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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(2)For the purposes of this section the reference to the students wherever they occur in section 5, shall be construed as reference to the students of classes up to junior High School level only.] [Inserted by U.P. Act No. 34 of 2000.]