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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)Where a paper seal is used for securing a ballot box, the paper seal shall be signed by the Presiding Officer and the signature of a candidates desirous of affixing their signature shall be obtained.