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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(b) in The M.P. Borstal Rules, 1960

(b)The rules in the Central Provinces and Berar Jail Manual relating to Jailors shall apply to Deputy Jailors, Assistant Superintendents and those relating to Assistant Jailors shall apply to School-masters, Physical Instructors and Store-keepers of the Borstal Institutions except in so far as they are inconsistent with the Madhya Pradesh Borstal Act, 1928.