Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(2) in The Assam Co-operative Societies Rules, 1953

(2)The liquidator shall send all such notices, summons or warrant for service to the District, Sub-divisional and Political Officers concerned. He may also send such notices and summons by registered post.