Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 15 in The Charitable Endowments (Orissa) Rules, 1956 15. Form of the forwarding Memo, of bank drafts, cheques, issued by the Treasurer. - The forwarding Memo, of bank drafts cheques lo be issued by the Treasurer will be in Form No. 10.
