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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(2) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(2)The Authority may accept grants, subsidies and donations from the Central or the State Governments or a Local Authority or any individual or body, whether incorporated or not, for all or any of the purposes of this Act.