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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(c) in Himachal Pradesh Waqf Rules, 2016

(c)by open recruitment which may include an officer retired from the post not below the rank of Deputy Secretary of the Government and not more than 62 years of age; after advertising the post by the Board in one Urdu, Hindi and English language newspapers having circulation in the area if an officer in the categories, as mentioned in sub-section (1) of section 23 is not available