R/O KARADAGE, CHIKKODI TQ.,
BELGAUM DISTRICT - 591237
17. SRI VINAYAK APPASAHEB TELI
S/O APPASAHEB MALLAPPA TELI
AGED 36 YEARS, WORKING AS CLUSTER
RESOURCE PERSON AT CLUSTER RESOURCE
CENTER,BENADI, NIPPANI, CHIKKODI TALUK,
BELGAUM DISTRICT
R/O NO.38, C/C TELI GALLI, KURLI,
CHIKKODI TQ., BELGAUM DISTRICT - 591237
18. SRI BABUSAHEB A SANADI
S/O ANNEPPA SANADI
AGED 43 YEARS, WORKING AS BLOCK RESOURCE
PERSON AT BLOCK RESOURCE CENTER,ATHANI
ATHANI TALUK, CHIKKODI DISTRICT
R/AT SANKONATTI, ATHANI TALUK
BELGAUM TQ.,
BELGAUM DISTRICT - 591304
19. SRI JINNASAB H. SHAIKH
128
S/O HASAN SAB SHAIKH
AGED 48 YEARS
WORKING AS BLOCK RESOURCE
PERSON, AT BLOCK RESOURCE CENTER
SHIRAHATTI, ATHANI TALUK
BELGAUM DISTRICT
R/AT SHIRAHTTI, ATHANI TALUK,
BELGAUM DISTRICT - 591 304
20. SRI BHARATRAJ M SHINDAGI
S/O MALLIKARJUN SINDAGI
AGED 48 YEARS
WORKING AS BLOCK RESOURCE PERSON
AT BLOCK RESOURCE CENTER, TELASANGA
ATHANI TALUK, BELGAUM DISTRICT,
R./AT TELASANGA, ATHANI TALUK,
BELGAUM DISTRICT - 591 304
21. SRI RAMESH I BUDNI
S/O IRWAN BUDNI
AGED 40 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTOR RESOURCE CENTER, BETAGERI
MUDALAGI, CHIKKODI TALUK,BELGAUM DISTRICT
R/AT KOUJALAGI, GOKAK TALUK,
BELGAUM DISTRICT
22. SRI SHANKAR R LAMANI
S/O RUPALEPPA LAMANI, AGED 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTOR RESOURCE CENTER, HUKKERI
CHIKKODI TALUK, BELGAUM DISTRICT
R/AT BYE PASS ROAD, NEAR LAXMI TEMPLE,
HUKKERI CHIKKODI TALUK,
BELGAUM DISTRICT - 591 309
23. SRI BASHEER AHAMED G. HAWALDAR
S/O GAFFARSAB HAWALDAR, AGED 49 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTOR RESOURCE CENTER, URDU HUKKERI
CHIKKODI TALUK, BELGAUM DISTRICT
R/AT TEACHERS COLONY, HUKKERI, CHIKKODI
TALUK, BELGAUM DISTRICT - 591 309
24. SRI MAHADEV S SONAVANE
S/O SHANKARA SATYAPPA SONAVANE,
129
AGED 52 YEARS, W/AS BLOCK RESOURCE PERSON
AT B R C., RAIBAG, CHIKKODI TALUK,
BELGAUM DISTRICT, R/AT KALINGA PLOT
NEAR BASAVA CIRCLE, CHIKKODI TALUK
BELGAUM DISTRICT -591223
25. SRI BHARMAPPA J SANGALI
S/O JANNAPPA SANGALI
AGED 52 YEARS, W/AS CLUSTER RESOURCE
PERSON, AT CLUSTER RESOURCE CENTER
NIDAGUNDI, RAIBAG TALUK, BELGAUM DISTRICT
R/AT KEB ROAD, MANDKE BUILDING, RAIBAG TQ
BELGAUM DISTRICT
26. SRI PRAKASH H GYANAPPANAVAR
S/O HANUMANTHAPPA GYANAPPANAVAR,
AGED 47 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
RAIBAG, RAIBAG TALUK, BELGAUM DISTRICT
R/AT RAIBAG STATION, RAIBAG TALUK
BELGAUM DISTRICT
27. SMT VIJAYA RANAPPA DHALE
D/O RANAPPA NAGOJI DHALE, AGED 44 YEARS
WORKING AS BLOCK RESOURCE PERSON
AT BLOCK RESOURCE CENTER
KAGAWADA, CHIKKODI TALUK, BELGAUM DISTRICT
R/AT KAGAWADA, CHIKKODI TALUK
BELGAUM DISTRICT
28. SRI SHIVAJI BASAPPA AARERA
S/O BASAPPA YELLAPPA AARERA, AGED 53 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
PARAMANADAWADI, CHIKKODI TALUK, BELGAUM
DIST., R/AT SHIVANAGAR, RAIBAG TALUK
BELGAUM DISTRICT
29. SMT S D RONAD
W/O DHAWALESHWAR NAGAPPA RONAD,
AGED 50 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
KAGAWADI, CHIKKODI TALUK, BELGAUM
DIST., R/AT KAGAWADI, CHIKKODI TALUK
130
BELGAUM DISTRICT
30. SRI ARJUN NAGAPPA GADAGAIGOL
S/O NAGAPPA GADAGIGOL, AGED 49 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
MUGALAKHOD, RAIBAG, CHIKKODI TALUK
BELGAUM DIST. R/AT KANAKAWADI, RAIBAG TQ,
BELGAUM DISTRICT
31. SRI ABDULSAB CHANDSAB BUDIHAL
S/O CHANDSAB BUDIHAL
AGED ABOUT 45 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
HANDIGUNDA, RAIBAG, CHIKKODI TALUK
BELGAUM DIST R/AT MAHALINGPUR, NEAR BAVAN
MATH, BAGALKOT
32. MALLAPPA PANDAPPA KHANATTI
S/O PANDAPPA KHANATTI, AGED 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER
BENDAWADA, RAIBAG, CHIKKODI TALUK
BELGAUM DIST R/AT ALAGAWADI, RAIBAG TQ,.
BELGAUM DISTRICT - 591 317
33. SRI UDAYKUMAR RAMACHANDRA WALVEKAR
S/O RAMACHANDRA WALVEKAR
AGED 55 YEARS, WORKING AS CLUSTER
RESOURCE PERSON, AT CLUSTER RESOURCE
CENTER , YADEWADA, MUDALAGI, CHIKKODI
TALUK, BALGAUM DIST., R/AT SAMRUDDHI" NO.73
ANADANAGAR, MUDHOL, TALUK CHIKKODI
BELGAUM DISTRICT - 591 317
34. SRI GANGAPPA BABU MASARAGUPPE
S/O BABU MASARAGUPPE
AGED ABOUT 53 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER,
KAROSHI,CHIKKODI TALUK,
BELGAUM DIST., R/O PLOT NO.18,
ADARSHNAGAR,GATAPRABHA ROAD,HUKKERI,
BELGAUM DIST.- 591 247
131
35. SRI SADASHIVA BALLAPPA KHOTA
S/O BALLAPPA KHOTA
AGED ABOUT 38 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER, YADURA,
CHIKKODI TALUK, BELGAUM DIST,
R/O ARABYANAWADI
DKSSK FACTORY POST,CHIKKODI TALUK
BELGAUM DIST - 591 247
36. SRI ABDUL SAHEB ISMAIL NADAF
S/O ISMAIL NADAF
AGED ABOUT 48 YEARS,
WORKING AS CLUSTER RESOURCE PERSON AT CL
USTER RESOURCE CENTER,CHIKKODICHIKKODI T
ALUK,BELGAUM DIST,R/O KULKARNIPLOT
INDIRANAGAR EAST SIDE,CHIKKODI POST,CHIK
KODI,,BELGAUM DIST
37. SRI SHIVARAYA BALAPPA KAMBALE
S/O BALAPPA KAMBALE
AGED ABOUT 39 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER,
KABBUR,CHIKKODI TALUK,
BELGAUM DIST, R/O KABBUR
CHIKKODI TALUK
BELGAUM DIST - 591 224
38. SRI MARUTHI BHEEMA SANADI
S/O SIDDAPPA MATHIKOOPA
AGED 55 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER,MAJALATTI
CHIKKODI TALUK, BELGAUM DIST,
R/O KAROSHIPET
CHIKKODI TALUK,BELGAUM DIST - 591 233
39. SRI CHANDRASHEKAR BHEMAPPA ARBHAVI
S/O BHEMAPPA ARBHAVI, AGED 45 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER, HIREKODI
CHIKKODI TALUK, BELGAUM DIST,
R/O BELAKODAPOST, CHIKKODI TALUK
BELGAUM DIST - 591 222
132
40. SRI JAVID ABDUL KHADDAR GOWNDI
S/O ABDUL KHADDAR GOWNDI , AGED 54 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER, SHIRAGUPPI,
CHIKKODI TALUK, BELGAUM DIST,
R/O PATTANAKUDI
CHIKKODI TALUK, BELGAUM DIST - 591 238
41. SRI GANGADARA MARUTHI KAMBALE
S/O MARUTHI KAMBALE
AGED 34 YEARS, WORKING AS CLUSTER
RESOURCE PERSON AT CLUSTER RESOURCE
CENTER,CHIKKODI, OFFICE OF THE
B.E.O CHIKKODI, R/O GOWHANA POST,
CHIKKODI TALUK, BELGAUM DIST
42. SRI MRUTHYUNJAYA BASAVANEPPA UPPARA
S/O BASAVANEPPA UPPARA,
AGED ABOUT 49 YEARS,
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTRE, DADDI
HUKKERI TALUK, BELGAUM DIST
R/O PLOT NO.757, SRINAGARA
PESHWARA NO V, BELGAUM
43. B B PAGADA S/O BHEEMAPPA
AGED ABOUT 47 YEARS,
W/AS CRP.CRC KALLOLA
MUDALAGI RANGE, GOKAK TALUK
BELGAUM DIST., R/O KALLOLA,GOKAK(T)
BELGAUM DIST
44. SRI B B SHILINAVARA S/O BHEEMAPPA
AGED ABOUT 42 YEARS,
W/AS CRP.CRC GOKAK
GOKAK, BELGAUM DIST
R/O GOKAK
BELGAUM DIST
45. SRI S B KALLATTI S/O BALAPPA
AGED ABOUT 40 YEARS,
W/AS CRP.CRC KONNUR
GOKAK TALUK
BELGAUM DIST
R/O GOKAK TALUK
133
BELGAUM DIST.
46. SRI P S IJERI S/O SHANKARAPPA
AGED ABOUT 40 YEARS,
W/AS CRP.CRC ALAMATTI
BASAVANABAGEVADI TALUK,BIJAPUR DIST
R/O ALAMATTI
B BAGEWADI TALUK
BIJAPUR DIST
47. M H JAMANA S/O HAJISAB JAMANA
AGED ABOUT 34 YEARS,
W/AS CRP (URDU).CRC KOLHAR
BASAVANABAGEVADI TALUK,BIJAPUR DIST
R/O KOLHAR
B,BAGEWADI TALUK
BIJAPUR DIST
48. SRI N G MANIYAR S/O GHOUSE
AGED ABOUT 43 YEARS,
W/AS CRP (URDU) CRC BIJAPUR CITY
BIJAPUR TALUK & DIST
R/O NEAR JUMMA MASJID
BIJAPUR, BIJAPUR TALUK & DIST
49. SRI S B CHAVAN S/O BONU
AGED ABOUT 52 YEARS,
W/AS CRP.CRC BIJAPUR CITY
BIJAPUR TALUK&DIST
R/O ADARSHNAGAR
BIJAPUR
50. SRI B M MELINAMANI S/O MAREEPPA
AGED ABOUT 42 YEARS,
W/AS CRP.CRC-NO 4 BIJAPUR CITY
R/O IBRAHIMPUR
BIJAPUR
51. SRI M H JAINAPUR S/O HAJISAB
AGED ABOUT 43 YEARS,
W/AS CRP (URDU).CRC BIJAPUR
R/O NEAR JODGUMMATA
BIJAPUR
52. SRI K J LAMANI S/O JAPU
134
AGED ABOUT 43 YEARS,
W/AS CRP.CRC- NO 28 BIJAPUR
R/O ADARSHNAGAR
BIJAPUR
53. SRI K B KORAB S/O BANDAGISA
AGED ABOUT 40 YEARS,
W/AS CRP.CRC- NO 17 BIJAPUR
R/O SINDHINAKAA
BIJAPUR
54. SRI M R DONI S/O RAJ AHMED
AGED ABOUT 45 YEARS,
W/AS CRP.CRC- NO 6 BIJAPUR
R/O NEAR JUMMA MASJID
BIJAPUR
55. SRI L B MANAGOOLI S/O BHIMSHA
AGED ABOUT 42 YEARS,
W/AS CRP.CRC INDI
BIJAPUR TALUK & DIST
R/O INDI
BIJAPUR DIST
56. SRI L K INGLE S/O KRISHNAPPA
AGED ABOUT 41 YEARS,
W/AS CRP.CRC-NAD K D ,INDI
BIJAPUR TALUK&DIST
R/O INDI
BIJAPUR DIST
57. SRI B K BHAJANTRI S/O KALAPPA
AGED ABOUT 43 YEARS,
W/AS CRP.CRC TADAVALAGA
INDI TALUK
R/O TADAVALAGA
BIJAPUR DIST
58. SRI S D KALYANI S/O DUNDAPPAA KALYANI
AGED ABOUT 43 YEARS,
W/AS CRP.CRC SALOTAGI
INDI TALUK
R/O SALOTAGI
BIJAPUR DIST
59. SRI B A INAMDAR S/O ABBAS
135
AGED ABOUT 44 YEARS
W/AS CRP.CRC-(URDU) INDI
INDI TALUK
R/O INDI
BIJAPUR DIST
60. SRI B C KUMASAGI S/O CHANDASAB
AGED ABOUT 37 YEARS
W/AS CRP.CRC-(URDU) INGALAGI
INDI TALUK
R/O INGALAGI
BIJAPUR DIST
61. SRI S S ATANUR S/O SHIVALINGAPPA
AGED ABOUT 42 YEARS
W/AS BRP (PRIMARY).BRC BIJAPUR CITY
R/O GYANGBOUDI
BIJAPUR
62. SRI P M HALLI S/O MALLAPPA
AGED ABOUT 45 YEARS
W/AS BRP(PRIMARY).BRC BIJAPUR CITY
R/O IBRAHIMPUR
BIJAPUR
63. SRI AMBANNAO HUGAR S/O OGAPPA
AGED ABOUT 35 YEARS
W/AS BRP(PRIMARY).BRC INDI RANGE
INDI TALUK,,R/O INDI
BIJAPUR DIST
64. SRI S M DONI S/O MADAPPA
AGED ABOUT 44 YEARS
W/AS CRP., CRC NIVARAGI
INDI TALUK,,BIJAPUR DIST
R/O NIVARAGI,INDI TALUK,BIJAPUR DIST
65. SRI B B KULKARNI S/O BHAGAWANT RAO
AGED ABOUT 42 YEARS
W/AS CRP., CRC YENKANCHI
SINDHAGI TALUK,,BIJAPUR DIST
R/O YENKANCHI,SINDHAGI TALUK
BIJAPUR DIST
66. SRI M P NADAF S/O PEER SAB
136
AGED ABOUT 54 YEARS
W/AS CRP., CRC-KALKERI
SINDHAGI TALUK,BIJAPUR DIST
R/O KALKERI,SINDHAGI TALUK
BIJAPUR DIST
67. SRI R M ARAKERI S/O MALAKAPPA
AGED ABOUT 42 YEARS
W/AS CRP., CRC-KBS 25
BIJAPUR CITY,BIJAPUR
R/O BIJAPUR
BIJAPUR DIST
68. SRI D M MEHURA S/O MALAKAPPA
AGED ABOUT 40 YEARS
W/AS CRP., CRC-MULASAVALAGI
SINDHAGI TALUK ,BIJAPUR DIST.
