Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in The Aircraft (Security) Rules, 2011 27. Security search of Aircraft. - An Aircraft operator shall carry out the search of his Aircraft -(a)before taking it to Security restricted area, and(b)before boarding of passengers after disembarkation
