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State of Rajasthan - Section

Section 51 in The Rajasthan Excise Rules, 1956

51. Restaurant or Hotel Bar Licences.

- Restaurant or Hotel Bar Licences shall cover only retail sale of foreign liquor to persons served with eatables at the restaurant or hotel, for consumption on the premises, and the licensee shall not sell foreign liquor for any other purpose or to any other person.[Provided that heritage hotels having hotel bar licence can effect retail off sale of heritage liquor produced by the Rajasthan State Ganganagar Sugar Mills Ltd.] [Added by Notification No. G.S.R. 56, dated 13.10.2006 (w.e.f. 31.1.1957).]