Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(m) in Tamil Nadu Dr. Ambedkar Law University Statutes

(m)to open new Heads of Accounts, if there is an urgency and report to the Finance Committee;