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State of Tamilnadu - Section

Section 69 in Regulations of the Tamil Nadu Agricultural University

69. If he takes his personal effects by air between two air ports nearest to his old and new stations, he may draw the actual expenses up to the limit of the amount which would have been admissible had he taken the same quantity by goods train, road or steamer, as the case may be, subject to the prescribed maximum number of kilograms.