R/O MULASAVALAGI
SINDHAGI TALUK,BIJAPUR DIST
69. SRI D M TAVASE S/O KALLAPPA
AGED ABOUT 41 YEARS
W/AS CRP., CRC-KBS 24
BIJAPUR CITY ,BIJAPUR DIST.
R/O BIJAPUR
BIJAPUR DIST.
70. SRI I G HIREMATH S/O GURUPADAYYA
AGED ABOUT 46 YEARS
W/AS CRP., CRC-HANJAGI
INDI TALUK,BIJAPUR DIST
R/O HANJAGI,INDI TLUK
BIJAPUR DIST
71. SRI S B BABALESHWAR S/ON BASAPPA
AGED ABOUT 41 YEARS
W/AS CRP., CRC-TENNEHALLI
INDI TALUK,BIJAPUR DIST
R/O TENEHALLI,INDI TLUK
BIJAPUR DIST ...PETITIONERS
(BY SRI.JAVID HUSSAIN & SRI.M.SRINIVAS KUMAR -
ADVS.)
137
AND:
1. THE STATE OF KARNATAKA
BY ITS SECRETARY, EDUCATION DEPARTMENT
M S BUILDING, BANGALORE
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS,
NEW PUBLIC OFFICES, NRUPATHUNGA ROAD
BANGALORE
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHINAYA
NRUPATHUNGA ROAD, BANGALORE
4. THE BLOCK EDUCATION OFFICER
CHIKMAGALUR DISTRICT
5. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
CHIKKODI, BELGAUM NORTH - 561 223
6. THE BLOCK EDUCATION OFFICER
CHIKKODI TALUK, BELGAUM DISTRICT
7. THE BLOCK EDUCATION OFFICER
RAIBAG TALUK, BELGAUM DISTRICT
8. THE BLOCK EDUCATION OFFICER
HUKKERI TALUK, BELGAUM DISTRICT
9. THE BLOCK EDUCATION OFFICER
MUDALAGI TALUK, BELGAUM DISTRICT
10. THE BLOCK EDUCATION OFFICER
GOKAK TALUK, BELGAUM DISTRICT
11. THE BLOCK EDUCATION OFFICER
NIPPANI TALUK, BELGAUM DISTRICT
12. THE BLOCK EDUCATION OFFICER
ATHANI TALUK, BELGAUM DISTRICT
13. THE BLOCK EDUCATION OFFICER
KAGAWADA TALUK,
BELGAUM DISTRICT
14. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
138
(ADMN), BELGAUM DISTRICT
15. THE ADDITIONAL COMMISSIONER
OF PUBLI INSTRUCTIONS.DHARWAD DIVISION
DHARWAD
16. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONSS
(ADMINISTRATION)
BIJAPUR DIST,BIJAPUR
17. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION)
GADAG DIST,GADAG
18. THE BLOCK EDUCATION OFFICER
INDI,BIJAPUR DIST
19 THE BLOCK EDUCATION OFFICER
BIJAPUR RURAL,BIJAPUR DIST
20. THE BLOCK EDUCATION OFFICER
BIJAPUR CITY,BIJAPUR DIST
21. THE BLOCK EDUCATION OFFICER
BASAVANABAGEWADI,BIJAPUR DIST
22. THE BLOCK EDUCATION OFFICER
CHADCHAN RANGE,INDI TALUK
BIJAPUR DIST
23. THE BLOCK EDUCATION OFFICER
SINDHAGI TALUK, BIJAPUR DIST
...RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR- ADV. FOR R-4)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16.11.11 PASSED BY THE KAT IN APPLICATION NOS.
1659/11, 2074/11, 2075/11, 2076/11, 2077/11, 2078/11,
2079/11, 2080/11, 2081/11, 2083/11, 2085/11,
2088/11, 2089/11, 2090/11, 2091/11, 2092/11,
2093/11, 2098/11, 2101/11, 2102/11, 2107/11,
2108/11, 2109/11, 2113/11, 2114/11, 2115/11,
139
2117/11, 2118/11, 2119/11, 2120/11, 2121/11,
2125/11, 2126/11, 2324/11, 2325/11, 2326/11,
2327/11, 2328/11, 2329/11, 2330/11, 2332/11,
2333/11, 2272/11, 2273/11, 2274/11, 1919/11,
1925/11, 1927/11, 1928/11, 1929/11, 1930/11,
1931/11, 1932/11, 1933/11, 1950/11, 1951/11,
1953/11, 1954/11, 1955/11, 1956/11, 1982/11,
1983/11, 1985/11, 2479/11, 2481/11, 2482/11,
2486/11, 2487/11, 2489/11, 2681/11, 2683/11.
AND ALLOW THE SAID APPLICATIONS FILED BY THE
PETITIONERS AS PRAYED FOR BY THEM.
IN WRIT PETITION NOs.1707-1734/2012 (S-KAT)
BETWEEN:
1. SRI MADHAVARAO BONDAGE
S/O DATTURAO
AGED ABOUT 54 YEARS
WORKING AS BLOCK RESOURCE PERSON
BASAVAKALYAN TALUK
BIDAR DISTRICT
2. SMT VIMALA BHAI
D/O MAREPPA
AGED ABOUT 47 YEARS
WORKING AS BLOCK RESOURCE PERSON
BASAVAKALYAN TALUK
BIDAR DISTRICT
3. SRI DEVIDAS
S/O GEMOSINGH
AGED ABOUT 51 YEARS
WORKING AS BLOCK RESOURCE PERSON
KITTA VILLAGE, BASAVAKALYAN TALUK
BIDAR DISTRICT
4. SRI KASHINATH SHINDE
S/O REVANNAPPA
AGED ABOUT 53 YEARS
WORKING AS CLUSTER RESOURCE PERSON
KALKARA VILLAGE, BASAVAKALYAN TALUK
BIDAR DISTRICT
140
5. SRI BANDEPPA
S/O NARASINGAPPA
AGED ABOUT 57 YEARS
WORKING AS CLUSTER RESOURCE PERSON
MUCHALAMBA, BASAVAKALYAN TALUK
BIDAR DISTRICT
6. SRI SHARANAPPA
S/O SANGAPPA
AGED ABOUT 41 YEARS
WORKING AS CLUSTER RESOURCE PERSON
MUDABI, BASAVAKALYAN TALUK
BIDAR DISTRICT
7. SRI RAJAPPA NANDODE
S/O VISHWANATH
AGED ABOUT 41 YEARS
WORKING AS CLUSTER RESOURCE PERSON
BELURA, BASAVAKALYAN TALUK
BIDAR DISTRICT
8. SRI SHIVAKUMAR BIRADAR
S/O MANIKAPPA
AGED ABOUT 45 YEARS
WORKING AS CLUSTER RESOURCE PERSON
BASAVAKALYAN TALUK
BIDAR DISTRICT
9. SRI SUBHASH CHATALE
S/O RAGHUNATH RAO
AGED ABOUT 41 YEARS
WORKING AS CLUSTER RESOURCE PERSON
GHOTALA VILLAGE, BASAVAKALYAN TALUK
BIDAR DISTRICT
10. SRI EJAJAMIYA
S/O MASTANA PATEL
AGED ABOUT 45 YEARS
WORKING AS CLUSTER RESOURCE PERSON
HULASURA, BASAVAKALYAN TALUK
BIDAR DISTRICT
11. SRI NASIR PATEL
S/O SIRAJUDDIN
AGED ABOUT 39 YEARS
WORKING AS CLUSTER RESOURCE PERSON
141
BASAVAKALYAN TALUK
BIDAR DISTRICT
12. SRI SHALIVANA
S/O GURAPPA
AGED ABOUT 45 YEARS
WORKING AS CLUSTER RESOURCE PERSON
BASAVAKALYAN TALUK
BIDAR DISTRICT
13. SRI KASHAPPA CHAKARE
S/O REVANAPPA
AGED ABOUT 49 YEARS
WORKING AS CLUSTER RESOURCE PERSON
KOHINOORA VILLAGE BASAVAKALYAN TALUK
BIDAR DISTRICT
14. SRI SURYAKANT
S/O GUNDAPPA
AGED ABOUT 44 YEARS
WORKING AS CLUSTER RESOURCE PERSON
MANTALA VILLAGE BASAVAKALYAN TALUK
BIDAR DISTRICT
15. SRI SHARANAPPA
S/O KANTEPPA
AGED ABOUT 53 YEARS
WORKING AS BLOCK RESOURCE PERSON
(PRIMARY), BHALKI TALUK
BIDAR DISTRICT
16. SRI SHADAKSHARI HIREMATH
S/O SHIVALINGAYYA
AGED ABOUT 50 YEARS
WORKING AS CLUSTER RESOURCE PERSON
HALABARGA, BHALKI TALUK
BIDAR DISTRICT
17. SRI RAMESH PANCHALA
S/O RAGHUNATH PANCHALA
AGED ABOUT 49 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTER
BHALKI TALUK, BIDAR DISTRICT
18. SRI OMKARA
142
S/O MADEPPA
AGED ABOUT 50 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTER (SECONDARY)
BHALKI TALUK, BIDAR DISTRICT
19. SRI MUNIRODDIN
S/O MEHATABASAB
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
KANAJI, BHALKI TALUK, BIDAR DISTRICT
20. SRI BHANUDAS
S/O MAHADEVARAO
AGED ABOUT 50 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
LAKKANAGAO, BHALKI TALUK
BIDAR DISTRICT
21. SRI GURUNATH
S/O VAIJINATH
AGED ABOUT 51 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
BHATAMBRA, BHALKI TALUK
BIDAR DISTRICT
22. SRI RAJU KRISHNA NAYAK
S/O KRISHNA NAYAK
AGED ABOUT 47 YEARS
WORKING AS BLOCK RESOURCE PERSON
(HIGH SCHOOL)
ISLAMPUR, AJJIKATTA
ANKOLA-581314 UTTARAKANNADA DISTRICT
23. SMT. KALPANA BALAKRISHNA ACHARI
AGE : 36 YRS.
D/O BALAKRISHNA ACHARI
WORKING AS BLOCK RESOURCE PERSON,
(PRIMARY), POST HALGA, KARWAR-581 328
UTTARAKANNADA DISTRICT
24. SMT. SHAILA LAKSHMANA SALUNKE,
AGED ABOUT 48 YRS.
143
D/O LAKSHMANA SALUNKE
WORKING AS BLOCK RESOURCE PERSON,
(PRIMARY), SRI BUILDING,
C/O. S P GAONKAR, KATHINKONE CROSS,
MARATHAWADA, NANDANAGUDDA-581 304
ANKOLA, UTTARAKANNADA DISTRICT
25. SMT. SUREKHA SADANANDA SALUNKE,
AGED ABOUT 47 YRS.
D/O SADANANDA SALUNKE
WORKING AS CLUSTER RESOURCE PERSON,
(PRIMARY), R/A C/O ANIL KADAM, DEWA WADA
SADASHIVAGAD, KARWAR-581 354
UTTARAKANNADA DISTRICT
26. SRI. KRISHNANANDA GANAPATHI IDURKAR
AGED ABOUT 48 YRS.
S/O GANAPATHI IDURKAR,
WORKING AS CLUSTER RESOURCE PERSON,
(PRIMARY), IDIYA, POST CHENDIYA,
TALUKE KARWAR-581 324
UTTARAKANNADA DISTRICT ... PETITIONERS
(By SRI.M.SUBRAMANYA BHAT - ADV. FOR M/S
SUBBARAO & CO - ADVS.)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY THE SECRETARY TO GOVT.
EDUCATION DEPARTMENT,
(PRIMARY & SECONDARY), M.S.BUILDING
BANGALORE-560 001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES
NRUPATHUNGA ROAD,
BANGALORE-560 001
3. THE ADDL. COMMISSIONER OF PUBLIC
INSTRUCTIONS
GULBARGA DIVISION
GULBARGA-585 101
4. THE STATE PROJECT DIRECTOR
SARVA SHIKSHA ABHIYANA
144
NRUPATHUNGA ROAD,
BANGALORE-560 001
5. THE STATE PROJECT DIRECTOR
RASHTREEYA MADHYAMIKA SARVA SHIKSHANA
ABHIYANA, NRUPATHUNGA ROAD,
BANGALORE-560 001
6. THE DEUPTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIDAR DISTRICT,
BIDAR
7. THE BLOCK EDUCATION OFFICER
BASAVAKALYANA TALUK
BIDAR DISTRICT-585 327
8. THE BLOCK EDUCATION OFFICER
BHALKI TALUK,
BIDAR DISTRICT-585 328
9. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
AURAD TALUK
BIDAR DISTRICT-585 326
10 THE BLOCK EDUCATION OFFICER
KARWAR,
UTTARAKANNADA DISTRICT
11. THE DEUPTY DIRECTOR OF PUBLIC INSTRUCTIONS
KARWAR,
UTTARAKANNADA DISTRICT
12 THE DIRECTOR OF PRIMARY
EDUCATION IN KARNATAKA
NEW PUBLIC OFFICES,
NRUPATHUNGA ROAD,
BANGALORE-560 001 ... RESPONDENTS
(By SMT.REVATHI ADINATH NARDE - HCGP FOR R.1 TO
R.15; SRI.P.S.DINESH KUMAR - ADV FOR R4)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16.11.2011 PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN
145
APPLICATION NOS.2011-2031/2011 AND APPLICATION
NO.2442-2446/2011 AND ALLOW THE SAID APPLICATIONS
FILED BY THE PETITIONERS AS PRAYED FOR BY THEM.
