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[Cites 0, Cited by 11] [Section 10A(1)] [Section 10A] [Entire Act]

State of Tamilnadu - Subsection

Section 10A(1)(a) in Tamil Nadu Land Encroachment Act, 1905

(a)by the District Collector, if such decision or order was passed by [xxx] a Deputy Tahsildar, Tahsildar or Collector;