Bombay High Court
Infinity Fincorp Solutions Private ... vs Tushant Tukaram Malke And 3 Ors on 18 December, 2019
Author: G. S. Patel
Bench: G.S. Patel
8-ARBP341-19.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 341 OF 2019
Infinity Fiinorp Forlutirn Frvt Fttd ...retitirnep
Versus
Tu hant FTukapam FMalke F& FOp ...Re rndent
Mr MB Kale, with Juhi Bhogle & Akshata Teli,i/b GNP Legal, for the
Petitioner.
Mr Mohan Pillai, i/b Madhavi Pillai, for Respondents Nos. 1 to 3.
Mr Vikas Srivastava, for Respondent No. 4.
CORAM: G.S. PATEL, J.
DATED: 18th December 2019 PC:-
1. The F retitirn F i F undep F oeotirn F 9 F rf F the F Apbitpatirn F and F Crnoiliatirn FAot F1996. FThe F4th FRe rndent, Frne FNape h FJain, Fadded F by Fan Famendment, Fi Fa F ep rn Fwhr Folaim Ftr Fbe Fin Froou atirn Frf Fa F flat F aid Ftr Fbe Fmrptaaaed Ftr Fthe Fretitirnep. FThi Fi Filat FNr. F4044, F4th F flrrp, F El F wina, F Gllrbe F Heeiaht , F iilm F City F Rrad, F Glrpeaarn F (EEla t,, F Mumbai F 40404 F 0463. F The F mannep F in F whioh F Jain F olaim F tr F be F in F r e irn Fwill Fa eap Ffprm Fthe Ffrllrwina Fnappative.
2. The Fretitirnep, FInfinity Fiinorp Forlutirn Frvt Fttd, Fa FNBiC F aooe ted Fan Fa lioatirn Ffprm FRe rndent FNr . F1 Ftr F3 Ffrp Fa Fbu ine F lran Ffaoility. FThe Fpeque t Fwa Ffrp Fa Flran Fin Fthe Famrunt Frf FR . F804 F Page 1 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC lakh F tr F be F pe aid F in F 1204 F equal F mrnthly F in talment F and F tr F be F eouped F by F a F mrptaaae F rf F the F Gllrbe F Heeiaht F flat. F The F lran F wa F ultimately F anotirned Ffrp Fan Famrunt Frf FR . F63 Flakh Fundep Fa Fwpitten F lran F aapeement F dated F 12th F oe tembep F 20418. F A F or y F rf F that F droument Fi Fat FElxhibit F"A" Fand Fit Forntain Fan Fapbitpatirn Folau e F18 Fat F aae F54, Fwhioh Fpead Fthu :
"18. DISPUTE RESOLUTION:
(Ea, ubjeot Ftr F ub-aptiole F(Ea, Fand F(Eh, Frf Fthi FAptiole, F any F di ute F rp F di aapeement F api ina F rut F rf F rp F in F ornneotirn F with F thi F Aapeement F (E"Di ute", F hall F be F ubmitted Ftr Fapbitpatirn Fand F hall Fbe Ffinally Fpe rlved Fby F apbitpatirn F in F aoorpdanoe F with F the F Apbitpatirn F and F Crnoiliatirn F Aot, F 1996 F with F a F rle F apbitpatrp F tr F be F a rinted Fby Fthe Ftendep;
(Eb, The F laoe F rf F apbitpatirn F hall F be F a F tated F in F oohedule Fheperf Fand Fthe Fapbitpatirn F hall Fbe Fornduoted Fin F Elnali h, F unle F rthepwi e F aapeed F by F all F aptie F tr F uoh F apbitpatirn F proeedina ;
(Eo, Unle Frthepwi e Fdetepmined Fby Fthe Fapbitpatrp, Fthe F or t F and F ex en e F rf F the F apbitpatirn, F inoludina F withrut F limitatirn, F the F fee F rf F the F Apbitpatrp, F hall F be F brpne F by F eaoh Frf Fthe F aptie Fequally;
(Ed, Unle Frthepwi e Fdetepmined Fby Fthe Fapbitpatrp, Fthe F or t F and F ex en e F rf F the F pe eotive F orun el F rf F the F raptie , F hall Fbe Fbrpne Fby Feaoh Frf Fthe F aptie Fpe eotively;