IN WRIT PETITION NOs.2476-2517/2012 (S-KAT)
BETWEEN:
1. SRI D VENKATASWAMY
S/O DASEGOWDA
AGED ABOUT 50 YEARS
CLUSTER RECOURCE PERSON, CLUSTER
RESOURCE CENTRE, KERAGODU
MANDYA NORTH
MANDYA TALUK & DISTRICT
2. SRI K SWAMY
S/O KALAIAH
AGED ABOUT 47 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RECOURCE CENTRE
BHERYA K R NAGAR TALUK
MYSORE DISTRICT
3. SRI D C KUMAR
S/O SANNEGOWDA
AGED ABOUT 43 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RECOURCE CENTRE
SALIGRAMA K R NAGAR TALUK
MYSORE DISTRICT
4. SRI SYED RIZWAN
S/O SYED GHOUSE
AGED ABOUT 43 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RECOURCE CENTRE
MIRLE, K R NAGAR TALUK
MYSORE DISTRICT
5. SRI E B VENKATESHA
S/O E K BOREGOWDA
AGED ABOUT 39 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RECOURCE CENTRE
146
BHUVANAHALLY, PERIYAPATNA
MYSORE DISTRICT
6. SRI RAMACHANDRA
S/O THIMMEGOWDA
AGED ABOUT 37 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RECOURCE CENTRE
PANCHAVALLY, PERIYAPATNA TALUK
MYSORE DISTRICT
7. SRI P V DEVARAJU
S/O VENKATEGOWDA
AGED ABOUT 41 YEARS
BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE
PERIYAPATNA TALUK
MYSORE DISTRICT
8. SRI RAMESH R K
S/O KULLEGOWDA
AGED ABOUT 42 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
BALLENAHALLI, KRISHNARAJ PET TALUK
MYSORE DISTRICT
9. SRI H S NARAYANA
S/O SUBBEGOWDA
AGED ABOUT 41 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
LAKSHMIPURA, KRISHNARAJ PET TALUK
MYSORE DISTRICT
10. SRI PANDAPPA LAKKAPPA HOTTINAVAR
S/O LAKKAPPA HOTTINAVAR
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE MUCHANDI
BELGAUM RURAL DISTRICT
BELGAUM
11. SRI DUNDAYYA SHIDDAYYA PUJER
S/O SHIDDAYYA PUJER
AGED ABOUT 49 YEARS
147
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, MARIHAL
BELGAUM RURAL DISTRICT
BELGAUM
12. SRI GIRISH SHIDRAMAPPA JAGAJAMPI
S/O SHIDRAMAPPA JAGAJAMPI
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, KAKATI
BELGAUM RURAL DISTRICT
BELGAUM
13. SRI SHEKAR GANGADHARA KARAMBALAKAR
S/O GANGADHAR KARAMBALAKAR
AGED ABOUT 37 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, SANTIBASTWAD
BELGAUM RURAL DISTRICT
BELGAUM
14. SRI DUNDAYYA GURAVAYA BEVINAKOPPAMATH
S/O GURUVAYYA BEVINAKOPPAMATH
AGED ABOUT 41 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, HALAGA
BELGAUM RURAL DISTRICT
BELGAUM
15. SRI MALLIKARJUN BASAVAPRABHU ANGADI
S/O BASAVAPRABHU ANGADI
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, KANGRALI
BELGAUM RURAL DISTRICT
BELGAUM
16. SRI PARASURAMSING MALUNATHSING RAJAPUT
S/O MALUNATHSINGH RAJPUT
AGED ABOUT 40 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, BELAGUNDI
BELGAUM RURAL DISTRICT
BELGAUM
148
17. SRI VIJAY BALAPPA PASHEPUR
S/O BALAPPA PASHEPUR
AGED ABOUT 44 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, UCHAGAON
BELGAUM RURAL DISTRICT
BELGAUM
18. SRI YALLAPPA RAMAPPA NAYAK
S/O RAMAPPA NAYAK
AGED ABOUT 40 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, HUDALI
BELGAUM RURAL DISTRICT
BELGAUM
19. SRI RAMAKRISHNA GANGAPPA MANTURAGI
S/O GANGAPPA MANTURAGI
AGED ABOUT 40 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE
BELGAUM RURAL DISTRICT
BELGAUM
20. SRI PARMESHWAR HAL NAYAK
S/O HAL NAYAK
AGED ABOUT 47 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE
BELGAUM RURAL DISTRICT
BELGAUM
21. SMT LAXMAVVA HANUMAPPA AALUR
D/O HANUMAPPA
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, KHASABAG
BELGAUM DISTRICT
BELGAUM
22. SRI MAHANTESH S SHIVAPUJIMATH
S/O SHIVAPUTRAYYA SHIVAPUJIMATH
AGED ABOUT 43 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE,
BELGAUM CITY
149
BELGAUM DIST.
23. SMT NEELAVVA RUDRAPPA MELAVANKI
D/O RUDRAPPA MELAVANKI
AGED ABOUT 40 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE,
BELGAUM CITY, BELGAUM DISTRICT
BELGAUM
24. SRI YALLAPPA KRISHNA KHAMBLE
S/O KRISHNA KHAMBLE
AGED ABOUT 46 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, BARAGAON
KHANAPUR TALUK, BELGAUM DISTRICT
BELGAUM
25. SRI KRISHNAJI HANMANTH KOUNDALKAR
S/O HANMANTH KOUNDALKAR
AGED ABOUT 36 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, SHIROLI
KHANAPUR TALUK, BELGAUM DISTRICT
BELGAUM
26. SRI IMAMSAHEB ALIAS GULAB
JANGALISAHEB BEPARI
S/O GULAB JANGALISAHEB BEPARI
AGED ABOUT 35 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, NAGARALI
KHANAPUR TALUK, BELGAUM DISTRICT
BELGAUM
27. SRI GOPAL NARAYAN PATIL
S/O NARAYAN PATIL
AGED ABOUT 38 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, RAMAGURAWADI
KHANAPUR TALUK, BELGAUM DISTRICT
BELGAUM
28. SRI RUDRAGOUDA BASANAGOUDA PATIL
S/O BASAVAGOUDA PATIL
AGED ABOUT 41 YEARS
150
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE, TOLAGI
KHANAPUR TALUK, BELGAUM DISTRICT
BELGAUM
29. SRI M C MANJURAJU
S/O CHIKKARANGAIAH
AGED ABOUT 43 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
GUBBI TALUK GUBBI
TUMKUR DISTRICT
30. SRI RAMACHANDRAIAH K S
S/O SIDDAPPA
AGED ABOUT 41 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
MAVINAHALLI, GUBBI TALUK
TUMKUR DISTRICT
31. SRI S PUTTARANGAIAH
S/O SUGGARANGAIAH
AGED ABOUT 50 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
BELAVRUTHA, GUBBI TALUK
TUMKUR DISTRICT
32. SRI SANNA HANUMANTHAPPA
S/O RANGAPPA
AGED ABOUT 44 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
TARANAGAR, SANDUR TALUK
BELLARY DISTRICT
33. SRI BALAPPA HUCHAPPA BEVINAGIDADA
S/O HUCHAPPA
AGED ABOUT 49 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER, HIREMANNAPURA
KUSHTAGI TALUK
KOPPAL DISTRICT
151
34. SRI GURAPPA NAGAPPA THOTADA
S/O NAGAPPA
AGED ABOUT 49 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
NAVALGUND
DHARWAD DISTRICT
35. SRI MOHAMEED AZMA THULLA A S
S/O SHEIKH MURTUJA
AGED ABOUT 51 YEARS
CLUSTER RECOURCE PERSON (URDU)
CLUSTER RESOURCE CENTER- KADUR
CHIKMAGALUR DISTRICT
36. SRI S P CHANDRAPPA
S/O G S BORAIAH
AGED ABOUT 49 YEARS
CLUSTER RECOURCE PERSON
CLUSTER RESOURCE CENTER
DEVIKERE, JAGALUR TALUK
DAVANAGERE DISTRICT-577528
37. SMT R M GIRIJAMMA
W/O S RUDRASWAMY
AGED ABOUT 44 YEARS
BLOCK RESOURCE PERSON (PRIMARY)
BLOCK RESOURCE CENTER
HIRIYUR, CHITRADURGA DISTRICT-577528
38. SRI B VISHWANATH
S/O BHASKARACHARI
AGED ABOUT 44 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
BAGUR, CHANNARAYANPATNA TALUK
HASSAN DISTRICT
39. SRI CHANDRASHEKHAR S BIRADAR
S/O SHENAKEREPPA BIRADAR
AGED ABOUT 48 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
YALAWAR,BASAVANABAGEWADI TALUK
BIJAPUR DISTRICT
152
40. SRI MALLAPPA S ARJUNAGI
S/O SHIVARUDRAPPA ARJUNAGI
AGED ABOUT 50 YEARS
BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTER
SINDAGI TALUK
BIJAPUR DISTRICT
41. SRI M S LINGADEVARU
S/O SIDDANANAJAPPA
AGED ABOUT 52 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTER
NITTUR, B R C GUBBI
TUMKUR DISTRICT
42. SMT. S B MALHARI
W/O LATE A.S. CHALAVADI
AGED ABOUT 42 YEARS
BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTER
O/O.BLOCK EDUCATION OFFICER
BIJAPUR ...PETITIONERS
(BY SRI. M S BHAGWAT - SR. COUNSEL A/W.
SRI. D PAVANESH - ADV. )
AND :
1. STATE OF KARNATAKA
DEPARTMENT OF EDUCATION
(PRIMARY & SECONDARY)
REP BY ITS SECRETARY
M S BUILDING
BANGALORE-560001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K R CIRCLE
NRUPATHUNGA ROAD
BANGALORE-560002
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
O/O THE COMMISSIONER OF PUBLIC INSTRUC
TIONS, NRUPATHUNGA ROAD
153
BANGALORE-560002
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MANDYA DISTRICT
MANDYA-571415
5. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MYSORE DISTRICT
MYSORE-570001
6. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIDAR DISTRICT
BIDAR-585401
7. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
RAMANGAR DISTRICT
RAMANAGAR-571501
8. THE DEPUTY DIRECTOR OF PUBLIC INSTRCTIONS
BANGALORE RURAL DISTRICT
K G ROAD
BANGALORE-560009
9. BLOCK EDUCATION OFFICER
MANDYA NORTH
MANDYA TALUK & DIST-571416
10. BLOCK EDUCATION OFFICER
MANDYA SOUTH
MANDYA TALUK & DIST-571416
11. BLOCK EDUCATION OFFICER,
MADDUR TALUK, MADDUR
MANDYA DISTRICT 571 111
12. BLOCK EDUCATION OFFICER,
MALAVALLI TALUK
MALAVALLI
MANDYA DISTRICT 571 430
13. BLOCK EDUCATION OFFICER,
KRISHNARAJ PET TALUK
KRISHNARAJ PET,
MANDYA DISTRICT 571 426
154
14. BLOCK EDUCATION OFFICER,
NAGAMANGALA TALUK
NAGAMANGALA
MANDYA DISTRICT 571 432
15. BLOCK EDUCATION OFFICER,
K R NAGAR TALUK
K R NAGAR
MYSORE DISTRICT 570 0602
16. BLOCK EDUCATION OFFICER,
NANJANAGODU TALUK
NANJANAGODU
MYSORE DISTRICT 571 301
17. BLOCK EDUCATION OFFICER,
MYSORE TALUK
MYSORE 570 001
18. BLOCK EDUCATION OFFICER,
PERIYAPATNA TALUK
PERIYAPATNA
MYSORE 571 102
19. BLOCK EDUCATION OFFICER,
BIDAR TALUK
BIDAR 585 401
20. BLOCK EDUCATION OFFICER,
AURAD TALUK AURAD
BIDAR DISTRICT 585 326
21. BLOCK EDUCATION OFFICER,
MAGADI TALUK
MAGADI 562 120
22. BLOCK EDUCATION OFFICER,
NELAMANGALA TALUK
NELMANGALA 562 123
23. BLOCK EDUCATION OFFICER,
DEVANAHALLI TALUK
DEVANAHALLI 562 110
24. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
HASSAN DISTRICT
155
HASSAN 573201
25. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS,
CHITRADURGA DISTRICT,
CHITRADURGA 5777 539
26. BLOCK EDUCATION OFFICER,
MANDYA TALUK
MANDYA 571 416
27. BLOCK EDUCATION OFFICER,
SRIRANGAPATNA TALUK
SRIRANGAPATNA 571 438
28. BLOCK EDUCATION OFFICER,
PANDAVAPURA TALUK
PANDAVAPURA 571 435
29. BLOCK EDUCAITON OFFICER,
HOSADURGA TALUK
HOSADURGA 577 526
30. BLOCK EDUCATION OFFICER
HOLALAKERE TALUK,
HOLALAKERE 577526
31. BLOCK EDUCATION OFICER
CHITRADURGA TALUK,
CHITRADURGA-577539
32. BLOCK EDUCATION OFFICER
HASSAN TALUK
HASSAN 572201
33. BLOCK EDUCATION OFFICER
CHANNARAYAPATNA TALUK,
CHANNARAYAPATNA 573116
34. BLOCK EDUCATION OFFICER
HIRIYUR TALUK,
HIRIYUR 577541
35 BLOCK EDUCATION OFFICER
CHALLAKERE TALUK,
CHALLAKERE 577522
156
36. BLOCK EDUACTION OFFICER
HUMNABAD TALUK, HUMNABAD 585330
37. BLOCK EDUCATION OFFICER
BHALKI TALUK,
BHALKI 585328
38. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
CHIKKAMANGALUR DISTRICT,
CHIKKAMANGALUR 577101
39. BLOCK EDUCATION OFFICER
MUDAGERE TALUK
MUDAGERE 577541
40. BLOCK EDUCATION OFFICER
BELGUAM RURAL DISTRICT
BELGAUM 591002
41 BLOCK EDUCATION OFFICER
BAILAHONGAL TALUK,
BAILAHONGAL 591102
42 BLOCK EDUCATION OFFICER
KHANAPURA TALUK
KHANAPURA 591302
43. THE STATE PLANNING DIRECTOR
SARVA SHIKSHA ABHIYANA (SSA)
NEW PUBLIC HOUSE, K.R.CIRCLE,
BANGALORE 560001
44 THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS (SSA)
BELLARY-583 101.
