Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(9) in Raiganj University Act, 2014

(9)to take over for a period of twelve months the management of any college or institution, affiliated to, or recognized by the University, other than a Government College or a private college in order to ensure that proper standards of teaching, training or instruction are maintained therein:Provided that the University may, if it considers necessary so to do, extend such period, however, that the aggregate period shall not extend eighteen months;