(Ee, It Fi Folapified Fthat Fthe Ftendep F hall, Fat Fit Fdi opetirn, F be F entitled F tr F orn rlidate F and F ormbine F any F apbitpal F rp F rthep F leaal F proeedina F initiated F rp F pr r ed F tr F be F initiated Fundep Fthi FAapeement Fwith Fany Fapbitpal Frp Frthep F Page 2 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC leaal F proeedina F initiated F rp F pr r ed F tr F be F initiated F undep Frne Frp Fmrpe Frf Fthe Frthep FTpan aotirn FDroument ;
(Ef , oubjeot Ftr Fthe Ffrpearina F ub-aptiole Frf Fthi FAptiole, F eaoh Frapty F ubmit Fit elf Ftr Fthe Fjupi diotirn Frf Fthe Forupt F and Ftpibunal Frf F uoh F laoe Fa Fmentirned Fin Fthe Foohedule F hepetr. F Nrtwith tandina F the F afrpe aid, F the F Brpprwep F aoknrwledae Fand Faapee Fthat Fthe Ftendep Fmay, Fhrwevep, Fin F it F ab rlute F di opetirn F ormmenoe F any F leaal F aotirn F rp F proeedina F api ina F rut F rf F thi F Aapeement F aaain t F the F Brpprwep Fin Fa FCrupt, FTpibunal Frp Fany Frthep Fa pr piate F frpum F ituated Fin Fany F apt Frf FIndia;
(Ea, Nrthina F hepein F orntained F hall F be F orn tpued F a F extinaui hina, Flimitina Frp Fru tina Fthe Fpiaht Fand Fpemedie F rf Fthe Ftendep, Fif Favailable Fnrw Frp Fint Feh Ffutupe Fa Faaain t F the FBrpprwep, Fthe Frprmrtep Frf Fthe FBrpprwep, Fthe F eoupity F prvidep Fand/rp Fthe Fauapantrp , Fif Fany Fand/rp Fany Frthep F rep rn , F rp F any F rf F theip F pe eotive F a et , F undep F the F oARiAEloI FAot Fand/rp Fthe FIB FC Fand Fthe Flendep F hall F tand F ab rlutely F entitled F tr F exepoi e F uoh F piaht /pemedie F thepeundep F ippe eotive F rf F the F initiatirn, F endenoy F rp F orntinuatirn Frf Fany Frthep Fapbitpal Frp Frthep F proeedina ;
(Eh, Nrtwith tandina F anythina F tr F the F orntpapy F orntained Fhepeinabrve, Fin Fthe Fevent Fthat Fthe Ftendep, Fa Fa F pe ult Frf Fa Fohanoe Fin FA lioable Flaw Frp Frthepwi e, Fbeorme F entitled Ftr Fpeorvep Fthe Fdue Frwed Ftr Fit Frp Fbe Ftpeated Fa Fa F 'finanoial Fin titutirne Fundep Fthe FDRT FAot Fand Ftr Fexepoi e F piaht /pemedie F thepeundep, F the F Brpprwep F hepeby F ex pe ly F aapee F and F orn ent F that F the F tendep F hall F be F entitled Ftr Fexepoi e Fthe Fpiaht Fand Fpemedie Favailable Ftr Fthe F tendep F undep F the F DRT F Aot F inoludina F tr F peorvep F the F Brpprwepe Fdue Ffprm Fthe FBrpprwep Fand/rp Fthe Frprmrtep F rf F the F Brpprwep, F the F oeoupity F rprvidep F and/rp F the F auapantrp , F if F any, F rp F any F rthep F ep rn , F by F filina F Page 3 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC proeedina F with F any F rf F the F debt F peorvepy F tpibunal F orn tituted Fthepeundep. FIn Fadditirn, Fthe F aptie Faapee Fthat F the Ftendep Fi Fem rweped Ftr Fexepoi e Fpiaht Fand F rwep F undep F the F prvi irn F rf F the F DRT F Aot F a F afrpe aid, F the F prvi irn F ub-aptiole F(Ea, Ftr F(Ee, Frf Fthi FAptiole Fand Fthi F Aapeement F the F tendep F and F the F Brpprwep F hall, F at F the F r tirn Frf Fthe Flendep, Foea e Ftr Fhave Fafeot."
3. The Fretitirn Fare Frn Ftr F tate Fthat FRe rndent FNr . F1 Ftr F3 F wepe Fippeaulap Fin Fmakina Fpe ayment. FThepe Fwa Fan Fevent Frf Fdefault. F The Fretitirnep Fi ued Fa Flran Fpeoall Fnrtioe Frn F8th FJanuapy F20419. FThi F i Fannexed Fat FElxhibit F"C" Fand Fin Folau e F6 Fat F aae F99, Fthe Fretitirnep F ha Finvrked Fthe Ffrpearina Fapbitpatirn Folau e. F
4. The Fretitirn F eek Ffrllrwina Fpelief :
"a, That, F endina: Fthe Fheapina Fand Ffinal Fdi r al Frf Fthe F apbitpatirn F proeedina Frp Fat Fany Ftime Faftep Fmakina Frf Fthe F Apbitpal FAwapd Fbut Fbefrpe Fit Fi Fenfrpoed Fin Faoorpdanoe Fwith F oeotirn F36 Frf Fthe FApbitpatirn Fand FCrnoiliatirn FAot, F1996 F Crupt F Reoeivep, F Heiah F Crupt, F Brmbay F be F a rinted F a F a F Reoeivep Fundep FOpdep FXt FRule F1 Frf FC.r.C., Fin Fpe eot Frf F mrptaaaed Frpr epty Fi.e., FFlat No. 404, 4th Floor, E-Wing, Globe Heights, Film City Road, Goregaon East, Mumbai 400 063 & rwned F pr epty Fi.e., FB 602 Neelyog Virat, Building No. 7, Near Western Express Highway, KhotKuwa Road, Malad East, Mumbai 400 097, India mrpe F aptioulaply F de opibed F in F ohedule F rf F pr epty F at F Elxhibit F"D" F tr F the F'retitirn F hepetr, F and F retitirnep F be F allrwed F tr F ale F the F ame F by F pivate F tpeaty F rp F rublio F Auotirn;
b, That, F endina Fthe Fheapina Fand Ffinal Fdi r al Frf Fthe F apbitpatirn F proeedina Frp Fat Fany Ftime Faftep Fmakina Frf Fthe F Page 4 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC Apbitpal FAwapd Fbut Fbefrpe Fit Fi Fenfrpoed Fin Faoorpdanoe Fwith F oeotirn F36 Frf Fthe FApbitpatirn Fand FCrnoiliatirn FAot F1996, F the FRe rndent FNr . F1 Ftr F3 Fand Ftheip Faaent , F epvant Fbe F pe tpained F by F an F rpdep F rf F an F injunotirn F rf F thi F Herneble F Crupt Fin Fany Fmannep F aptina Fwith F r e irn, Fopeatina Fthipd F apty F piaht , F alienatina F and/rp F enoumbepina F with F mrptaaaed F rpr epty, F i.e., FFlat No. 404, 4th Floor, E- Wing, Globe Heights, Film City Road, Goregaon East, Mumbai 400 063 & rwned F pr epty Fi.e., FB 602 Neelyog Virat, Building No. 7, Near Western Express Highway, KhotKuwa Road, Malad East, Mumbai 400 097, India de opibed Fin F ohedule Frf F pr epty Fat FElxhibit F"D" Ftr Fthe F retitirn;