45 THE DEPUTY DIRCTOR OF
PUBLIC INSTRUCTIONS (SSA)
TUMKUR 572132
46 DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS (SSA)
MANDHUGIRI (EDUCATION DISTRICT)
MADHUGIRI 572132
157
47. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
KOPPAL DISTRICT(5832310
48. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS (SSA)
KANAKAPURA 562117,
RAMANAGARA DISTRICT
49. BLOCK EDUCATION OFFICER
SANDUR TALUK
SANDUR DISTRICT BELLARY
50. BLOCK EDUCATION OFFICER
SIRA TALUK
TUMKUR DISTRICT
51. BLOCK EDUCATION OFFICER
BELLARY TALUK 583101
BELLARY DISTRICT
52. BLOCK EDUCATION OFFICER
TUMKUR TALUK
TUMKUR 572216
53. BLOCK EDUCATION OFFICER
GUBBI TALUK
TUMKUR 572216
54. BLOCK EDUCTAION OFFICER
TURUVEKERE TALUK
TUMKUR 572216
55 BLOCK EDUCTION OFFICER
HOSPET TALUK
BELLARY DISTRICT
56 BLOCK EDUCATION OFFICER
HUVINAHADAGALI TALUK
BELLARY DISTRICT
57. BLOCK EDUCATION OFFICER
HAGARIBOMMANAHALLI TALUK
BELLARY DISTRICT
58. BLOCK EDUCATION OFFICER
YALABURGA 583 236
KOPPAL DISTRICT
158
59. BLOCK EDUCATION OFFICER
KUSHTAGI 584121
KOPPAL DISTRICT
60. BLOCK EDUCATION OFFICER
GANGAVATHI TALUK 583227
KOPPAL DISTRICT
61. BLOCK EDUCATION OFFICER
SIRAGUPPA TALUK,
BELLARY DISTRICT
62. BLOCK EDUCATION OFFICER
MADHUGIRI, MADHUGIRI TALUK,
TUMKUR DISTRICT 572 101
63. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (SSA)
DHARWAD DIST. DHARWAD 580 004
64. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (SSA)
HAVERI DIST. HAVERI 581 115
65. BLOCK EDUCTION OFFICER
KUNIGAL TALUK-572 130
TUMKUR DISTRICT
66. BLOCK EDUCATION OFICER
HUBLI TALUK 580024
DHARWAD DISTRICT
67 BLOCK EDUCATION OFFICER
KALAGHATAGI 581204
DHARWAD DISTRICT
68. BLOCK EDUCTION OFFICER
NAVALGUND TALUK,
DHARWAD DISTRICT
69. BLOCK EDUCATION OFFICER
KUNDAGOL TALUK 581113
DHARWAD DISTRICT
70. BLOCK EDUCTION OFFICER
159
RANEENNUR TALUK
HAVERI DISTRICT
71. BLOCK EDUCTION OFFICER
HANAGAL TALUK 581101
HAVERI DISTRICT
72. BLOCK EDUCATION OFFICER
HIREKERUR TALUK,
HAVERI DISTRICT
73. BLOCK EDUCATION OFFICER
BYADAGI TALUK 581 106
DISTRICT HAVERI.
74. THE ADDITIONAL COMMISSIONER OF
PUBLIC INSTRUCTIONS
DHARWAD DIVISION
DHARWAD
75. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (ADMN)
KARWAR,
UTTAR KANNADA DISTRICT
76. BLOCK EDUCATION OFFICER
KUMTA TALUK
U K DISTRICT
77. BLOCK EDUCATION OFFICER
KARWAR TALUK
U K DISTRICT
78. BLOCK EDUCATION OFFICER
BHATKAL
U K DISTRICT
79. BLOCK EDUCATION OFFICER
KADUR TALUK
CHIKMAGALUR DISTRICT
80. BLOCK EDUCATION OFFICER
ARASIKERE TALUK
HASSAN DISTRICT
81. THE DEPUTY DIRECTOR OF PUBLIC
160
INSTRUCTIONS, BANGALORE NORTH DISTRICT
KEMPEGOWDA ROAD,BANGALORE 560 009
82. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
SOUTH DISTRICT,
KALASIPALYAM
BANGALORE 560 002
83. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
DAVANAGERE 577 001
84. BLOCK EDUCATION OFFICER
NORTH RANGE I
P & T ROAD, 2ND BLOCK
RAJAJINAGAR, BANGALORE 560 010
85. BLOCK EDUCATION OFFICER
NORTH 3, K KAMARAJ ROAD,SHIVAJINAGAR,
BANGALORE 560 042
86. BLOCK EDUCATION OFFICER
SOUTH RANGE 2
TULASI THOTA,
BANGALORE 560 053
87. BLOCK EDUCATION OFFICER
JAGALUR TALUK
JAGALUR 577 528
88. BLOCK EDUCATION OFFICER
HARAPPANAHALLI TALUK
HARAPPANAHALLI 583 131
89. BLOCK EDUCATION OFFICER
HUNASUR TALUK
HUNASUR 571 105
90. BLOCK EDUCATION OFFICER
NORTH 2 GANDHINAGAR
BANGALORE 560 009
91. THE ADDITIONAL COMMISSIONER OF PUBLIC
INSTRUCTIONS
GULBARGA DIVISION
GULBARGA-585101
161
92. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS (ADMN.)
YADAGIR
YADGIR DISTRICT-581 202
93. BLOCK EDUCATION OFFICER
YADGIR
YADGIR DISTRICT-585 202
94. BLOCK EDUCATION OFFICER
SAKLESHPURA TALUK
SAKLESHPURA
HASSAN DISTRICT-573 201
95. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIJAPUR DISTRICT
BIJAPUR-586101
96. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BAGALKOT DISTRICT
BAGALKOT-587 301
97. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELGAUM DISTRICT
BELGAUM - 591 002
98. BLOCK EDUCATION OFFICER
KUDLAGI TALUK
KUDLAGI
BELLARY DISTRICT-583 135
99. BLOCK EDUCATION OFFICER
BASAVAKALYAN TALUK BASAVAKALYAN,
BIDAR 585 327
100. BLOCK EDUCATION OFFICER
BHALKI TALUK,
BHALKI BIDAR 585 328
101 BLOCK EDUCATION OFFICER
BASAVANBAGEWADI TALUK
BASAVANABAGEWADI
BIJAPUR DISTRICT 586 201
102. BLOCK EDUCATION OFFICER
SINDAGI TALUK,
162
SINDAGI ,
BIJAPUR DISTRICT 586 128
103. BLOCK EDUCATION OFFICER
BADAMI TALUK,
BADAMI
BAGALKOT DISTRICT 587 201
104. BLOCK EDUCATION OFFICER
BILAGI TALUK BILAGI
BAGALKOT DISTRTICT 587 116
105. BLOCK EDUCATION OFFICER
NAVALAGUND TALUK
NAVALAGUND
DHARWAD DSITRICT 580 112
106. BLOCK EDUCATION OFFICER
BAILHONGAL TALUK BAILHONGAL
BELGAUM DISTRICT 591 102
107. BLOCK EDUCATION OFFICER
SAVADATTI TALUK SAVADATTI
BELGAUM DISTRICT 591 802
108. BLOCK EDUCATION OFFICER
CITY RANGE BIJAPUR ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR R1 & 2,
SRI.P.S.DINESH KUMAR - ADV. FOR R3;)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER
DTD.16.11.11 PASSED BY THE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN
APPLICATION NOS.3643/2011, 3654/2011, 3655/2011,
1253/2011, 1258/2011, 1260/2011, 1269/2011,
1275/2011, 1477/2011, 1478/2011, 1479/2011,
1480/2011, 1481/2011, 1482/2011, 1483/2011,
1484/2011, 1485/2011, 1486/2011, 1487/2011,
1489/2011, 1492/2011, 1494/2011, 1496/2011,
1497/2011, 1498/2011, 1501/2011, 1502/2011,
1842/2011, 1843/2011, 1846/2011, 1859/2011,
2136/2011, 2180/2011, 2322/2011, 2352/2011,
2527/2011, 2572/2011, 3706/2011, 3734/2011,
163
5106/2011, 7407/2011 VIDE ANNEX-A AND ALLOW THE
SAID APPLICATIONS FILED BY THE PETITIONERS AS
PRAYED FOR BY THEM;
IN WRIT PETITION NOs.2630-2643/2012 (S-KAT)
BETWEEN:
1. K M LAKSHMINARAYANA S/O.MARIYAPPA
AGED ABOUT 41 YEARS
WORKING AT CRP AT CRC CENTER
AREHALLY, AREHALLY AT POST,
BELUR TALUK, HASSAN DISTRICT, R/O.S K P
ROAD, AREHALLY, BELUR TALUK,
HASSAN DISTRICT
2. S A DINESH KUMAR S/O.S M AJJEGOWDA
AGED ABOUT 48 YEARS
WORKING AT CRP AT CRC CENTRE
HALEBEEDU HASSAN DIST,
R/O.S M KOPPAL, ADAGEER POST,
BELUR TALUK, HASSAN DISTRICT
3. RANGE GOWDA
AGED ABOUT 55 YEARS
WORKING AT CRP AT CRC CENTRE
ADAGAR, BELUR TALUK, HASSAN DIST
R/O.VIDYUTH NAGAR, NEAR HOLY CROSS
SISTERS, M C E OPPOSITE, HASSAN TALUK
AND DISTRICT
4. K S PRABHAKAR
S/O.K S SRINIVAS
AGED ABOUT 54 YEARS
WORKING AS BRP AT B R C CENTRE
BELUR HASSAN DISTRICT
R/O.HOUSE NO.1450/2, SITE RAMANUJAYA
ROAD, NEAR VIVEKANANDA COLONY NORTH
BADAVANE, HASSAN DISTRICT
5. K VASANTHKUMAR
S/O.KENGABHOVI V
AGED ABOUT 47 YEARS
WORKING AS B R P AT H R C CENTRE
BELUR HASSAN DISTRICT
164
R/O.SHIVAJYOTHI PANABEEDI
NEHRU NAGAR,
BELUR HASSAN DIST.
6. SHIVANNA P
S/O.PUTTAIAH
AGED ABOUT 49 YEARS
WORKING AS B R P AT B R C CENTRE
BELUR HASSAN DISTRICT
R/O.C/O.JAYARAJU, HOYSALA BADAVANE
HALEBEEDI,
BELUR TALUK, HASSAN DIST.
7. SYED ASAD HUSAINI
AGED ABOUT 48 YEARS
WORKING AS CRP AT C R C CENTRE
NARVAY, BELUR TALUK, HASSAN DIST.
R/O. C/O AMJED HUSSAINI
TOBACCO MERCHANT, TMC BUILDING-1,
MAIN ROAD, BELUR, HASSAN DIST.
8. D L JAYANNA
S/O.LAKKAPPA
AGED ABOUT 46 YEARS
WORKING AS CRP AT KARAGADA
BELUR TALUK, HASSAN DISTRICT
R/O.SRI RENUKAMBA NILAYA
3RD MAIN, 8TH CROSS, 2ND LANE
SHANTHINAGAR, HASSAN
9. H B KRISHNA SHETTY
S/O.BETTA SHETTY
AGED ABOUT 41 YEARS
WORKING AS CRP AT C R C CENTRE,
HANCHUR, ALUR TALUK, HASSAN DIST.
R/O.JAYANAGAR 2ND STAGE,
TANVITRISHA KALAYANA MANTAPA
RING ROAD, HASSAN 573 201
10. C SHIVEGOWDA
S/O.CHIKKEGOWDA
AGED ABOUT 40 YEARS
WORKING AS CRP AT C R C KUNDURU
ALUR TALUK, HASSAN DIST
R/O.BEERNANAHALLY KERE,
RANGHAVENDRA COLONY
165
HASSAN
11. K H PARAMESH
S/O.HANUMEGOWDA
AGED ABOUT 37 YEARS
WORKING AS CRP AT C R C CENTRE,
KANATHURU,
R/O.SRI RANGASWAMY NILAYA
2ND MAIN, 4TH CROSS, HEMAVATHY NAGAR
HASSAN
12. NAGARAJA
S/O.LATE RANGASHETTY
AGED ABOUT 45 YEARS
WORKING AS CRP AT C R C CENTRE,
K HOSAKOTE, ALUR TALUK HASSAN DISTRICT
R/O.BASAVESHWARANAGAR,
BALEPET, SAKALESHPURA,
HASSAN DISTRICT
13. G SURESH
S/O.D V GUNDAPPA
AGED ABOUT 51 YEARS
WORKING AS BRP BRC HASSAN
HASSAN TALUK
R/O.NO.40, AMRUTHA P & T COLONY
HASSAN
14. G H BIDARI
S/O.HANUMANTH BIDARI
AGED ABOUT 51 YEARS
WORKING AS BRC RAYABAGH,
TALUK & DISTRICT BELGAUM
R/O.VIDYANAGAR, RAYABAGH
BELGAUM DISTRICT ... PETITIONERS
(BY SRI. M V HIREMATH - ADV.)
AND:
1. THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABIYANA (SSA)
NEW PUBLIC HOUSE, K R CIRCLE
BANGALORE 560 001
2 THE DEPUTY DIRECTOR OF PUBLIC
166
INSTRUCTIONS (SSA)
HASSAN DISTRICT
HASSAN 573201
3. THE BLOCK EDUCATION OFFICER
ARASIKERE TALUK, ARASIKERE
HASSAN DISTRICT
4. THE BLOCK EDUCATION OFFICER
HASSAN TALUK
HASSAN DISTRICT
5. THE BLOCK EDUCATION OFFICER
ALUR TALUK ALUR
HASSAN DISTRICT
6. THE BLOCK EDUCATION OFFICER
SAKALESHPURA TALUK, SAKALESHPURA
HASSAN DISTRICT
7. THE BLOCK EDUCATION OFFICER
CHANNARAYPATNA TALUK
CHANNARAYPATNA
HASSAN DISTRICT
8. THE BLOCK EDUCATION OFFICER
BELUR TALUK
BELUR,
HASSAN DISTRICT
9. STATE OF KARNATAKA
REP. BY THE SECRETARY TO GOVERNMENT
EDUCATION DEPARTMENT
M S BUILDING
BANGALORE 560 001
10. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES
NRUPATHUNGA ROAD
BANGALORE 560001
11. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABIYANA (SSA)
NEW PUBLIC HOUSE, K R CIRCLE
BANGALORE 560 001
167
12. THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS
CHIKKODI - 591 201
BELGAUM DISTRICT
13. THE BLOCK EDUCATION OFFICER,
RAYABAGH,
BELGAUM DIST : 591 317 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR R1 - R3)
SRI.P.S.DINESH KUMAR - ADV. FOR R-3,
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT 16.11.11
PASSED BY THE KARNATAKA ADMINISTRATIVE TRIBUNAL,
BANGALORE IN APPLICATION NOS.1722, 23, 24,
30,31,32,33,36,40,41, 42 & 43/11 AND 1522/11 & 2678/11
VIDE ANNX-J AND ALLOW THE SAID APPLICATIONS FILED
BY THE PETITIONER AS PRAYED FOR BY THEM.
IN WRIT PETITION NOs.3202-3203/2012 (S-KAT)
BETWEEN:
1. DINAKAR SHETTY S/O A SHIVARAM SHETTY
AGED ABOUT 43 YEARS,
WORKING AS BLOCK RESOURCE OFFICER
BLOCK RESOURCE CETNRE
KUNDAPURA R/AT MUTHU MAHAL
POST AMPAR, KUNDAPURA TALUK,
UDUPI DISTRICT.
2. SMT PRAFULLAH BAI W/O KUSHAL SHETTY
AGED ABOUT 58 YEARS,
WORKING AS CLUSTERS RESOURCE PERSON
AT VADERAHOBLI
KUNDAPURA RANGE,
UDPUI DISTRICT, R/AT KUNDAPURA
UDUPI DISTRICT. ... PETITIONERS
(BY SRI. K N MAHABALESHWARA RAO - ADV.)
