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Supreme Court - Daily Orders

Union Of India And Ors. Etc. vs Satish Kumar Agarwal And Anr Etc Etc on 26 September, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.18                                COURT NO.4                SECTION IVA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                    No(s).
     16448-16453/2016

     (Arising out of impugned final judgment and order dated 27/11/2015
     in RP No. 122/2010 31/03/2010 in WP No. 4198/2005 27/11/2015 in WP
     No. 4198/2005 31/03/2010 in WP No. 4505/2005 27/11/2015 in WP No.
     4505/2005 31/03/2010 in WP No. 4509/2005 27/11/2015 in WP No.
     4509/2005 27/11/2015 in RP No. 72/2010 27/11/2015 in RP No. 74/2010
     passed by the High Court Of Chhatisgarh At Bilaspur)

     UNION OF INDIA AND ORS. ETC.                                         Petitioner(s)

                                                      VERSUS

     SATISH KUMAR AGARWAL AND ANR ETC ETC                                 Respondent(s)

     I.A. 1-6/2016(with c/delay in filing SLP)

     Date : 26/09/2016 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr.   Atul Chitley, Sr. Adv.
                                       Mr.   Praneet Pranav, Adv.
                                       Ms.   Madhurima Mridul, Adv.
                                       Mr.   A.K. Kaul, Adv.
                                       Mr.   Gurjyot Sethi, Adv.
                                       Mr.   Mukesh Kumar Maroria,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

There shall be stay of contempt proceedings until further order.

Signature Not Verified Digitally signed by DEEPAK MANSUKHANI

(DEEPAK MANSUKHANI) (RAJINDER KAUR) Date: 2016.09.27 16:23:59 IST Reason: AR-CUM-PS COURT MASTER