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State of Tamilnadu - Section

Section 7 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

7. List of approved candidates.

- All first appointments to the establishment shall be made by the appointing authority from the list of approved candidates in accordance with the provisions made in the regulations. Where the candidates in such list are arranged in their order of preference, appointments shall be made in such order.