AND:
1. THE STATE OF KARNATAKA
168
BY ITS COMMISSIONER
FOR PUBLIC INSTRUCTIONS
KARNATAKA STATE,
NRUPATHUNGA RAOD,
NEW PUBLIC OFFICE BANGALORE 1
2. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATIVE) UDUPI ZILLA
PANCHAYATH UDUPI,
3. STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF PUBLIC INSTRUCTIONS
NRUPATHUNGA ROAD,
NEW PUBLIC OFFICE
BANGALORE 1
4. BLOCK EDUCATION OFFICER
OFFICE OF THE BLOCK EDUCATION OFFICER
BAINDOOR
KUNDAPURA TALUK,
UDUPI DISTRICT
5. BLOCK EDUCATION OFFICER
OFFICE OF THE BLOCK EDUCATION OFFICER
KUNDAPURA TALUK,
UDUPI DISTRICT. ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR R-1 TO 5,
SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16/11/11 VIDE ANNX-A PASSED BY THE KARNATAKA
ADMINISTRATIVE TRIBUNAL BANGALORE IN APPLICATION
NOS.2514 AND 2517/11.
IN WRIT PETITION NOs.4347-4350/2012 (S-KAT)
BETWEEN:
1. SRI VALIYAD BAHADDUR KAJI
S/O QUAZA MOHD. KAJI
AGED ABOUT 50 YEARS
OCC: CLUSTER RESOURCE PERSON
169
CLUSTER RESOURCE CENTRE, ARALAGUNDAJI
JEVARGI TALUK
GULBARGA DISTRICT
2. SRI SHIVASHARANAPPA
S/O SHANKARAGOUDA MALI BIRADARA
AGED ABOUT 55 YEARS
OCC: BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE,
JEVARGI, JEVARGI TALUK
GULBARGA DISTRICT
3. CHINTANAGOWDA PATILA
S/O GURANNAGOUDA
AGED ABOUT 43 YEARS
OCC: CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE,
BILAVARA JEVARGI TALUK
GULBARGA DISTRICT
4. SRI SURYAKANTH
S/O BASAVANTHRAYA DYAMAGONDA
AGED ABOUT 46 YEARS
OCC: BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE,
JEVARGI, JEVARGI TALUK
GULBARGA DISTRICT ... PETITIONERS
(BY SRI. V N M REDDY & H H SHETTY -ADVS.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION (PRIMARY
AND SECONDARY),
REP. BY ITS SECRETARY
M S BUILDING, BANGALORE 560 001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K R CIRCLE, NRUPATHUNGA ROAD,
BANGALORE 560 001
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF PUBLIC
170
INSTRUCTIONS, NRUPATHUNGA ROAD,
BANGALORE 560 001
4. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
GULBARGA,
GULBARGA DISTRICT ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE-HCGP FOR R1 - R4,
SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT.16.11.11
PASSED BY THE HON'BLE KARNATAKA ADMINISTRATIVE
TRIBUNAL, BANGALORE IN APPLICATION NOS.2284/11,
2286/11 2287/11, 2290/11 & ALLOW THE APPLICATIONS
FILED BY THE PETITIONERS AS PRAYED FOR.
IN WRIT PETITION NOs.9296-9301/2012 (S-KAT)
BETWEEN:
1. SRI M CHANNABASAPPA
S/O M FAKEERAPPA
AGED ABOUT 46 YEARS
BLOCK RESOURCE CO-ORDINATOR
HOSPET, BELLARY,
R/A NO. 358, GANESH GAS GODOWN ROAD,
AMARAVATHI , HOSPET,
BELLARY- 583201
2. SRI RAJEEV G E
S/O SRI ESWARAPPA G
AGED ABOUT 47 YEARS
WORKING AS BLOCK RESOURCE CO-ORDINATOR,
BHADRAVATHI, SHIMOGA DIST- 577 201
R/A M.I.G 12, KHB COLONY,
1ST STAGE, VINOBANAGAR,
SHIMOGA - 577 204
3. NINGAPPA K T
S/O SRI TIPPANNA K
AGED ABOUT 42 YEARS
WORKING AS BLOCK RESOURCE CO-ORDINATOR,
(BRC), BLOCK RESOURCE CENTRE,
CHANNAGIRI,
171
DAVANGERE DIST- 577 218
4. SRI S R HUGAR
S/O RACHAPPA
AGED ABOUT 49 YEARS
BLOCK RESOURCE CO-ORDINATOR, SSA
GADAG RURAL - 582 101
R/A "BHAGYODAYA", RAJEEV GANDHI NAGAR
( POLICE STATION ROAD) GADAG- 521 101
5. M HANUMANTHAPPA
S/O MUDDAPPA
AGED ABOUT 41 YEARS
WORKING AS BLOCK RESOURCE CO-ORDINATOR,
BLOCK RESOURCE CENTRE, DAVANAGERE
NORTH RANGE, DAVANAGERE- 577 001,
R/A 1762/28, MATHRUSHRI NILAYA,
NEAR DABA STOP
SARASWATHINAGAR,
DAVANAGERE - 577 002
6. SHIVAGONDA ARJUN KALAPPA
S/O SRI SHIVAGONDA KALAPPA
AGED ABOUT 51 YEARS
BLOCK RESOURCE CO-ORDINATOR,
SSA, SIRAGUPPA TALUK, BELLARY DIST
R/A GAZIPUR, NEAR GAZIPUR, NEAR
DR PATANGE HOSPITAL,
GULBARGA- 585103 ... PETITIONERS
(BY SRI.M.V.RAMESH JOIS - ADV. FOR
SRI.B R RAMESH - ADV. FOR PETITIONERS
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION ( PRIMARY &
SECONDARY) REPRESENTED BY ITS
SECRETARY, M S BUILDING
BANGALORE- 01
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K R CIRCLE, NRUPATHUNGA ROAD,
BANGALORE- 01
172
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA,
OFFICE OF THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NRUPATHUNGA ROAD,
BANGALORE- 01
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
-CUM-DISTRICT PROJECT CO-ORDINATOR
BELLARY DISTRICT- 583201
5. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
-CUM-EX-OFFICIO DISTRICT PROJECT
CO-ORDINATOR, SHIMOGA DIST.
6. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
-CUM-EX-OFFICIO DISTRICT PROJECT
CO-ORDINATOR,
DAVANAGERE DIST:577 218
7. THE ADDITIONAL COMMISSIONER
DEPARTMENT OF PUBLIC INSTRUCTIONS
DHARWAD DIVISION
DHARWAD- 580 114
8. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
-CUM-DISTRICT PROJECT CO-ORDINATOR,
GADAG - 582101 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT.30.1.12,
VIDE ANN-A, PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN
APPLICATION NOS.3194/11, 3198/11, 3193/11 3461/11.
3267/11 & 3196/11 & ALLOW THE SAID APPLICATIONS IN
SO FAR AS THE PETITIONERS ARE CONCERNED IN THIS
PETITION.
IN WRIT PETITION NO.3110/2012 (S-KAT)
BETWEEN:
SRI ANIL KUMAR S/O SUNDAMRAO SHASTRI
173
AGED ABOUT 40 YEARS
WORKING AS CLUSTER RESOURCE PERSON
AT CLUSTER RESOURCE CENTER, CHANDIKAPUR
BASAVAKALYANA TALUK, BIDAR DISTRICT
R/O 'SONU NIVAS' TEACHER COLONY
SHIVPURA ROAD, TRIPURANTH
BASAVAKALYAN TALUK BIDAR DISTRICT.
... PETITIONER
(BY SRI.M SRINIVAS KUMAR - ADV.)
AND:
1. THE STATE OF KARNATAKA
BY ITS SECRETARY TO THE GOVERNMENT
EDUCATION DEPARTMENT
M S BUILDING, BANGALORE -01
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES, NRUPATHUNGA RAOD,
BANGALORE -01
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
NRUPATHUNGA RAOD, BANGALORE 01
4. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION) BIDAR.
5. THE BLOCK EDUCATION OFFICER
BASVAKALYANA TALUK,
BIDAR DISTRICT. ... RESPONDENTS
(BY SMT. REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI. P S DINESH KUMAR- ADV. FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED ORDER DATED 23.11.2011 PASSED BY
THE KARNATAKA ADMINISTRATIVE TRIBUNAL IN
APPLICATION NO.7476/2011 VIDE ANNEXURE-A,
FOLLOWING THE ORDER DATED 16.11.2011 IN
APPLICATION NOS.1191-1345/2011 AND ALLOW THE
APPLICATION FILED BY THE PETITIONER AS PRAYED FOR
BY THEM.
174
IN WRIT PETITION NOs.15577-15578/2012 (S-KAT)
BETWEEN:
1. SRI R VENKATESHA
S/O RANGASWAMAIAH
AGED ABOUT 40 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE,
M.H. PATNA, GUBBI TALUK
TUMKUR DIST.
2. SRI B. DEVENDRAGOUDA
S/O B. BASAVANAGOUDA
AGED ABOUT 41 YEARS
WORKING AS CRP AT SHIDIGINAMOL CLUSTER
HULAGERI BELLARY EAST
DIST: BELLARY ... PETITIONERS
(BY SRI.M.S.BHAGWAT - SR. COUNSEL A/W
SRI.D.PAVANESH, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION (PRIMARY AND
SECONDARY), REPRESENTED BY ITS SECRETARY
M S BUILDING,
BANGALORE - 560 001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K R CIRCLE, NRUPATHUNGA ROAD
BANGALORE - 560 001
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF PUBLIC
INSTRUCTIONS
NRUPATHUNGA ROAD
BANGALORE - 560 001
4. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELLARY DIST., BELLARY - 583 101
175
5. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIDAR DIST., BIDAR - 585 401
6. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIJAPUR DIST., BIJAPUR - 586 101
7. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
HAVERI DIST., HAVERI -581 110
8. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
KOPPAL DISTRICT, KOPPAL-583 231
9. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MANDYA DISTRICT, MANDYA-571 416
10. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BAGALKOT DISTRICT, BAGALKOT-587301
11. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BANGALORE SOUTH,
KALASIPALYA, BANGALORE - 560 002
12. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
DHARWAD DIST., DHARWAD - 580 001
13. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELGAUM DIST., BELGAUM-591 002
14. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
TUMKUR DIST., TUMKUR-572 007
15. BLOCK EDUCATION OFFICER
KUDLAGI TALUK
KUDLAGI,
BELLARY DISTRICT-583 135
16. BLOCK EDUCATION OFFICER
HAGARIBOMMANAHALLI TALUK
HAGARIBOMMANAHALLI
BELLARY DISTRICT - 583 212
17. BLOCK EDUCATION OFFICER
SANDOOR TALUK
SANDOOR
BELLARY DISTRICT-583119
176
18. BLOCK EDUCATION OFFICER
HOSPET TALUK
HOSPET
BELLARY DISTRICT-583 201
19. BLOCK EDUCATION OFFICER
BASAVAKALYANA TALUK
BASAVAKALYAN
BIDAR-585 327
20. BLOCK EDUCATION OFFICER
BHALKI TALUK
BHALKI, BIDAR-585 328
21. BLOCK EDUCATION OFFICER
BASAVANABAGEWADI TALUK
BASAVANABAGEWADI,
BIJAPUR DISTRICT-586201
22. BLOCK EDUCATION OFFICER
SINDAGI TALUK
SINDAGI
BIJAPUR DISTRICT-586128
23. BLOCK EDUCATION OFFICER
BYADAGI TALUK
BYADAGI
HAVERI DIST.-581 106
24. BLOCK EDUCATION OFFICER
RANEBENNUR TALUK,
RANEBENNUR
HAVERI DIST-581 115
25. BLOCK EDUCATION OFFICER
YELABURGA TALUK
YELABURGA
KOPPAL DIST-583 236
26. BLOCK EDUCATION OFFICER
KUSHTAGI TALUK
KUSHTAGI
KOPPAL DIST-584 121
27. BLOCK EDUCATION OFFICER
GANGAVATHI TALUK
177
GANGAVATHI
KOPPAL DIST-583 227
28. BLOCK EDUCATION OFFICER
MALAVALLI TALUK,
MALAVALLI
MANDYA DISTRICT-571 430
29. BLOCK EDUCATION OFFICER
BADAMI TALUK
BADAMI
BAGALKOT DIST-587 201
30. BLOCK EDUCATION OFFICER
BILAGI TALUK, BILAGI
BAGALKOT DISTRICT-587 116
31. BLOCK EDUCATION OFFICER
BANGALORE SOUTH, RANGE-2,
TULASITOTA
BANGALORE - 560 053
32. BLOCK EDUCATION OFFICER
HUBLI TALUK, HUBLI
DHARWAD DIST-580 025
33. BLOCK EDUCATION OFFICER
NAVALGUND TALUK
NAVALGUND,
DHARWAD DIST-580 112
34. BLOCK EDUCATION OFFICER
BAILAHONGALA TALUK
BAILAHONGALA
BELGAUM DIST-591 102
35. BLOCK EDUCATION OFFICER
SAVADATTI TALUK
SAVADATTI
BELGAUM DIST-591 802
36. BLOCK EDUCATION OFFICER
GUBBI TALUK
GUBBI
TUMKUR DISTRICT-572 216
178
37. THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABHIYANA (SSA)
NEW PUBLIC HOUSE,
K R CIRCLE
BANGALORE - 560 001
38. BLOCK EDUCATION OFFICER
KUNIGAL TALUK
TUMKUR DISTRICT - 572 130
39. BLOCK EDUCATION OFFICER
TUMKUR TALUK
TUMKUR DISTRICT - 571 101
40. BLOCK EDUCATION OFFICER
SAVANUR TALUK
HAVERI DIST - 581 115
41. BLOCK EDUCATION OFFICER
HUVINAHADAGALLI TALUK
BELLARY DIST - 582 212 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16.11.2011 PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE, IN
APPLICATION NO.3739/2011 AND APPLICATION
NO.2295/2011 (ANNEXURE A TO THE WRIT PETITION) AND
ALLOW THE SAID APPLICATIONS FILED BY THE
PETITIONERS AS PRAYED FOR BY THEM.
W.P. NOS.15368-370 & 15373-375 & 15378-390/2012
BETWEEN:
1. SRI CHIDANANDAMURTHY G V
S/O VENKAT SHETTY
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
KADUKOTHANAHALLI CLUSTER
MADDUR TALUK, MANDYA DISTRICT
179
2. SRI. SHIVLINGU
S/O CHIKKAMADASETTY
AGED ABOUT 44 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
K. HONNALAGERE, MADDUR TALUK,
MANDYA DISTRICT
3. SRI. VEERAPPA S/O NINGAIAH,
AGED ABOUT 51 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
MADDUR, MADDUR TALUK, PETITIONERS IN W.P.
NOS:15368-370/2012
4. SRI. M. RAMESHAPPA
S/O MALLESHAPPA
AGED ABOUT 46 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
HOSADURGA,
CHITRADURGA DISTRICT
5. SRI. ANJANAPPA M.R.
S/O RAMANNA M.R.
AGED ABOUT 52 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE, HOSADURGA,
CHITRADURGA DISTRICT
6. SRI. B. THIPPESH
S/O BELLAPPA
AGED ABOUT 43 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE, HOSADURGA
CHITRADURGA DISTRICT PETITIONERS IN W.P.
