Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(3)(iii) in Income Tax Rules, 1962

(iii)the employee had availed of the first withdrawal for construction of a house but the said construction could not be completed due to shortage of funds.