o, That, F endina Fthe Fheapina Fand Ffinal Fdi r al Frf Fthe F apbitpatirn F proeedina Frp Fat Fany Ftime Faftep Fmakina Frf Fthe F Apbitpal FAwapd Fbut Fbefrpe Fit Fi Fenfrpoed Fin Faoorpdanoe Fwith F oeotirn F36 Frf Fthe FApbitpatirn Fand FCrnoiliatirn FAot F1996, F the FRe rndent FNr . F1 Ftr F3 Fbe Fdipeoted Ftr Fdi olr e Ftheip Fun- enoumbeped F pr eptie F and F u rn F di olr upe F theperf F the F Crupt F Reoeivep F may F be F a rinted F rn F the F aid F pr epty F undep FOpdep FXt FRule F1 Frf FC.r.C. Frf F19048;
d, That, F endina Fthe Fheapina Fand Ffinal Fdi r al Frf Fthe F apbitpatirn F proeedina Fap Fat Fany Ftime Faftep Fmakina Frf Fthe F Apbitpal FAwapd Fbut Fbefrpe Fit Fi Fenfrpoed Fin Faoorpdanoe Fwith F oeotirn F36 Frf FApbitpatirn Fand FCrnoiliatirn FAot F1996, Fthe F Re rndent FNr . F1 Ftr F3 Fbe Fdipeoted Ftr Fde r it Fa F um Frf FRs. 65,09,626/- (Rupees Sixty Five Lakh Nine Thousand Six Hundred and Twenty Sixty Only) F inoludina F rf F pinoi le Frvep Fdue, Fintepe t Fdue Fand F enal Fohapae Fdue Fa F rn F045.041.20419 Fwith Ffupthep Fa lioable Fintepe t F@ F13.25% F .a. F fprm F046/041/20419 Ftill F ayment Fand/rp Fpealizatirn Fwith Fthe F retitirnep F rp F in F thi F Herneble F Crupt F tr F eoupe F the F retitirnepe Folaim;Page 5 of 12
18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC e, That, Fthe FRe rndent FNr . F1 Ftr F3 Fbe Frpdeped Fand F dipeoted F tr F de r it F with F thi F Herneble F Crupt F and/rp F tr F fupni h F rlvent F eoupity Fby Fway Frf Fbank Fauapantee Ftr Fthe F tune F rf FRs. 65.09,626/- (Rupees Sixty Fie Lakh Nine Thousand Six Hundred and Twenty Sixty Only) F tr F eoupe F the F olaim F rf F the F retitirnep F undep F the F pe ent F etitirn;"
5. Re rndent FNr . F1 Ftr F3 Fdr Fnrt Fdi ute Feithep Fhavina Ftakina Fa F lran F rp F havina F opeated F a F mrptaaae. F It F i F Jain F whr F prvide F an F intepe tina F twi t F tr F thi F trpy. F Hee F ha F filed F an F Afdavit F with F u rptina F droument . F In F thi , F he Fwa Fthe Frpiainal Frwnep Frf Fthe F Gllrbe FHeeiaht Fflat Fundep Fa Fpeai teped Fdroument Fdated F304th FA pil F 20412. FHee F ay Fhe Fbruaht Fthi Fflat Ffprm Frne Frpit al Foinah FBetab. FJain F then Faapeed Ftr F ell Fthi Fflat Ftr FRe rndent FNr . F1 Fand F2 Fundep Fan F aapeement Frf F25th FA pil F20415, Fa For y Frf Fwhioh Fi Fannexed Ffprm F aae F 1804. FThat Fdroument Fi Fal r Fpeai teped Fand Fthepe Fi Fnr Fdi ute Fthat F the F title F deed F tr F the F pr epty F wepe F aiven F tr F and F wepe F with F Re rndent FNr . F1 Ftr F3, Fwhr Fthen F laoed Fthem Fin Fthe Fhand Frf Fthe F retitirnep Fwith Fintent Ftr Fopeate F eoupity Frn Fthe Fflat Ftr F eoupe Fthe F pe ayment Frf Ftheip Flran. FBetween FJain Fand FRe rndent FNr . F1 Ftr F3, F it F eem Fthat FJain Folaim Fthat F FRe rndent FNr . F1 Ftr F3 F prmi ed Fbut F nevep F i ued F evepal F oheque F That F i F rmewhat F eouliap F beoau e F detail Frf Fthe e Foheque Fape Fin Ffaot F et Frut Fat F aae F191 Fwith Foheque F numbep F and F exaot F amrunt . F Thepe F i F nr F drubt F that F between F Re rndent FNr . F1 Ftr F3 Fand F Jain Fthepe Fwa Fan Feapliep Fleave Fand F lioen e Faapeement Fdated F17th FA pil F20415, Fi.e. Frne Fmade Fabrut Feiaht F day Fbefrpe Fthe F ale Fdeed Fbetween FRe rndent FNr . F1 Fand F2 Fand F Jain. F Undep F thi F leave F and F lioen e F aapeement, F Jain F ay F he F wa F roou yina Fand Fpe idina Fin Fthe FGllrbe FHeeiaht Fflat. FHee Fthen Faapeed Ftr F Page 6 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC ell F the F flat F tr F Re rndent F Nr . F 1 F and F 2. F But F inoe F he Fwa , F he F olaim , F nrt F aid F the F ale F orn idepatirn, F he F nevep F deliveped F r e irn, Fha Forntinued Flivina Fin Fthe Fflat, Fand Fdre Fnrt F ay Fany F lioen e Ffee Feithep. F
6. Thi Fi Fa Fquite Fextparpdinapy F ituatirn. FI Fdr Fnrt F ee Fhrw FJain F oan Forntinue Ftr Froou y Fa Fflat Fentipely Ffpee Frf Fohapae. FIt Fi Ftpue Fthat F Jain F ha F filed F a F uit F in F the F City F Civil F Crupt F at F Dindr hi F aaain t F Re rndent FNr . F1 Fand F2 Fundep Fo eoifio FRelief FAot, Fbeapina Fouit F Nr. F2658 Frf F20419 Fbut Fthat F uit Fi Fyet Ftr Fbe Fadjudioated. FThe F pe ent F r itirn Fi Fthat FRe rndent FNr . F1 Fand F2 Fhave Fa Fpeai teped Ftpan fep F rf Ftitle Ftr Fthe Fflat Fin Ftheip Ffavrup, Frne Fthat Fha Fnrt Fbeen F et Fa ide Fby F the FCivil FCrupt Frf Form etent Fjupi diotirn. FThr e Ftitle Fdeed Fhave F been F de r ited F tr F orn titute F an F equitable F mrptaaae F with F the F retitirnep, Fwhioh F pima Ffaoie, Fthepefrpe, Fha F eoupity Frvep Fthe Fflat Fin F que tirn.
7. In F hrpt, F Re rndent F Nr . F 1 F tr F 3 F brpprwed F mrney F fprm F Infinity Fiinorp , F ianed Fand Fpeai teped Fa F ale/ upoha e Faapeement F with FJain Ffrp Fthe FGllrbe FHeeiaht Fflat, Falleaedly Fnevep F aid Ffrp Fit, Fnevep F trrk F r e irn Frf Fit, Fand Fmrptaaaed Fthat Fflat Ftr FInfinity Fiinorp .