NOS:15373-375/2012
7. SRI. BIBI KHAIRUNNISA
W/O NOORULLA SHARIF
AGED ABOUT 54 YEARS
CLUSTER RESOURCE PERSON, URDU
CLUSTER RESOURCE CENTRE,
HOSADURGA,
CHITRADURGA DISTRICT
180
8. SRI. NAGARAJU D.R.
S/O RAMANNA
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCES CENTRE, TAVAREKERE,
SIRA TALUK, TUMKUR DISTRICT
9. SRI. J.K. VENKATASWAMY
S/O LINGAPPA
AGED ABOUT 45 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCES CENTRE, KURUGOD
BELLARY DISTRICT
10. SRI. S. SANGAPPA
S/O KEERTHAPPA
AGED ABOUT 46 YEARS
WORKING AS CLUSTER RESOURCES PERSON
CLUSTER RESOURCE CENTRE, DAROORU
SIRUGUPPA, BELLARY DISTRICT
11. SRI. S. CHENNAPPA
S/O SIDDALINGAPPA
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCES CENTRE,
HOSAPETE, BELLARY DISTRICT
12. SRI. SANJEEVAPPA
S/O D. NAGAPPA
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCES PERSON
CLUSTER RESOURCE CENTRE,
MALADANAGUDI,
HOSAPETE, BELLARY DISTRICT
13. SRI. ABDUL LIYAKATH ALI
S/O ROUF SAHEB
AGED ABOUT 42 YEARS
WORKING AS CLUSTER RESOURCES PERSON
CLUSTER RESOURCE CENTRE,
HAGARIBOMMANAHALLI TALUK,
BELLARY DISTRICT
14. SRI. MALLIKARJUNA S.S.
S/O SHIVANNA
181
AGED ABOUT 45 YEARS
WORKING AS BLOCK RESOURCES PERSON
BLOCK RESOURCE CENTRE,
H.B. HALLI,
BELLARY DISTRICT
15. SRI. SHIVANANDA MALLAPPA BENCHIKERI
AGED ABOUT 43 YEARS
WORKING AS CLUSTER RESOURCES PERSON
CLUSTER RESOURCES CENTRE, CHAVOOR,
NAVALGUND TALUK, DHARWAD DISTRICT
16. SRI. NINGAPPA HANAMAPPA DESAI
AGED ABOUT 44 YEARS
WORKING AS CLUSTER RESOURCES PERSON
CLUSTER RESOURCES CENTRE,
ANNIGERI -2, NAVALAGUND TALUK,
DHARWAD DISTRICT
17. SRI. H. DURGAPPA
S/O H. BASAPPA
AGED ABOUT 56 YEARS
WORKING AS BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE, HOSAPETE,
BELLARY DISTRICT
18. SMT. JEEVANA JYOTHI
W/O G.R. MATHAYI
AGED ABOUT 53 YEARS
WORKING AS CLUSTER RESOURCE PERSON
CLUSTER RESOURCES CENTRE
HOSPETE TALUK,
BELLARY DISTRICT
19. SRI. K.B. JAYASHEELANA GOWDA
S/O KOTRABASAVANAGOWDA
AGED ABOUT 56 YEARS
BLOCK RESOURCE PERSON
BLOCK RESOURCE CENTRE,
HAGARIBOMMANAHALLI TALUK,
BELLARY DISTRICT ... PETITIONERS IN W.P.
NOS:15378-390/2012
(BY SRI.M.S.BHAGWAT - SR. COUNSEL A/W
SRI.D.PAVANESH, ADV.)
182
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION (PRIMARY AND
SECONDARY)REP. BY ITS SECRETARY
M.S. BUILDING, BANGALORE -560001
2. THE COMMISSIONER OF PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE
K.R. CIRCLE, NURPATHUNGA ROAD,
BANGALORE -560001
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NRUPATHUNGA ROAD,
BANGALORE-560001
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MANDYA DISTRICT, MANDYA - 571 416
5. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MYSORE DISTRICT, MYSORE - 570001
6. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
HASSAN DISTRICT
HASSAN - 573201
7. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIDAR DISTRICT, BIDAR -585401
8. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
CHITRADURGA DISTRICT
CHITRADURGA -577539
9. BLOCK EDUCATION OFFICER
MALAVALLI TALUK
MALAVALLI -571430
10. BLOCK EDUCATION OFFICER
MANDYA NORTH
MANDYA -571416
11. BLOCK EDUCATION OFFICER
MANDYA SOUTH
MANDYA -571416
183
12. BLOCK EDUCATION OFFICER
MANDYA TALUK
MANDYA -571416
13. BLOCK EDUCATION OFFICER
NAGAMANGALA TALUK
NAGAMANGALA -571432
14. BLOCK EDUCATION OFFICER
SRIRANGAPATNA TALUK
SRIRANGAPATNA -571438
15. BLOCK EDUCATION OFFICER
MADDUR TALUK
MADDUR - 571 111
16. BLOCK EDUCATION OFFICER
PERIYAPATNA TALUK
PERIYAPATNA 571102
17. BLOCK EDUCATION OFFICER
KRISHNARAJ PET TALUK
KRISHNARAJ PET - 571 426
18. BLOCK EDUCATION OFFICER
PANDAVAPURA TALUK
PANDAVAPUR - 571435
19. BLOCK EDUCATION OFFICER
HOSADURGA TALUK
HOSADURGA - 577527
20. BLOCK EDUCATION OFFICER
HOLALKERE TALUK
HOLALKERE - 577526
21. BLOCK EDUCATION OFFICER
CHITRADURGA TALUK
CHITRADURGA - 577539
22. BLOCK EDUCATION OFFICER
HASSAN TALUK
HASSAN -572201
23. BLOCK EDUCATION OFFICER
184
CHANNARAYAPATNA TALUK
CHANNARAYAPATNA - 573116
24. BLOCK EDUCATION OFFICER
HIRIYUR TALUK
HIRIYUR - 577541
25. BLOCK EDUCATION OFFICER
CHALLAKERE TALUK
CHALLAKERE - 577522
26. BLOCK EDUCATION OFFICER
BIDAR TALUK
BIDAR -585401
27. BLOCK EDUCATION OFFICER
HUMNABAD TALUK
HUMNABAD - 585330
28. BLOCK EDUCATION OFFICER
BHALKI TALUK
BHALKI - 585328
29. BLOCK EDUCATION OFFICER
AURAD TALUK
AURAD - 585326
30. THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABHIYANA (SSA)
NEW PUBLIC HOUSE, K R CIRCLE,
BANGALORE-560001
31. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS
RAMANAGARA DISTRICT, RAMANAGARA
32. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS, BELLARY DISTRICT,
BELLARY
33. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
TUMKUR DISTRICT
TUMKUR
34. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
MADHUGIRI EDUCATION DISTRICT
185
MADHUGIRI
35. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
KOPPAL DISTRICT
KOPPAL
36. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
KANAKAPURA, RAMANAGAR DISTRICT
37. BLOCK EDUCATION OFFICER
SANDUR TALUK, SANDUR
BELLARY DISTRICT
38. BLOCK EDUCATION OFFICER
SIRA TALUK, TUMKUR DISTRICT
39. BLOCK EDUCATION OFFICER
BELLARY TALUK & DISTRICT
40. BLOCK EDUCATION OFFICER
TUMKUR TALUK & DISTRICT
41. BLOCK EDUCATION OFFICER
GUBBI TALUK
TUMKUR DISTRICT
42. BLOCK EDUCATION OFFICER
TURUVEKERE TALUK
TUMKUR DISTRICT
43. BLOCK EDUCATION OFFICER
HOSAPETE TALUK
BELLARY DISTRICT
44. BLOCK EDUCATION OFFICER
HUVINAHADAGALI TALUK
BELLARY DISTRICT
45. BLOCK EDUCATION OFFICER
HAGARIBOMMANAHALLI TALUK,
BELLARY DISTRICT
46. BLOCK EDUCATION OFFICER
YELBURGA TALUK, KOPPAL DISTRICT.
186
47. BLOCK EDUCATION OFFICER
KUSHTAGI TALUK,
KOPPAL DISTRICT
48. BLOCK EDUCATION OFFICER
GANGAVATHI TALUK, KOPPAL DISTRICT
49. BLOCK EDUCATION OFFICER
SIRUGUPPA TALUK
BELLARY DISTRICT
50. BLOCK EDUCATION OFFICER
MADHUGIRI EDUCATION DISTRICT,
TUMKUR DISTRICT
51. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
DHARWAD DISTRICT
DHARWAD
52. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
HAVERI DISTRICT
HAVERI
53. BLOCK EDUCATION OFFICER
KUNIGAL TALUK, TUMKUR DISTRICT
54. BLOCK EDUCATION OFFICER
HUBLI TALUK, DHARWAD DISTRICT
55. BLOCK EDUCATION OFFICER
KHALAGHATAGI TALUK,
DHARWAD DISTRICT
56. BLOCK EDUCATION OFFICER
NAVALGUNDA TALUK
DHARWAD DISTRICT
57. BLOCK EDUCATION OFFICER
KUNDGOL TALUK
DHARWAD DISTRICT
58. BLOCK EDUCATION OFFICER
RANEBENNUR TALUK, HAVERI DISTRICT
59. BLOCK EDUCATION OFFICER
HANAGAL TALUK, HAVERI DISTRICT
187
60. BLOCK EDUCATION OFFICER
HIREKERUR TALUK, HAVERI DISTRICT
61. BLOCK EDUCATION OFFICER
BYADAGI TALUK,
HAVERI DISTRICT.
62 BLOCK EDUCATION OFFICER
SAVANUR TALUK,
HAVERI DISTRICT
63. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BIJAPUR DISTRICT, BIJAPUR -586 101
64 THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BAGALKOT DISTRICT, BAGALKOT-587301
65. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BANGALORE SOUTH,
KALASIPALYA, BANGALORE - 560 002
66. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
DHARWAD DIST., DHARWAD - 580 001
67. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
BELGAUM DIST., BELGAUM-591 002
68. BLOCK EDUCATION OFFICER
KUDLAGI TALUK
KUDLAGI,
BELLARY DISTRICT-583 135
69. BLOCK EDUCATION OFFICER
BASAVAKALYANA TALUK
BASAVAKALYAN
BIDAR-585 327
70. BLOCK EDUCATION OFFICER
BASAVANABAGEWADI TALUK
BASAVANABAGEWADI,
BIJAPUR DISTRICT-586201
71. BLOCK EDUCATION OFFICER
SINDAGI TALUK
SINDAGI
BIJAPUR DISTRICT-586128
188
72. BLOCK EDUCATION OFFICER
BADAMI TALUK
BADAMI
BAGALKOT DIST-587 201
73. BLOCK EDUCATION OFFICER
BILAGI TALUK, BILAGI
BAGALKOT DISTRICT-587 116
74. BLOCK EDUCATION OFFICER
BANGALORE SOUTH, RANGE-2,
TULASITOTA
BANGALORE - 560 053
75. BLOCK EDUCATION OFFICER
BAILAHONGALA TALUK
BAILAHONGALA
BELGAUM DIST-591 102
76. BLOCK EDUCATION OFFICER
SAVADATTI TALUK
SAVADATTI
BELGAUM DIST-591 802
... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR R1 TO
R29, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT.16.11.11
PASSED BY THE HON'BLE KARNATAKA ADMINISTRATIVE
TRIBUNAL, BANGALORE IN APPLICATION NOS.1241,
1244,1249,1281,1282, 1283, 1290, 1812, 1820, 1834, 1851,
1852, 1854, 1856, 2152, 2153, 2853, 2857 & 3696/2011 &
ALLOW THE SAID APPLICATIONS FILED BY THE
PETITIONERS AS PRAYED FOR BY THEM.
IN WRIT PETITION NOS.15188-15196 & 15198/2012
BETWEEN:
1. K L MAHESHAPPA
S/O LINGEGOWDA
AGED ABOUT 44 YEARS
189
WORKING AT CRP AT CRC CENTER,
BELAGUMBA ARASIKERE TALUK,
HASSAN DISTRICT, R/O RATHANAMMA
BUILDING, GARADANAGIRI
ROAD, ARASIKERE, HASSAN DISTRICT
2. S VISWAGNACHAR
S/O SREE RAMACHAR
AGED ABOUT 57 YEARS
WORKING AT CRP AT CRC CENTRE, J C PURA
ARASIKERE TALUK, HASSAN DISTRICT
R/O MADALU-573 117
ARASIKERE TALUK,
HASSAN DISTRICT
3. SMT. LAKSHMIDEVAMMA G T
W/O VENKANAGOUDA
AGED 41 YEARS
WORKING AS BRP, BRC ARASIKERE
HASSAN DISTRICT
R/O BANDIHALLI THOTADA MANE
SULEKERE POST, ARASIKERE TALUK,
HASSAN DISTRICT
4. H JAYANNA
S/O HANUMANTHAPPA
AGED 53 YEARS
WORKING AS CRP AT CRC CENTRE
SOUTH CLUSTER
CHITRADURGA
5. A K PARASHURAMAPPA
S/O HANUMANTHAPPA
AGED ABOUT 29 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
JANUKONDA, CHITRADURGA
TALUK & DISTRICT
6. SHIVAMURTHY S
S/O SIDDAPPA
AGED ABOUT 46 YEARS
WORKING AS CRP, CRC CENTRE SIRIGERE
CHITRADURGA TALUK
CHITRADURGA DISTRICT-577519
190
7. B S VEERANNA
S/O SONNERAPPA
AGED ABOUT 47 YEARS
WORKING AS CRP, CRC TALUK
CHITRADURGA TALUK
AND DISTRICT
8. H HANUMANTHA REDDY
S/O HANUMAPPA
AGED ABOUT 47 YEARS
WORKING AS CRP AT CRC CENTRE
VIJAPURA
CHITRADURGA TALUK AND DISTRICT
9. SMT. FIRDOSE ZARINA
D/O S M ALI ASHIMI
AGED ABOUT 50 YEARS
CLUSTER RESOURCE PERSON
CLUSTER RESOURCE CENTRE
(URDU CLUSTER), CHITRADURGA. PETITIONERS
IN W.P.NOS:15188-196/2012
10. NAGARAJA C M
S/O MANJAPPA B
AGED ABOUT 36 YEARS
WORKING AS BRP, BRC-CHANNARAYAPATNA
HASSAN DISTRICT
R/A CHALYA, SRAVANABELAGOLA POST
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT. ...PETITIONER IN
W.P.NO:15198/2012
(BY SRI.M.V.HIREMATH - ADV.)
