Section 5 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
5. Constitution of the Service.
-The Service shall consist of:-(a)All persons holding substantively, a post specified in Schedule-I;(b)All persons recruited to a post in the Service before the commencement of these Rules and Regulations;(c)All persons recruited to a post in the Service in accordance with provisions of these Rules and Regulations except those appointed under rule 36 of these Rules and Regulations.Part-III Recruitment
