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State of Uttar Pradesh - Section

Section 14 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

14. Determination of vacancies.

- The Secretary shall determine the number of vacancies to be filled in during the course of the year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under rule 6. The vacancies on the posts to be filled through the Commission shall be intimated to the Commission.