AND:
1. THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABIYANA (SSA)
NEW PUBLIC HOUSE
K R CIRCLE
BANGALORE-560001
2. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS (SSA)
HASSAN DISTRICT
HASSAN-573 201
191
3. THE BLOCK EDUCATION OFFICER
ARASIKERE TALUK, ARASIKERE
HASSAN DISTRICT
4. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABIYANA (SSA)
NEW PUBLIC HOUSE
K R CIRCLE
BANGALORE-560001
5. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION
(PRIMARY & SECONDARY)
REP BY ITS SECRETARY
M S BUILDING
BANGALORE-560001
6. THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NEW PUBLIC OFFICE
K R CIRCLE
NRUPATHUNGA ROAD
BANGALORE-560001
7. THE DEPUTY DIRECTOR
OF PUBLIC INSTRUCTIONS
CHITRADURGA DISTRICT
CHITRADURGA -577539
8. THE BLOCK EDUCATION OFFICER
CHITRADURGA TALUK
CHITRADURGA -577539
9. THE BLOCK EDUCATION OFFICER
CHANNARAYAPATNA TALUK
HASSAN DISTRICT-573 116
... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. R.3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DATED
16.11.2011 PASSED BY THE KARNATAKA ADMINISTRATIVE
TRIBUNAL, BANGALORE IN APPLICATION NOS. 2580, 2582,
1292, 1293, 1306, 1314, 2191, 2192, 2009/2011 VIDE
192
ANNEXURE E AND ALLOW THE SAID APPLICATIONS FILED
BY THE PETITIONERS AS PRAYED FOR BY THEM.
IN WRIT PETITION NOS. 11780-783/2012 (S-KAT)
BETWEEN:
1. SRI SADEPP GANGAPPA HAKKALADAVAR
S/O GANGAPPA HAKKALADAVAR
AGED ABOUT 53 YEARS
WORKING AS CLUSTER RESOURCES
PERSON, CLUSTER RESOURCES CENTRE
MUTHAGA, BELGAUM TALUK
BELGAUM DISTRICT.
2. SRI SHANTHARMA GANGAPPA BAJENTRI
S/O GANGAPPA BAJENTRI
AGED ABOUT 49 YEARS
WORKING AS CLUSTER RESOURCES
PERSON, CLUSTER RESOURCES
CENTRE, MACHCHE, BELGAUM TALUK,
BELGAUM DISTRICT.
3. SRI DUNADAIAH VERAIAH CHIKKAMATH
S/O VEERAIAH CHIKKAMATH
AGED ABOUT 45 YEARS
WORKING AS BLOCK RESOURCES PERSON
BELGAUM RURAL BELGAUM
TALUK, BELGAUM DISTRICT.
4. SMT RAJASHRI RAMAHCHANDRA KULKARNI
D/O RAMACHANDRA KULKARNI
AGED ABOUT 49 YEARS
WORKING AS BLOCK RESOURCES PERSON
BELGAUM RURAL, BELGAUM
TALUK, BELGAUM DISTRICT. ... PETITIONERS
(BY SRI.M S BHAGWAT -SR. COUNSEL A/W
& SRI.D PAVANESH - ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION
(PRIMARY AND SECONDARY)
REP. BY ITS SECRETARY
193
M S BUILDING, BANGALORE - 560 001
2. THE COMMISSIONER OF
PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES
K R CIRCLE NRUPATHUNGA ROAD,
BANGALORE - 560 002
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF
PUBLIC INSTRUCTIONS
NRUPATHUNGA ROAD, BANGALORE 560 002
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
BELGAUM SOUTH BELGAUM 590 002
5. BLOCK EDUCATION OFFICER
BELGAUM RURAL TALUK,
BELGAUM 590 002 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DTD.1.2.12
VIDE ANNEX-A PASSED BY THE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN
APPLICATION NOS.909-912/12 AND ALLOW THE SAID
APPLICATIONS FILED BY THE PETITIONERS AS PRAYED
FOR BY THEM.
IN WRIT PETITION NO. 11779/2012 (S-KAT)
BETWEEN:
SRI.NAGARAJ RAO J
S/O LATE JANARADHANA RAO J R
AGED ABOUT 41 YEARS,
WORKING AS CLUSTER
RESOURCE PERSON
AGGUNDA CLUSTER,
ARASIKERE TALUK,
HASSAN DISTRICT ... PETITIONER
194
(BY SRI.M S BHAGWAT -SR. COUNSEL A/W
& SRI.D PAVANESH - ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EDUCATION (PRIMARY AND
SECONDARY), R/BY ITS PRINCIPAL SECRETARY
M.S. BUILDING, BANGALORE-560001
2. THE COMMISSIONER OF
PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICE,
K.R.CIRCLE, NRUPATHUNGA ROAD,
BANGALORE - 560 002
3. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
OFFICE OF THE COMMISSIONER OF
PUBLIC INSTRUCTIONS, NRUPATHUNGA ROAD,
BANGALORE-560002
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
HASSAN DISTRICT,
HASSAN-573 201
5. BLOCK EDUCATION OFFICER
ARASIKERE TALUK,
HASSAN DISTRICT
HASSAN-573 103 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED ORDER DT 13.3.12 VIDE ANNX-A PASSED
BY KAT BANGALORE IN APPLICATION NO.1575/12 AND
ALLOW THE SAID APPLICATION FILED BY THE
PETITIONER AS PRAYED FOR BY THEM.
IN WRIT PETITION NOS. 21111-21116/2012 (S-KAT)
BETWEEN :
1. SRI T N HULIKUNTAPPA
195
S/O K NINGAPPA,
AGED ABOUT 44 YEARS
WORKING AS CLUSTER
RESOURCES PERSON,
CLUSTER RESOURCES
CENTRE, SANDURU TALUK,
BELLARY DSITRICT.
2. SRI.C GOVINDARAJULU
S/ C RANGASWAMY
AGED ABOUT 49 YEARS
WORKING AS CLUSTER
RESOURCES PERSON,
CLUSTER RESOURCES CENTRE,
KURUGODU, BELLARY DSITRICT.
3. SMT. H M PUSHPALATHA
W/O MALLIKARJUNAIAH
AGED ABOUT 53 YEARS
WORKING AS CLUSTER
RESOURCES PERSON,
BLOCK RESOURCES CENTRE,
KURGODU, BELLARY DSITRICT.
4. SRI. L VENKATESHA
S/O LALSINGH NAYAK
AGED ABOUT 45 YEARS
WORKING AS CLUSTER
RESOURCES PERSON,
CLUSTER RESOURCES CENTRE,
KURGODU,
BELLARY DSITRICT.
5. SRI. A K CHANDRAPPA S/O YERRAPPA
AGED ABOUT 50 YEARS
WORKING AS BLOCK RESOURCES PERSON,
BLOCK RESOURCES CENTRE,
KURUGODU,
BELLARY DSITRICT.
6. SRI. V S MENASINAKAI
S/O SIDDALINGAPPA
AGED ABOUT 48 YEARS,
WORKING AS BLOCK
RESOURCE PERSON,
BLOCK RESOURCE CENTRE,
196
NAVALAGUND TALUK,
DHARWAD DIST. ... PETITIONERS
(BY SRI.M S BHAGWAT -SR. COUNSEL A/W
& SRI.D PAVANESH - ADV. FOR PETITIONERS)
AND:
1. THE STATE PLANNING DIRECTOR
SARVA SHIKSHANA ABHIYANA (SSA)
NEW PUBLIC HOUSE, K.R. CIRCLE,
BANGALORE-01,
2. THE DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS
RAMANAGARA DISTRICT, RAMANAGARA
3. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS BELLARY DISTRICT
BELLARY
4. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
TUMKUR DISTRICT,
TUMKUR
5. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS, MADHUGIRI TALUK
TUMKUR DISTRICT.
6. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS, KOPPAL DISTRICT,
KOPPAL
7. DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS
KANAKAPURA, RAMANAGARA DISTRICT
8. BLOCK EDUCATION OFFICER
SANDUR TALUK, SANDUR,
BELLARY DISTRICT
9. BLOCK EDUCATION OFFICER
SIRA TALUK, TUMKUR DIST.
10. BLOCK EDUCATION OFFICER
BELLARY TALUK AND DISTRICT
197
11. BLOCK EDUCATION OFFICER
TUMKUR TALUK AND DISTRICT
12. BLOCK EDUCATION OFFICER
GUBBI TALUK, TUMKUR DIST.
13. BLOCK EDUCATION OFFICER
TURUVEKERE TALUK, TUMKUR DIST
14. BLOCK EDUCATION OFFICER
HOSAPETE TALUK, BELLARY DIST.
15. BLOCK EDUCATION OFFICER
HUVINAHADAGALI TALUK, BELLARY DIST.
16. BLOCK EDUCATION OFFICER
HAGARIBOMMANAHALLI TALUK,
BELLARY DIST.
17. BLOCK EDUCATION OFFICER
YELBURGA TALUK, KOPPAL DIST.
18. BLOCK EDUCATION OFFICER
KUSHTAGI TALUK, KOPPAL DIST.
19. BLOCK EDUCATION OFFICER
GANGAVATHI TALUK, KOPPAL DIST.
20. BLOCK EDUCATION OFFICER
SIRUGAPPA TALUK, BELLARY DIST.
21. BLOCK EDUCATION OFFICER
MADHUGIRI TALUK.
TUMKUR DIST.
22. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY TO GOVERNMENT
EDUCATION DEPARTMENT,
M.S. BUILDING, BANGALORE - 01
23. THE COMMISSIONER OF PUBLIC
INSTRUCTIONS, NEW PUBLIC OFFICE,
K.R. CIRCLE, NRUPATHUNGA ROAD,
BANGALORE-01
198
24. THE STATE PROJECT DIRECTOR
SARVA SHIKSHANA ABHIYANA
NRUPATHUNGA ROAD, BANGALORE-01
25. DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS (ADMINISTRATION),
BIJAPURA DISTRICT,
BIJAPUR-586 101
26. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION), DHARWAD DISTRICT,
DHARWAD-582 208
27. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
(ADMINISTRATION), YADAGIRI DISTRICT,
YADAGIRI-585 201
28. THE BLOCK EDUCATION OFFICER
MUDDEBIHAL,
BIJAPUR DISTRICT-586 212
29. THE BLOCK EDUCATION OFFICER
BIJAPUR RURAL,
BIJAPUR DISTRICT-586 101
30. THE BLOCK EDUCATION OFFICER
SURUPURA TALUK,
YADAGIRI DISTRICT-585 201
31. THE BLOCK EDUCATION OFFICER
NAVALAGUND TALUK,
DHARWAD DISTRICT-582 208 ... RESPONDENTS
(BY SMT.REVATHY ADINATH NARDE - HCGP FOR
RESPONDENTS, SRI.P.S.DINESH KUMAR - ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA
PRAYING TO QUASH THE IMPUGNED ORDER DT 16.11.11
PASSED BY THE KAT BANGALORE IN APPLN NOS.
1799/11,1819/11,1821/11, 1823/11,1826/11 & 2899/11
AND ALLOW THE SAID APPLICATIONS FILED BY THE
PETITIONERS AS PRAYED FOR BY THEM.
199
THESE WRIT PETITIONS COMING ON FOR ORDERS
THIS DAY, N. KUMAR J., MADE THE FOLLOWING:-
ORDER
In all these batch of writ petitions the order dated 16th November, 2011 passed by the Karnataka Administrative Tribunal at Bangalore, declining to interfere with the impugned circular dated 9.3.2011 is challenged.
2. These petitioners were appointed to the post of either primary school teachers or secondary school assistants (Grade - II). They are governed under Cadre & Recruitment Rules of the Educational Department. Seniority is maintained in the respective unit.
3. A Scheme called "Sarva Shikshana Abhiyana"
was introduced by the Central Government. The basic feature of the said scheme is to provide Universal Elementary Education by community ownership of school system. It is a response to the demand for quality based education all over the country. This 200 programme attempts to provide an opportunity for improving human capabilities to all the children through provisions of the community owned quality education in a mission model. This is a scheme framed for Universalise elementary education, quality basic education all over the country to promote social justice through basic education. The scheme gives an opportunity for States to develop their own vision of elementary education involving Panchayat Raj institution, School Management Committees, Village and Urban Level Education Committees etc., with cordial relationship between the Central, State and Local Governments. Importance is given to the earlier childhood care at the relevant elementary education for all the children between the age group of 6 to 14, apart from the goal to bridge social, regional and gender gaps with the active participation of the community in the management of schools.
4. The scheme provides sharing arrangements so far as the funds are concerned between the Central and 201 State Governments. The scheme is funded by the Central Government. The aims and objectives of this scheme is to provide trained and committed teachers in all schools and really interested and oriented instructions for all non-formal education centers as expected. It is to motivate the teachers to re-utilize supervision system towards quality elementary education.
5. The scheme took note of the fact that each State can have its own norms for recruitment of teachers and a lot of diversity exists in appointments being made to the new recruits. In many cases, the appointing authority is the local panchayat. The States will be free to follow their own norms as long as those consistent with the norms established by the NCTE. There will be no compromise on standards, even though the payment was less than the State pay-scale, an interim measure may be adopted in States with large- scale vacancies. Rationalization of existing teachers units will be a priority. The presence of the non- 202 governmental Sector has to be taken note of before working out vacancies. The programme intends to provide for the primary and upper primary school teachers to ensure that there are no single-teacher schools. Overall, the effort was to provide at least 1:40 teacher-pupil ratio. Qualifications of upper primary school teachers will be as per State specific norms and the number of upper primary schools will be broadly as per the National Policy norm. The practice of atleast 50% to women teacher will be strictly followed. Opportunities for the professional development of teachers have to be encouraged and all efforts to provide effective in-service training and orientation have to be made. The Budget for Sarva Shiksha Abhiyan provides for effective in-service teacher training. Sarva Shiksha Abhiyan will encourage decentralized management of teacher cadres and the local government should recruit and the community should have a say in the selection process.
203
6. The said Sarva Shiksha Abhiyana was introduced by the Government of Karnataka in the year 2001. In Karnataka there are in all 1,89,000 school teachers. The State Government, while implementing this scheme, has taken the assistance of the Department of Education and gave training to the in- service teachers in various districts under the scheme. They are trained as Block Resource Persons (for short hereinafter referred to as "BRPs") and Cluster Resource Persons (for short hereinafter referred to as "CRPs"). From time to time circulars have been issued for recruitment of in-service teachers under the scheme. The First of its circular is dated 24.11.2004; second is dated 4.3.2005; third is dated 03.05.2006; fourth is dated 17.04.2006; fifth is dated 16.8.2007; sixth is dated 23.12.2008 and last Circular is dated 9.3.2011 which is impugned in these proceedings. Some of the circulars are issued by the State Project Director of Sarva Shikasha Abhiyan (for short hereinafter referred to as "SSA"), some of the circulars are issued by the Commissioner, Department of Public Instructions, 204 Bangalore, some are issued by the Director (Programme) S.S.A. and one impugned circular is issued by State Project Director.
