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[Cites 0, Cited by 0] [Section 57(1AA)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(1AA)(d) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(d)the Agricultural Refinance and Development Corporation, established under the Agricultural Refinance and Development Corporation Act, 1963 (10 of 1963).]