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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(d) in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010

(d)List of accreditation granted, indicating -
(i)Name of Re-generating company/station;
(ii)Point of injection;
(iii)Capacity (MW) for which accreditation has been granted.