Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 209 in The Rajasthan Revenue Courts Manual, 1956 209. Transmission of Registers and Books. - The rules for the transmission of record shall apply mutatis mutandis to the transmission of registers and books.
