Gujarat High Court
Junagadh Municipal Corporation vs Bhavesh Laxman Rathod on 18 September, 2020
Author: Vikram Nath
Bench: Vikram Nath, J.B.Pardiwala
C/LPA/563/2020 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1
of 2020
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BHAVESH LAXMAN RATHOD Versus JUNAGADH MUNICIPAL CORPORATION =============================================================== Appearance:
MR ASIT B JOSHI for the PETITIONER(s) No. MR HS MUNSHAW for the RESPONDENT(s) No. =============================================================== CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH and HONOURABLE MR. JUSTICE J.B.PARDIWALA Date : 18/09/2020 COMMON IA ORDER (PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. A.B. Joshi, the learned counsel appearing for the applicants and Mr. Munshaw, the learned counsel appearing for the Junagadh Municipal Corporation.
This batch of civil applications is with a prayer that the main appeals filed by the Junagadh Municipal Corporation be notified and taken up for hearing.
We propose to take up the appeals filed by the Junagadh Page 4 of 5 Downloaded on : Sun Feb 28 12:51:51 IST 2021 C/LPA/563/2020 IA ORDER Municipal Corporation today itself for hearing. These civil applications stand disposed of accordingly.
(VIKRAM NATH, CJ) (J. B. PARDIWALA, J) Vahid Page 5 of 5 Downloaded on : Sun Feb 28 12:51:51 IST 2021