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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Tamilnadu - Subsection

Section 105(6) in Tamil Nadu District Municipalities Act, 1920

(6)Such book shall be open to the inspection of any [person who pays any tax to the municipality] [These words were substituted for the words 'tax-payer' by section 80(ii) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930).] at all reasonable times without charge.