Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 8 in District Legal Services Authorities (Amendment) Regulations, 2021 8. . sub- regulation ( 4 ) , ( 5 ) and ( 6 ) of regulation 8 the word Chairman shall be substituted withChairperson .
