Supreme Court - Daily Orders
Rick Lunsford Trade And Investment Ltd. vs Commissioner Of Income Tax, Kolkata-1 on 21 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.25 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19386/2016
(Arising out of impugned final judgment and order dated 17/06/2016
in ITA No. 149/2007 passed by the High Court of Calcutta)
RICK LUNSFORD TRADE AND INVESTMENT LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, KOLKATA-1 Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 21/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Arvind P. Datar,Sr.Adv.
Mr. G. Umapathy,Adv.
Mr. Venkata Subramanian,Adv.
Mr. Rakesh K. Sharma,Adv.
Mr. Aditya Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.11.21 17:09:34 IST Reason: