Section 26(1) in Life Insurance Corporation of India (Staff) Rules, 1960
(1)No employee shall, except with the previous sanction of the [Board] [Substituted 'Corporation' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).], own wholly or in part, or conduct or participate in the editing or managing of any newspaper or other periodical publication.