8. Cru led Fwith Fthe Ffaot Fthat Fthepe Fi Fnr Fdenial Frf Fliability, Fthi F make Frut Fa Fmrpe Fthan Fa F ufoient F pima Ffaoie Foa e Ffrp Fa rintment F rf Fthe FCrupt FReoeivep Fbut Fthe FCrupt FReoeivep Fwill Fnrt Fdi tupb Fthe F r e irn Frf FJain, FRe rndent FNr. F4. FHerwevep, Ffprm FJanuapy F204204 F the FRe rndent FNr. F4, FNape h FJain, Fwill Fbe Fpequiped Ftr F ay Ftr Fthe F Crupt F Reoeivep F in F lieu Frf Fpryalty F an Famrunt F rf FR . F15,040404/- F ep F Page 7 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC mrnth Fwhioh Fi Fexaotly Fthe Famrunt F tated Fin Fhi Fleave Fand Flioen e F aapeement. F The F 4th F Re rndent F will F al r F entep F intr F an F Aaenoy F Aapeement Fwith Fthe FCrupt FReoeivep Fin Fpe eot Frf Fthi Fflat. F
9. All Forntentirn Frf Fthe F4th FRe rndent Fa Ftr Fbeina Fthe Frwnep F and Fhavina Fa Folaim Ftr Ftitle Fape Fex pe ly Fke t Fr en. Fiupthep Fthepe Fwill F be Fnr Fque tirn Frf FJain Fbeina Ftaken Ftr Fapbitpatirn Frp Fbeina Fbrund Fby F any Fapbitpal FAwapd Fa Fbetween Fthe Fretitirnep Fand FRe rndent FNr . F 1 Ftr F3.
10. iinally, F thi Frpdep Fi Frnly Fmeant Ftr F afeauapd Fthe Fflat. FThe F retitirnepe Fpeorvepy Fpemedie Faaain t Fthat Fflat Fape Fex lioitly Fmade F ubjeot Ftr Fthe Frutorme Frf Fthe F4th FRe rndente Ftitle F uit Ffiled Fin Fthe F Dindr hi FCity FCivil FCrupt. F
11. The Fretitirnep Fand FRe rndent FNr . F1 Ftr F3 Faapee Fu rn Fthe F a rintment F rf F Mp FBhavkap, Fpetiped FDi tpiot F Judae Ftr Fdeoide F the F di ute F and F difepenoe F api ina F fprm F the F aapeement F dated F 12th F oe tembep F20418 Fand Fa roiated Fdroument .
(a) Appointment of Arbitrator: F By F orn ent, F Mp F rV F Bavkap, Fpetiped Frpinoi al FDi tpiot F& Foe irn FJudae, Fi F hepeby Fnrminated Ftr Faot Fa Fa Forle FApbitpatrp Ftr Fdeoide F the Fdi ute Fand Fdifepenoe Fbetween Fthe F aptie Fundep F the Flran Faapeement Fdated F12th Foe tembep F20418.
(b) Communication to Arbitrator of this order: F Page 8 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC (Ei, A For y Frf Fthi Frpdep Fwill Fbe Formmunioated Ftr F the Fleapned Forle FApbitpatrp Fby Fthe FAdvroate F frp Fthe FA lioant Fwithin Frne Fweek Ffprm Ftrday F rf Fthe Frpdep Fbeina Fu lraded.
(Eii, In F additirn, F within F rne F week F rf F thi F rpdep F beina Fu lraded, Fthe FReai tpy Fwill Ffrpwapd Fan F rpdinapy F or y F rf F thi F rpdep F tr F the F leapned F orle F Apbitpatrp F at F the F frllrwina F r tal F and F email Faddpe e :
Arbitrator/s Mp F rV F Bavkap, F petiped F rpinoi al F Di tpiot F& Foe irn FJudae Address 16/22, FBake FHeru e, FMahapa htpa F Chambep F rf F Crmmepoe F tane, F 2nd F ilrrp, F Ofoe F Nr. F 3046, F Kalaahrda, Firpt, Mumbai F40404 F04041 Mobile 0422- F22874322 99872390467 Email bavkap. padi @amail.orm F
(c) Disclosure: FThe Fleapned Forle FApbitpatrp Fi Fpeque ted Ftr F frpwapd Fhi F tatement Frf Fdi olr upe Fundep Foeotirn F11(E8, F pead Fwith Foeotirn F12(E1, Frf Fthe FApbitpatirn FAot Ftr Fthe F rprthrnrtapy F and F oenirp F Ma tep F rf F thi F Crupt, F pefepenoina F thi F apbitpatirn F a lioatirn, F a F rrn F a F r ible, Fand Fin Fany Foa e F ufoiently Fin Fadvanoe Frf Fhi F entepina F u rn F the F pefepenoe F tr F hi F apbitpatirn. F That F tatement F will F be F petained F by F the F rprthrnrtapy F & F Page 9 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC oenirp F Ma tep Frn Fthe Ffile F rf Fthi Fa lioatirn. F Cr ie F will Fbe Faiven Ftr Fbrth F ide .
