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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3)(e) in Kolkata Municipal Corporation Building Rules, 2009

(e)such other certificates/documents/declarations as are necessary under any law for the time being in force or as the Mayor-in-Council may, from time to time, specify in this behalf.