Bombay High Court
Parle Agro Pvt Ltd. vs Grocery Markets And Shops Board (For ... on 11 December, 2025
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order-11.12.2025.odt
Digitally signed
by SUNNY
SUNNY
ANKUSHRAO
THOTE
ANKUSHRAO
THOTE
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Date: 2025.12.16
12:20:26 +0530
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ASHWIN D. BHOBE, JJ.
DATE : 11th DECEMBER, 2025.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Sunny Thote 1 of 2 ::: Uploaded on - 16/12/2025 ::: Downloaded on - 19/12/2025 22:09:15 ::: Common Order-11.12.2025.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 216 218 to 225 227 to 234 15.01.2026 Special Pension Board 236 239 to 247 903 & 904 12.01.2026 For Passing Orders 905 to 909 12.01.2026 For Disposal 910 & 911 12.01.2026 For Dismissal 912 to 925 23.01.2026 Fresh Admissions 927 to 929 23.01.2026 Fresh Admissions 931 & 932 23.01.2026 Fresh Admissions 933 & 934 23.01.2026 Urgent Admissions 936 to 939 23.01.2026 Urgent Orders 941 & 942 23.01.2026 Due Admissions 2&3 29.01.2026 For Disposal 4 to 20 29.01.2026 Fresh Admissions 21 & 22 29.01.2026 Urgent Admissions 23 to 29 29.01.2026 Urgent Orders 31 to 34 29.01.2026 Urgent Orders 35 to 52 30.01.2026 Due Admissions 54 to 65 03.02.2026 Due Admissions 67 to 75 04.02.2026 Due Admissions 77 05.02.2026 Due Admissions 78 05.02.2026 For Final Hearing (ASHWIN D. BHOBE, J.) (RAVINDRA V. GHUGE, J.) Sunny Thote 2 of 2 ::: Uploaded on - 16/12/2025 ::: Downloaded on - 19/12/2025 22:09:15 :::