Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in Punjab State Lottery Rules, 1998

(1)The printing of tickets shall be arranged by the State Government through the Director. The expenditure on printing also shall be borne by the State Government.