Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 823 in Rules of the High Court of Judicature for Rajasthan, 1952 823. Time for payment. - The time for the payment of money to the cashier shall be from 10-30 A.M. to 2-00 P.M. and during morning hours 7-00 A.M. to 10-00 A.M.
