Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(5) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 (5)The chairman of the Board shall be one of the members appointed to represent the Government, nominated in this behalf by the Government.