(d) Appearance before the Arbitrator: Fraptie Fwill Fa eap F befrpe Fthe Fleapned Forle FApbitpatrp Frn F uoh Fdate Fand Fat F uoh F laoe F a F he F nrminate F tr F rbtain F a pr piate F dipeotirn Fin Fpeaapd Ftr Ffixina Fa F ohedule Ffrp Form letina F leadina , Feto.
(e) Contact/communication information of the parties: F Crntaot F and F ormmunioatirn F aptioulap F ape F tr F be F prvided Fby Fbrth F ide Ftr Fthe Fleapned Forle FApbitpatrp F within F rne F week F rf F thi F rpdep F beina F u lraded. F The F infrpmatirn Fi Ftr Finolude Fa Fvalid Fand Ffunotirnal Femail F addpe .
(f ) Section 16 application: FThe Fpe rndent Fi Fat Flibepty Ftr F pai e Fall Fque tirn Frf Fjupi diotirn Fwithin Fthe Fmeanina Frf F eotirn F16 Frf Fthe FApbitpatirn FAot. FAll Forntentirn Fape F left Fr en. F
(g) Interim Application/s: F (Ei, The F pe ent Fretitirn Fundep Foeotirn F9 Frf Fthe F Apbitpatirn F Aot F frp F the F pemainina F pelief F rthep F than F thr e F apanted F abrve F will F be F tpeated, F heapd, F and F di r ed F rf F a F an F a lioatirn Fundep Foeotirn F17 Frf Fthe FAot. FAll F afdavit Ffiled Fin Fthe Foeotirn F9 F etitirn Fwill Fbe F tpeated F a F afdavit F filed F in F the F oeotirn F 17 F a lioatirn. Ftibepty F tr Fa ly F tr Fthe F leapned F Page 10 of 12 18th December 2019 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 20/12/2019 21:12:33 ::: 8-ARBP341-19.DOC orle F Apbitpatrp F frp F leave F tr F file F fupthep F afdavit .
(Eii, The Fleapned Forle FApbitpatrp Fi Fpeque ted Ftr F di r e F rf F all F intepim F a lioatirn F at F the F eaplie t.
(h) Fees: FThe Fapbitpal Ftpibunale Ffee F hall Fbe Farvepned Fby F the FBrmbay FHeiah FCrupt F(Eiee Frayable Ftr FApbitpatrp , F Rule , F20418.
(i) Sharing of costs and fees: Fraptie Faapee Fthat Fall Fapbitpal F or t Fand Fthe Ffee Frf Fthe Fapbitpatrp Fwill Fbe Fbrpne Fby Fthe F twr F ide Fin Fequal F hape Fin Fthe Ffip t Fin tanoe.
(j) Consent to an extension if thought necessary. Fraptie F immediately Forn ent Ftr Fa Ffupthep Fexten irn Frf Fu Ftr F ix F mrnth Ftr Form lete Fthe Fapbitpatirn F hruld Fthe Fleapned F orle FApbitpatrp Ffind Fit Fneoe apy. F
(k) Venue and seat of arbitration: Fraptie Faapee Fthat Fthe F venue Fand F eat Frf Fthe Fapbitpatirn Fwill Fbe Fin FMumbai.
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