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Allahabad High Court

U.P. State Road Transport Corporation ... vs Monu And Others on 12 January, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Civil Misc. Delay Condonation Application No. 6786 of 2010
IN

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. -- 30
of2010

Petitioner :- U.P. State Road Transport Corporation Through
R.M.

Respondent :- Monu And Others

Petitioner Counsel :- J .N. Singh

Hon'ble Saniav Misra.J.

Issue notice.

Steps be taken within a week. Order Date :- 12.1.2010 Lbm/--