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State of Odisha - Section

Section 109 in The Orissa Motor Vehicles Rules, 1993

109. Gang-ways.

- There shall be a gang-way along the vehicle in every compartment of a public service vehicle having entrance either towards the front end or rear end or middle of the left side of the vehicle :Provided that where the seats are placed along the vehicle there shall be a gang-way with a clear space of not less than 60 centimetres measured between the fronts of the seats ;Provided further that when the seats are placed across the vehicle there shall be a gang-way with a clear space of not less than 30 centimetres between any part of adjoining seats or their supports.