Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] Bombay Presidency - Subsection Section 63(1) in The Bombay Dentists Rules, 1951 (1)After the registration of every dentist under the Act, and after each renewal of such registration, the Registrar shall grant such dentist a certificate in Form C.
