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[Cites 0, Cited by 0] [Section 18B(1)] [Section 18B] [Entire Act]

State of Goa - Subsection

Section 18B(1)(b) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(b)by the successor in title of the widow within one year from the date on which her interest in the land ceases to exist;