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State of Sikkim - Section

Section 47 in The Sikkim Police Act, 2008

47. Expenses of the State Police Board.

(1)Non-official members would be entitled to such remuneration or allowances as may be notified by the State Government from time to time.
(2)The expenses on account of remuneration, allowances and travel in connection with official business of the State Police Board, in respect of the Independent Members of the Board shall be borne by the State Government.