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Bombay High Court

Lok Constructions And 5 Ors vs Disha Constructions on 26 October, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     COMMERCIAL APPEAL NO. 377 OF 2018
                    In
 COMMERCIAL ARBITRATION PETITION 297 OF 2017

 Lok Constructions And 5 Ors                              ....Petitioner
             V/S
 Disha Constructions                                   ....Respondent

Mr.Vyom Shah a/w Mr.Shardul Pendse i/b Divya Shah Associates For Appellants Mr.Tushar A. Goradia for Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 26th October, 2018 P.C. :

By consent Stand Over to 30/11/2018.
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