Bombay High Court
Lok Constructions And 5 Ors vs Disha Constructions on 26 October, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 377 OF 2018
In
COMMERCIAL ARBITRATION PETITION 297 OF 2017
Lok Constructions And 5 Ors ....Petitioner
V/S
Disha Constructions ....Respondent
Mr.Vyom Shah a/w Mr.Shardul Pendse i/b Divya Shah Associates For Appellants Mr.Tushar A. Goradia for Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 26th October, 2018 P.C. :
By consent Stand Over to 30/11/2018.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:43:05 :::