7. These petitioners were all selected through a competitive examination conducted for the said purpose. Thereafter, they have been posted to various places where they are discharging their function as BRPs' and CRPs'. All of them have completed three years of service in their post where they are working at present. Earlier, when a circular was issued calling for applications from the in-service teachers to apply under the scheme namely circular dated 24.11.2004 and 4.3.2005, these petitioners along with others have preferred applications before the Karnataka Administrative Tribunal challenging the said circulars in Application Nos.1957-1961/2005 and other connected matters. The Tribunal by its order dated 26th May, 2005 after considering the grievance of the applicants held that these applicants are basically School Teachers deployed on O.O.D. basis to work as CRPs' and BRPs'. 205 The State Government has safeguarded their interest as well. The circular instructions to the Field Officer are very clear. The applicants will get posting of their choice through counseling process. So far, they have trained other teachers and imparted them the skills and the art of effective teaching. Now they have the opportunity and duty to practice as effective teachers in the remaining part of their service and see for themselves to the improvement and progress among their wards, from which the applicants get job satisfaction. Their interest and their service conditions are in no way affected and therefore, the Tribunal declined to entertain the applications and set aside the impugned circulars which they had challenged. Aggrieved by the said order, a writ petition came to be filed before this Court in Writ Petition No.15797/2005(S-KAT). In the meanwhile, the Government had issued a circular dated 23.12.2008 by the Commissioner, Department of Public Instructions, Bangalore and issued a circular dated 17.12.2008 superceding the earlier circular including the circular 206 which is impugned in the said applications. Therefore, a request was made to dismiss the Writ Petition due to subsequent developments. Accordingly, the said writ petition came to be dismissed.
8. It is thereafter, the impugned circular dated 9.3.2011 came to be issued by the State Project Director. A reading of the said circular shows the persons who have completed their service as BRPs' and CRPs' are to be changed and vacant post have to be filled up. They also have to fill-up additional CRPs' and BRPs' post which are sanctioned and therefore, the said circular is issued to recruit teachers to BRPs' and CRPs'. The said circular also provides that even those who have completed BRPs' and CRPs' who want to continue in the said post, are also eligible to apply and take examination. Certain conditions regarding service to be completed is also prescribed and the upper age limit is fixed at 55. Aggrieved by the said circular apprehending that these petitioners would be changed and in their place newly recruited CRPs' and BRPs' are 207 posted, again these petitioners approached the Tribunal urging most of the grounds which they had urged in the earlier applications, except the competence of the authorities to pass impugned circular. The said application was opposed by filing detailed statement of objections. The Tribunal on consideration of the rival contentions after taking note of the judgment of the Apex Court held that most of the grounds urged are already decided by the Tribunal in the earlier proceedings. The service conditions of the petitioners are in no way affected by the impugned circular. Under the circular they are also provided an opportunity to take up examination and therefore they cannot make a grouse on that point. The law on the point is well settled. It is the prerogative of the Government to have a particular method of recruitment or eligibility criteria or avenues either to impose or substitute for the betterment of the scheme. There are no rights cast in any employee of the State to claim that rules governing the conditions of service should be for ever, the same as the one at the time when he entered the service for all 208 purposes. The qualification, criteria of selection and evaluation of service records etc., is the exclusive domain of the employer.
9. In the instant case, the State of Karnataka has formed a society for implementation of the scheme called "Implementation Society" consisting of several personalities. The implementation society in its meeting held on 15.05.2010 has passed a resolution and subsequently, the said decision has been carried out by way of a circular by the Project Director, who is none other than the Member Secretary of the Implementation Society. Though there are no specific rules framed in this regard for implementation of S.S.A. progamme, in its meeting held on 16.12.2010, the committee found deterioration in the implementation of the SSA programme and inefficiency in the selected CRPs' and BRPs'. Therefore, taking that aspect into consideration and to make the scheme more meaningful in the State of Karnataka, particularly with reference to the Act of 2007, the implementation Society has thought it fit to 209 bring changes in the earlier circular by providing more meaningful and effective standards to be applied. Therefore, the Committee has felt it necessary to introduce a different methodology as provided under the impugned circular. Every teacher including the petitioners, are allowed to take up examination for becoming BRPs' /CRPs' under the Scheme. No one is prevented on the aforesaid point. It is for the authority to make reasonable restriction. The applicants have no right to comment on the working pattern of the Implementation Society. The applicants cannot say that the State Project Director has no authority to issue the circular and therefore, they did not find any justification to interfere with the impugned circular dated 9.3.2011 and therefore, all the applications came to the dismissed.
10. Aggrieved by the said order, the petitioners are before this court.
210
11. Sri. M.S. Bhagwath, learned counsel for the petitioners assailing the impugned order contended that initially when the petitioners were appointed, some of the orders prescribed three years tenure as BRPs and CRPs. In some other orders/circulars no period has been mentioned. After these petitioners were appointed to work as BRPs and CRPs, till today no rules have been framed. No Government order under Article 162 of the Constitution of India has been passed governing their service conditions. They were all selected on the basis of the examination conducted. They are all meritorious. Now they have completed three years as BRPs and CRPs. They are entitled to continue in the said post till the end of the scheme. None of the authorities, which have issued the circular, have the competence and the authority to issue the said circular. A careful reading of the circulars issued from 2004 till 2011 discloses that it is full of inconsistency. The qualification and conditions prescribed are changed without any rhyme or reason. It is a case of an arbitrary exercise of power and therefore, he submits that when the impugned circular is issued 211 by an authority who has no competence to issue a circular, it runs contrary to earlier circular, it is one without authority and also arbitrary, and therefore it is liable to be set aside.
12. Per contra, Sri.Dinesh Kumar, learned counsel for respondent No.3 submitted that Sarva Shiksha Abhiyana scheme is Central Scheme implemented by the States through out the country. All these petitioners are recruited by the State Government. For the purpose of improving training to them as CRPs and BRPs, an examination is conducted among the in- service teachers and about 5000 persons among them have been selected and they are given training. Thereafter, these persons are posted to the districts where they are expected to monitor the teachers under the school which fall within their jurisdiction in proper implementation of the education policy of the State as well as the Center. It is in the nature of an executive work. No additional remuneration is paid to any of these persons. Their service conditions, seniority in the 212 districts or any other condition in service is in no way affected by such selection. They have to work in their post for three years, so that, other teachers who are also successful in the competent examination would get an opportunity to have this training. In fact, in the impugned notification, an opportunity is also given to the existing BRPs and CRPs to take the examination and opt for continuing as CRPs and BRPs. Therefore, in no way, the interest of the petitioners is affected. At the same time they have no right to continue as BRPs' and CRPs' and thus prevent the remaining teachers to have the aforesaid training. Therefore, he submits that these petitions lack merit and the Tribunal has rightly dismissed the said applications.
13. Learned High Court Government Pleader supporting the aforesaid contention argued that the authorities who have passed the circulars from time to time, had the authority to pass said circular. Though circulars are issued in the absence of any rules to implement Sarva Shiksha Abhiyana in the State, the 213 petitioners having been selected by virtue of the said circular cannot contend that the authorities have no right to issue such circular. Therefore, she submits these appeals are devoid of merits and is liable to be dismissed.
14. In fact, learned counsel for the petitioners assailing the impugned order relied on the judgment of the Apex Court in the case of Dr.Krushna Chandra Sahu and Others V. State of Orissa and Others reported in (1995) 6 SCC 1 and refers to the observation made at paragraphs 31 and 32 of the judgment, which read as under:-
"31. Now, power to make rules regulating the conditions of service of persons appointed on Government posts is available to the Governor of the State under the proviso to Article 309 and it was in exercise of this power that the present rules were made. If the statutory rules, in a given case, have not been made, either by Parliament or the State Legislature, or, for that matter, by the Governor of the State, it would be open to the appropriate Government (the Central 214 Government under Article 73 and the State Government under Article , 162) to issue executive instructions. However, if the rules have been made out but they are silent on any subject or point in issue, the omission can be supplied and the rules can be supplemented by executive instructions.
32. In the instant case, the Government did neither issue any administrative instruction nor did it supply the omission with regard to the criteria on the basis of which suitability of the candidates was to be determined. The members of the Selection Board, of their own, decided to adopt the confidential character rolls of the candidates who were already employed as Homeopathic Medical Officers, as the basis for determining their suitability."
15. The Supreme Court, in the aforesaid case was dealing with the controversy regarding the appointment of the appellants as Junior teachers in Dr. Abin Chand Homeopathic Medical College and Hospital, Bhubaneswar, where there were no rules governing the selection. But, in the instant case, the question is not of selection at all. All these petitioners are recruited as 215 primary school teachers in pursuance of Karnataka Civil Services, Act, 1978 and Rules framed under the said Act. After being so recruited, under the Central Government Scheme, they are selected on the basis of merit to work as Block Resource Persons and Cluster Resource Persons without any monitory benefit. Therefore, to post them as BRPs and CRPs under the scheme, no Act or Rule is required. They are selected under a Scheme and under the Scheme the authorities, which are vested with the power to implement the scheme, have issued the circular from time to time, and therefore, the said ground has no merit.
16. Then the learned counsel relied on the judgment of the Apex Court in the case of UNION OF INDIA v. INTERNATIONAL TRADING CO. AND ANOTHER reported in (2003) 5 SCC 437, wherein at paragraphs 14 and 15 it is held as under:-
"14. It is trite law that Article 14 of the Constitution applies also to matters of governmental policy and if the policy or any action of the government, even in contractual 216 matters, fails to satisfy the test of reasonableness, it would be unconstitutional.
15. While the discretion to change the policy in exercise of the executive power, when not trammelled by any statute or rule is wide enough, what is imperative and implicit in terms of Article 14 is that a change in a policy must be made fairly and should not give the impression that it was so done arbitrarily or by any ulterior criteria. The wide sweep of Article 14 and the requirement of every State action qualifying for its validity on this touchstone irrespective of the field of activity of the State is an accepted tenet. The basic requirement of Article 14 is fairness in action by the State, and non-
arbitrariness in essence and substance is the heartbeat of fair play. Actions are amenable, in the panorama of judicial review only to the extent that the State must act validly for a discernible reason, not whimsically for any ulterior purpose. The meaning and true import and concept of arbitrariness is more easily visualized than precisely defined. A question whether the impugned action is arbitrary or not is to be ultimately answered on the facts and circumstances of a given 217 case. A basic and obvious test to apply in such cases is to see whether there is any discernibly principle emerging from the impugned action and if so, does it really satisfy the test of reasonableness.
17. In the instant case, the Central Government with the object of improving quality of education throughout the country has formulated the scheme called Sarva Shiksha Abhiyan and has prescribed the norms and rules to be followed by the State Government. It is for implementation of the said scheme, the State is making available its teacher staff. Among 1,90,000 teachers who are recruited by the State, in the first batch they have selected 5,000 teachers on the basis of the written examination purely on merits. The circulars show that they have to discharge their function as BRPs' and CRPs' for a period of three years, so that, more and more teachers get the opportunity out of 1,90,000. As there is no Act or Rule governing the scheme, the scheme is being implemented by issuing of circular from time to time by the persons 218 who are entrusted with the task of implementing the scheme. The contents of the circulars show that the persons who are implementing this scheme encountered difficulty during its implementation, and therefore have to modify the strategy by necessary corrective measure. Therefore, as they gain experience, they went on modifying the scheme and plugging the loopholes. Taking into consideration, the post, experience and requirement of the scheme, they have formulated the latest circular prescribing the qualification. These petitioners have been appointed as BRPs and CRPs and their performance is not to the expectation. An opportunity is also given to them to take the examination and improve their performance. If they are successful in the examination, they shall also be given training again to discharge executive work. We cannot think of a more reasonable policy of the Government than the one contained in the circular. Unless the Government policy is shown to be arbitrary, it is settled law that the Courts should not interfere. Government is implementing SSA to give quality education through out 219 the country. A sincere attempt is made from time to time to adopt such modes, which achieve the ultimate objects. Therefore, it is clear from the aforesaid judgments, the Courts should not interfere with the Schemes and policies, unless it is shown to be arbitrary. In the facts and circumstances of this case, absolutely there is no arbitrariness. Therefore, the said contention is also devoid of merit.
18. Learned counsel has also relied on the judgment of this Court in DR. SHIVANANDA V. STATE OF KARNATAKA REPORTED IN ILR 2010 KAR 543 to support his contention that the State Government has to implement the scheme and it cannot delegate its power to its subordinates. The State has not delegated its authority to its subordinates. The State has implemented the scheme through its delegates. Therefore, we find no substance in the said contention.
19. Learned counsel contended that in the absence of any CRP's and BRP's Rules and in the 220 absence of the circular issued under Article 164 of the Constitution, the service conditions of the employees cannot be altered under the whims and fancies by the officials of the Educational Department by issuing periodical circulars. There cannot be any dispute about the legal position. The circulars cannot vary the terms and conditions of service of the petitioners. The applicants are appointed to the cadre post of either primary school teachers or secondary school assistant (Grade - II) by following the procedure prescribed under the Act and Rules. Their promotional avenues are governed under the C & R Rules of the Educational Department. Their seniority is maintained in respect of Unit. While working as CRPs and BRPs they do not get any special scale and any other pay. Their increments also do not get altered. No rights, whatsoever, have been conferred among the applicants while they are deputed to work as CRPs and BRPs in SSA programme.
Therefore, working as CRPs and BRPs, in no way either make or alter the service conditions of the applicants. In that view of the matter, there was no necessity for the 221 State to formulate any rules regulating the work of these petitioners as BRPs and CRPs. From the facts, it is clear that those persons who are working as primary school teachers and secondary school assistants are given an opportunity to take up examination conducted under the Scheme. If they are successful, they shall be given training and posted as BRPs and CRPs to discharge executive work. Therefore, the selection and posting of BRPs and CRPs would in no way affect the service conditions of the teachers. Similarly, after they complete three years as BRPs and CRPs, if they are posted as regular teachers to teach in the school in which they were recruited, their position remains unaltered. If we look into the principles underlining the scheme, one of the object appears is to improve the quality of teachers and through which they want to improve the quality of education in the school. When the intention is to improve the quality of teachers, it is not only one batch of the teachers, but all the meritorious teachers have to be trained. In that context, the persons who have been given training are 222 given an opportunity to put into action what they have learnt within the period of three years. They should make way to others who are standing in the queue for training. These persons are not appointed as BRPs and CRPs.They are appointed basically for teaching purpose. This training and exposure would enable them to assist others who are not so well placed to mould their functioning as teachers, so that at the earliest point of time substantial number of teachers, who are below the average standards, would improve their performance and cater to the needs of the students who are the beneficiaries to this educational programmes. In that view of the matter, we do not see any merit in the said contentions.
20. In fact, this Court while entertaining the writ petitions had granted interim order of stay. Subsequently, it was vacated. The petitioners were permitted to take examination. In pursuance of that, it is submitted that many of the petitioners have taken examination and they should not be discriminated merely because, they have filed writ petitions before this 223 Court. If the petitioners have taken examination and are successful in the examination and if they satisfy other recruitments, they should be considered for selection. The petitioners should not be discriminated on the ground that they had filed these petitions. Hence, we pass the following :
ORDER
(a) All the Writ Petitions are dismissed.
(b) No costs.
Sd/-
JUDGE Sd/-
JUDGE SA