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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(12) in The Rajasthan Laws (Extension) Act, 1957

(12)The Rajasthan Refuse (Conversion into Manure) Act, 1951(Rajasthan Act 6 of 1951)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of RajasthanSection 2. - Omit clause (1)Section 6. - Omit the whole.