Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in The Benares Family Domains Act, 1904

9. Bar of suits in Civil Court.

- No suit shall lie in any Civil Court to set aside or modify any assessment made under this Act.