Allahabad High Court
U.P. State Road Transport Corporation ... vs Monu And Others on 12 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Civil Misc. Delay Condonation Application No. 6786 of 2010 IN Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. -- 30 of2010 Petitioner :- U.P. State Road Transport Corporation Through R.M. Respondent :- Monu And Others Petitioner Counsel :- J .N. Singh Hon'ble Saniav Misra.J.
Issue notice.
Steps be taken within a week. Order Date :- 12.1.2010 Lbm/--