Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 26 in The Electricity Regulatory Commissions Act, 1998 26. Representation before State Commission .-The State Commission shall authorise any person as it deems fit to represent the interest of the consumers in all the proceedings before it.
