Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Bombay Presidency - Subsection Section 58(4) in Bombay Primary Education Act, 1947 (4)Any member of the said board who absents himself from three consecutive meetings of the board without its [**] permission shall cease to be member of the board.
