(9)establish uniform standards and indicators, relating to:-(a)adoption procedure related to orphan, abandoned and surrendered children and also related to relative adoptions;(b)quality child care standards in Specialized Adoption Agency and Child Care Institution;(c)monitoring and supervision of service providers;(d)standardization of documents in cases of adoptions; and(e)safeguards and ethical practices including online applications for facilitating hassle-free adoptions;
